High Courts23 Feb 1943
Nagati Yedukondalu and Another Vs Pedaprolu Suryanarayana Rao and Another
Madras High Court · AIR 1943 Mad 583 : (1943) 56 LW 307 : (1943) 1 MLJ 403
Hindu Religious Endowments Act — Section 76
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,285 of 5,226
High Courts23 Feb 1943
K. Vengannan Chettiar and Sons Vs N. Ramaswami Pillai
Madras High Court · AIR 1943 Mad 498 : (1944) ILR (Mad) 104 : (1943) 1 MLJ 362
Limitation Act, 1963 — Section 14
High Courts22 Feb 1943
Gogula Venkanna and Others Vs The Panchayat Board, Munagapaka and Another
Madras High Court · AIR 1943 Mad 508 : (1943) 1 MLJ 399
Madras Local Boards Act, 1884 — Section 45B
High Courts22 Feb 1943
Mokarula Pitchayya Vs Beggavarapu Venkatakrishnayya and Others
Madras High Court · (1943) 1 MLJ 404
Specific Relief Act, 1877 — Section 27(c)
High Courts19 Feb 1943
C.R. Parankusa Naidu Vs Ayyanna Naidu and Another
Madras High Court · AIR 1943 Mad 517 : (1943) 56 LW 327
High Courts19 Feb 1943
The Tirumalai Tirupati Devasthanams Committee Vs Udiavar Krishnayya Shanbhaga and Others
Madras High Court · AIR 1943 Mad 466 : (1943) ILR (Mad) 619 : (1943) 56 LW 260 : (1943) 1 MLJ 388
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Feb 1943
The Public Prosecutor Vs N. Venkatarama Naidu
Madras High Court · AIR 1943 Mad 542 : (1944) ILR (Mad) 113 : (1943) 56 LW 266 : (1943) 1 MLJ 342
Evidence Act, 1872 — Section 159
High Courts17 Feb 1943
P. Mahammadhu Sahib Rowther Vs Muthu Samban and Others
Madras High Court · (1943) 1 MLJ 318
Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts17 Feb 1943
Kovuri Lakshmamma Vs Nagineni Venkatayya and Others
Madras High Court · AIR 1943 Mad 731 : (1943) 56 LW 428 : (1943) 2 MLJ 173
High Courts15 Feb 1943
T.R. Rajagopala Chettiar, Trustee of Chinna Ramanuja Kootam Vs D. Anjaneya Sastri
Madras High Court · AIR 1943 Mad 558 : (1944) ILR (Mad) 98 : (1943) 56 LW 264 : (1943) 1 MLJ 358
High Courts10 Feb 1943
Thacharakkal Kannoth Areekastanoth Kuttu alias Kuttiammu and Another Vs Othayoth Kokarippan Kalliani Amma and Others
Madras High Court · AIR 1943 Mad 474 : (1943) 56 LW 255 : (1943) 1 MLJ 296
High Courts09 Feb 1943
The Municipal Commissioner Vs J.S. Chinnoy
Madras High Court · AIR 1944 Mad 123 : (1943) 56 LW 616 : (1943) 2 MLJ 431
High Courts05 Feb 1943
Rangayya Naidu and Another Vs Sundaramurthy Mudaliar
Madras High Court · AIR 1943 Mad 511 : (1943) 56 LW 237 : (1943) 1 MLJ 380
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts05 Feb 1943
S.R. Ramaswami Aiyar Vs K.C. Saptharishi Reddiar
Madras High Court · AIR 1943 Mad 598 : (1943) 56 LW 302 : (1943) 1 MLJ 297
Contract Act, 1872 — Section 74
High Courts05 Feb 1943
Botawala de Rander Vs J.P. Mitter
Madras High Court · AIR 1943 Mad 510 : (1943) 56 LW 330 : (1943) 1 MLJ 360
Divorce Act, 1869 — Section 7
High Courts05 Feb 1943
Mantripragada Sivaramayya Vs The Official Receiver of West Godavari and Others
Madras High Court · AIR 1943 Mad 556 : (1943) 1 MLJ 411
High Courts03 Feb 1943
Damodarasami Naicken and Others Vs Govindarajulu Naidu and Another
Madras High Court · AIR 1943 Mad 429 : (1943) ILR (Mad) 531 : (1943) 56 LW 194 : (1943) 1 MLJ 291
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts02 Feb 1943
Ramija Bibi and Another Vs Sharifa Bibi and Others
Madras High Court · AIR 1943 Mad 561 : (1944) ILR (Mad) 110 : (1943) 56 LW 241
High Courts02 Feb 1943
Sri Raja Tyadapusapathi Simhadriraju Dakshanakavata Dugarajulungaru, Mokhasadar of Thonam and Another Vs The Unlimited Aryan Bank of Vizagapatam
Madras High Court · AIR 1943 Mad 586 : (1943) 56 LW 234 : (1943) 1 MLJ 333
High Courts02 Feb 1943
Vasireddi Raja Lakshmamma and Another Vs Gopu Raghavayya and Others
Madras High Court · AIR 1943 Mad 592 : (1944) ILR (Mad) 92 : (1943) 56 LW 258 : (1943) 1 MLJ 356
Provincial Insolvency Act, 1920 — Section 54A