High Courts29 Mar 1943
In Re: Thavamani
Madras High Court · AIR 1943 Mad 571 : (1943) 56 LW 340 : (1943) 2 MLJ 13
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,283 of 5,226
High Courts29 Mar 1943
Nalluru Kotayya (died) by his legal representatives Vs Kolli Narayana
Madras High Court · AIR 1944 Mad 60 : (1943) 2 MLJ 450
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 167
High Courts26 Mar 1943
K. Balireddi Vs K. Lakshmamma and Others
Madras High Court · AIR 1943 Mad 728 : (1943) 56 LW 488 : (1943) 2 MLJ 350
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts25 Mar 1943
Vasu Vs Viswanathan
Madras High Court · AIR 1943 Mad 721 : (1944) ILR (Mad) 202 : (1943) 56 LW 504 : (1943) 2 MLJ 303
High Courts24 Mar 1943
In Re: Madura
Madras High Court · AIR 1943 Mad 475 : (1944) ILR (Mad) 8 : (1943) 56 LW 320 : (1943) 1 MLJ 396
Defence of India Rules, 1962 — Rule 34(6)(c)
High Courts23 Mar 1943
In Re: an Advocate, Tuticorin Thayumanasundarathammal Complainant
Madras High Court · AIR 1943 Mad 493 : (1944) ILR (Mad) 71 : (1943) 56 LW 344
High Courts18 Mar 1943
S. KR. M. Subramanyam Chettiar Vs Meyyammai Achi and Others
Madras High Court · AIR 1943 Mad 522 : (1943) 56 LW 279 : (1943) 2 MLJ 15
Transfer of Property Act, 1882 — Section 54(2)
High Courts17 Mar 1943
Kottapalli Narasamma Vs Vadula Venkateswararao and Others
Madras High Court · AIR 1943 Mad 667 : (1944) ILR (Mad) 118 : (1943) 56 LW 452 : (1943) 2 MLJ 277
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19
High Courts17 Mar 1943
M. Ar. Rm. V.R. Viswanathan Chettiar Vs Appa Naicken and Another
Madras High Court · AIR 1943 Mad 672 : (1943) 56 LW 582 : (1943) 2 MLJ 168
Provincial Insolvency Act, 1920 — Section 68
High Courts16 Mar 1943
Commissioner of Income Tax Vs Mohanmal Chordia, Proprietor, Sha Agarchand Manmal
Madras High Court · AIR 1943 Mad 648 : (1943) 56 LW 402
High Courts16 Mar 1943
Adapa Venkatachalam and Others Vs Vemalepathi Venkateswara Rao and Others
Madras High Court · AIR 1944 Mad 33 : (1943) 56 LW 570 : (1943) 2 MLJ 610
High Courts15 Mar 1943
The Commissioner of Income Tax Vs Vedlapatla Veera Venkataramiah and Another
Madras High Court · (1943) 56 LW 556 : (1943) 2 MLJ 6
Income Tax Act, 1961 — Section 66(1)
High Courts15 Mar 1943
COMMISSIONER OF Income Tax, MADRAS Vs VEDLAPATLA VEERA VENKATARAMIAH AND ANOTHER.
Madras High Court · AIR 1943 Mad 579 : (1943) 11 ITR 308
High Courts12 Mar 1943
Public Prosecutor Vs Ponnuswami Mudaliar
Madras High Court · AIR 1943 Mad 570 : (1943) 56 LW 339
High Courts12 Mar 1943
O. RM.M. SP. S. Vs MEYYAPPA CHETTIAR v. COMMISSIONER OF Income Tax MADRAS.
Madras High Court · (1944) ILR (Mad) 166 : (1943) 11 ITR 247 : (1943) 56 LW 588
High Courts12 Mar 1943
Pillalamarri Ramakrishnasomayajulu Vs Yarranedi Krishnayya and Others
Madras High Court · AIR 1944 Mad 88 : (1943) 2 MLJ 494
Madras Estates Land (Amendment) Act, 1934 — Section 127(2)
High Courts12 Mar 1943
Annakutty Moothan's sons Maniappa Moothan and Others Vs Ullattil Gopalan Nayar and Another
Madras High Court · AIR 1943 Mad 537 : (1943) 56 LW 348 : (1943) 1 MLJ 418
High Courts12 Mar 1943
In Re: Kuppuswami Naidu
Madras High Court · AIR 1943 Mad 491 : (1943) 56 LW 326 : (1943) 1 MLJ 344
Motor Vehicles Act, 1988 — Section 71(2)
High Courts12 Mar 1943
The Travancore National Bank Subsidiary Company Ltd. Vs Tranabank Union, a partnership firm consisting of the employees of the Travancore National and Quilon Bank Limited, now in liquidation and Another
Madras High Court · AIR 1943 Mad 530 : (1943) 56 LW 325 : (1943) 1 MLJ 425
Contract Act, 1872 — Section 230(2)
High Courts12 Mar 1943
R.N. Devaki Ammal and Others Vs N. Adinarayana Chetty (died) and Others
Madras High Court · AIR 1944 Mad 28 : (1943) 56 LW 553 : (1943) 2 MLJ 579