High Courts12 Mar 1943
O. Rm. M. Sp. S.V. Meyyappa Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1943 Mad 504
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,284 of 5,226
High Courts11 Mar 1943
Zohara Khathum Bi Bi Vs Mahaboob Bi by her son and agent, P. Abdul Haq Sahib
Madras High Court · AIR 1943 Mad 677 : (1944) ILR (Mad) 181 : (1943) 2 MLJ 99
High Courts10 Mar 1943
A. Mallari Rao Vs Sivagnana Vandayar
Madras High Court · AIR 1944 Mad 11 : (1943) 56 LW 560 : (1943) 2 MLJ 391
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47
High Courts10 Mar 1943
P.V. Sinnachami Chettiar Vs Paramasivam Chettiar (deceased) and Others
Madras High Court · AIR 1943 Mad 671 : (1943) 56 LW 578 : (1943) 2 MLJ 166
High Courts10 Mar 1943
Thadikonda Gopalaratnam Vs Thadikonda Lakshmikantam and Another
Madras High Court · AIR 1943 Mad 569 : (1943) 56 LW 375 : (1943) 2 MLJ 17
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3(2)
High Courts08 Mar 1943
Poomalai Padayachi Vs Annamalai Padayachi and Others
Madras High Court · AIR 1944 Mad 124 : (1943) 56 LW 494 : (1943) 2 MLJ 515
High Courts08 Mar 1943
The Official Trustee of Madras Vs The Corporation of Madras
Madras High Court · AIR 1943 Mad 518 : (1943) 1 MLJ 408
Madras City Municipal Act, 1904 — Section 101(a)
High Courts08 Mar 1943
The Bezwada Municipal Council Vs Seethepalli Venkata Nagabhushanam
Madras High Court · AIR 1943 Mad 555 : (1943) 1 MLJ 415
High Courts05 Mar 1943
Kissan Singh and Others
Madras High Court · AIR 1943 Mad 514 : (1943) 1 MLJ 416
High Courts03 Mar 1943
COMMISSIONER OF Income Tax, MADRAS Vs THE MADRAS AND SOUTHERN MAHRATTA RAILWAY CO. LTD., MADRA.
Madras High Court · (1943) 11 ITR 380
High Courts02 Mar 1943
Virupaksha Reddi and Another Vs Chanalal Siva Reddi and Others
Madras High Court · AIR 1943 Mad 652 : (1944) ILR (Mad) 212 : (1943) 56 LW 361 : (1943) 2 MLJ 87
Presidency Towns Insolvency Act, 1909 — Section 52(2)(b)
High Courts02 Mar 1943
Kondapalli Sudarsana Rao Vs Putta Dalayya
Madras High Court · AIR 1943 Mad 487 : (1944) ILR (Mad) 218 : (1943) 56 LW 238 : (1943) 1 MLJ 339
High Courts02 Mar 1943
P. Kanakamma and Another Vs B. Krishnamma and Others
Madras High Court · AIR 1943 Mad 445 : (1943) ILR (Mad) 831 : (1943) 56 LW 244 : (1943) 1 MLJ 335
Transfer of Property Act, 1882 — Section 53A
High Courts01 Mar 1943
D. Ramachandra Ayyar Vs K. Sesha Aiyangar
Madras High Court · AIR 1943 Mad 523 : (1943) 56 LW 301 : (1943) 1 MLJ 414
Civil Procedure Code, 1908 (CPC) — Section 60(1)(d)
High Courts26 Feb 1943
In Re: Narella Satyanarayanamurthi
Madras High Court · AIR 1943 Mad 572 : (1943) 56 LW 222 : (1943) 1 MLJ 315
Criminal Law (Amendment) Act — Section 7(1)
High Courts26 Feb 1943
Bagavandas Moopanar Vs Muhammad Gani Rowther
Madras High Court · AIR 1943 Mad 478 : (1944) ILR (Mad) 144 : (1943) 56 LW 223 : (1943) 1 MLJ 319
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts25 Feb 1943
M. Venkatarama Ayyar Vs A. Rangaswamy Ayyar
Madras High Court · AIR 1943 Mad 741 : (1943) 56 LW 521 : (1943) 2 MLJ 519
High Courts24 Feb 1943
Gundu Venkatalingam Vs Gundu Mrutyanjayadu
Madras High Court · AIR 1943 Mad 541 : (1944) ILR (Mad) 197 : (1943) 56 LW 316 : (1943) 1 MLJ 400
Government of India Act, 1915 — Section 107
High Courts24 Feb 1943
Manilal and Others Vs M.P. Venkatachalapathi Iyer (deceased) and Others
Madras High Court · AIR 1943 Mad 471 : (1944) ILR (Mad) 95 : (1943) 56 LW 242 : (1943) 1 MLJ 353
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Feb 1943
Seth Nandaramdas Atmaram by Agent Hemrajmul Vs Zulika Bibi and Others
Madras High Court · AIR 1943 Mad 531 : (1944) ILR (Mad) 133 : (1943) 56 LW 583 : (1943) 2 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63