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Madras High Court judgments

1,04,503 judgments · page 4,286 of 5,226

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High Courts01 Feb 1943

In Re: M.K. Srinivasan

Madras High Court · AIR 1944 Mad 410

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High Courts29 Jan 1943

Kali Govindan Vs K.P. Annamalai Chetti

Madras High Court · AIR 1944 Mad 128 : (1943) 56 LW 692 : (1943) 2 MLJ 531

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High Courts29 Jan 1943

Paidipati Kamma Narasayya Vs D. Thimmappa and Another

Madras High Court · AIR 1943 Mad 584 : (1943) 56 LW 191 : (1943) 1 MLJ 289

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c)
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High Courts29 Jan 1943

In Re: Dondapati Ellappa and Others

Madras High Court · AIR 1943 Mad 464 : (1943) 56 LW 180 : (1943) 1 MLJ 267

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High Courts28 Jan 1943

Chennamangalath Manakkal Vasudevan Nambudripad Vs Ambujakshi and Others

Madras High Court · AIR 1943 Mad 524 : (1943) 56 LW 315 : (1943) 1 MLJ 393

Malabar Tenancy Act, 1929 — Section 15(3)
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High Courts28 Jan 1943

Palaparthi Venkataramayya and Others Vs Duggina Papayya and Others

Madras High Court · AIR 1943 Mad 718 : (1943) 56 LW 419 : (1943) 2 MLJ 152

Arbitration Act, 1940 — Section 14
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High Courts25 Jan 1943

Kopparthi Bala Lingayya Vs Sunku Nallayya (deceased) and Others

Madras High Court · AIR 1944 Mad 62 : (1943) 2 MLJ 508

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High Courts25 Jan 1943

Thiruvadana Malayalam Coffee Club, Manager Kavasseri Ottupuram Gramom Gopalakrishna Pattar's son, Swaminatha Iyer (died) and Others Vs Puthukode Gramom Seshan Pattar's son, Ramanatha Iyer and Others

Madras High Court · AIR 1943 Mad 573 : (1944) ILR (Mad) 44 : (1943) 56 LW 289 : (1943) 2 MLJ 24

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High Courts22 Jan 1943

Satti Suri Reddi and Others Vs Kolachina Agnihotrudu and Another

Madras High Court · AIR 1943 Mad 764 : (1943) 56 LW 677 : (1943) 2 MLJ 528

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High Courts22 Jan 1943

Gaddam Padmanabham Vs Pasupuleti Kamaraju and Others

Madras High Court · AIR 1943 Mad 481 : (1943) 56 LW 236 : (1943) 1 MLJ 314

Government of India Act, 1935 — Section 205
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High Courts22 Jan 1943

Rajagopala Chettiar Vs Samdum Begum

Madras High Court · AIR 1943 Mad 357 : (1944) ILR (Mad) 64 : (1943) 56 LW 152 : (1943) 1 MLJ 237

Criminal Procedure Code, 1898 (CrPC) — Section 133
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High Courts21 Jan 1943

Vemuri Nagiah and Another Vs Vasi Reddi Venkata Satyanarayana Prasad and Others

Madras High Court · AIR 1943 Mad 355 : (1944) ILR (Mad) 21 : (1943) 56 LW 173 : (1943) 1 MLJ 262

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High Courts21 Jan 1943

Thommandra Venkata Siddayya Vs Ediga Sanjappa and Others

Madras High Court · AIR 1943 Mad 479 : (1943) 56 LW 249 : (1943) 1 MLJ 321

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High Courts21 Jan 1943

Vaithilinga Naidu Vs Narayanaswami Naidu

Madras High Court · AIR 1943 Mad 457 : (1943) 1 MLJ 323

Limitation Act, 1963 — Section 14
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High Courts20 Jan 1943

Nallathambi Pillai alias Nallasami Pillai and Others Vs Rahumath Bivi and Others

Madras High Court · AIR 1943 Mad 581 : (1943) 1 MLJ 375

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High Courts20 Jan 1943

Ramaswami Sastrigal and Another Vs R. Subramania Ayyar and Another

Madras High Court · AIR 1943 Mad 588 : (1943) 56 LW 312 : (1943) 1 MLJ 410

Madras Debt Conciliation Act, 1936 — Section 19
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High Courts19 Jan 1943

Orupulasseri Manakkal Karnavan and Manager Bhavadasan Nambudripad Vs Kottilingal Madhathil Kunhukutty Amma's son Tarwad Karnavan and Manager Narayana Nair and Others

Madras High Court · AIR 1943 Mad 550 : (1944) ILR (Mad) 37 : (1943) 56 LW 188 : (1943) 1 MLJ 328

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High Courts18 Jan 1943

In Re: Muthupalaniappa Chettiar

Madras High Court · (1943) 56 LW 622 : (1943) 2 MLJ 428

Tamil Nadu Public Health Act, 1939 — Section 39(1)
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High Courts18 Jan 1943

Ramachandra Naidu Vs Muthu Chettiar and Others

Madras High Court · AIR 1943 Mad 340 : (1943) 56 LW 151 : (1943) 1 MLJ 236

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High Courts15 Jan 1943

Juje D'Silva Vs Kashmir D'Silva

Madras High Court · AIR 1943 Mad 335 : (1943) 56 LW 108 : (1943) 1 MLJ 165

Criminal Procedure Code, 1898 (CrPC) — Section 133
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