High Courts13 Jan 1943
V. Rangaswami Aiyangar Vs Ammayee Ammal and Others
Madras High Court · AIR 1943 Mad 490 : (1943) 1 MLJ 316
Court Fees Act, 1870 — Section 7(iv)(c)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,287 of 5,226
High Courts13 Jan 1943
In Re: Srinivasa Ayyangar and Another
Madras High Court · AIR 1943 Mad 347 : (1943) 56 LW 110 : (1943) 1 MLJ 176
Motor Vehicles Act, 1988 — Section 123(1), 42(1)
High Courts12 Jan 1943
N.K. Ramanathan Chettiar Vs Alamelu Achi
Madras High Court · AIR 1943 Mad 342 : (1943) 56 LW 157 : (1943) 1 MLJ 230
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts11 Jan 1943
Kamjula Subbarama Reddi and Another Vs Mangamuri Subba Reddi and Others
Madras High Court · AIR 1943 Mad 332 : (1943) ILR (Mad) 462 : (1943) 56 LW 185
High Courts11 Jan 1943
Chunduru Ramachandrayya Vs Chunduru Nageswara Rao and Others
Madras High Court · AIR 1944 Mad 126 : (1943) 56 LW 372 : (1943) 2 MLJ 21
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts08 Jan 1943
Vysaraju Appala Narasimha Raju Vs Brundavanasahu (died) and Others
Madras High Court · AIR 1943 Mad 617 : (1943) 2 MLJ 31
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts07 Jan 1943
Veerabhadra Naicker Vs Gangamma
Madras High Court · AIR 1943 Mad 352 : (1944) ILR (Mad) 61 : (1943) 56 LW 120 : (1943) 1 MLJ 178
High Courts07 Jan 1943
Sadhu Suryanarayana Vs Sadhu Lakshmi Sundaramma and Others
Madras High Court · AIR 1943 Mad 416 : (1944) ILR (Mad) 69 : (1943) 1 MLJ 179
Criminal Procedure Code, 1898 (CrPC) — Section 489
High Courts07 Jan 1943
K. Ramabrahmam Vs The Traffic Manager
Madras High Court · AIR 1943 Mad 353 : (1944) ILR (Mad) 29 : (1943) 56 LW 166 : (1943) 1 MLJ 260
High Courts07 Jan 1943
Grandhi Venkata Subbarattamma Vs Grandhi Krishniah and Others
Madras High Court · AIR 1943 Mad 417 : (1943) 56 LW 150 : (1943) 1 MLJ 235
High Courts07 Jan 1943
Birakayala Siva Rao Vs Birakayala Ramajoga Rao and Others
Madras High Court · AIR 1943 Mad 547 : (1943) 1 MLJ 427
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 3
High Courts06 Jan 1943
Rukmani Achi and Another Vs Sampoornathammal
Madras High Court · AIR 1943 Mad 585 : (1943) 1 MLJ 286
High Courts06 Jan 1943
Kuppuswami Goundan Vs Mari Goundan alias Mariappa Goundan and Others
Madras High Court · AIR 1943 Mad 427 : (1943) 56 LW 158 : (1943) 1 MLJ 249
Court Fees Act, 1870 — Section 7(0)
High Courts06 Jan 1943
Ramaswami Naidu Vs Chinnaswami Naidu
Madras High Court · AIR 1943 Mad 419 : (1944) ILR (Mad) 26 : (1943) 56 LW 156 : (1943) 1 MLJ 233
Madras Village Courts Act, 1889 — Section 77
High Courts05 Jan 1943
Yella Venkatasubbayya and Another Vs Yella Venkataramayya and Others
Madras High Court · AIR 1943 Mad 349 : (1944) ILR (Mad) 33 : (1943) 56 LW 167 : (1943) 1 MLJ 257
High Courts05 Jan 1943
Kuppuswami Goundan Vs Devakottah Lakshmanan Chettiar
Madras High Court · AIR 1943 Mad 552 : (1943) 56 LW 182 : (1943) 1 MLJ 285
Provincial Insolvency Act, 1920 — Section 78(2)
High Courts05 Jan 1943
Pulloor Kuttikat Manakkal Vasudevan Nambudiri's son, Karnavari and Manager Vs Kappil Nallannampra Puthiya Kovilakath Manavikraman alias Valia Thirumalpad and Others
Madras High Court · (1943) 56 LW 349 : (1943) 1 MLJ 419
Transfer of Property Act, 1882 — Section 76(h)
High Courts02 Jan 1943
Ramija Bibi and Another Vs Sharifa Bibi and Others
Madras High Court · (1943) 1 MLJ 332
High Courts22 Dec 1942
Taranata Bhatta Vs Gopalakrishna Mallayya and Another
Madras High Court · AIR 1943 Mad 591 : (1943) 56 LW 311 : (1943) 1 MLJ 422
Contract Act, 1872 — Section 25(1)
High Courts21 Dec 1942
D.K. Aswatha Narayana Gupta Vs J. Muneppa and Others
Madras High Court · AIR 1943 Mad 257 : (1944) ILR (Mad) 900 : (1943) 56 LW 67 : (1943) 1 MLJ 160