High Courts29 Apr 1943
In Re: Pakira Pujari
Madras High Court · AIR 1944 Mad 78 : (1943) 56 LW 640 : (1943) 2 MLJ 524
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)Evidence Act, 1872 — Section 33
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,281 of 5,226
High Courts29 Apr 1943
Sellammal Vs Muthuvira Muthirian
Madras High Court · AIR 1943 Mad 647 : (1943) 56 LW 413 : (1943) 2 MLJ 150
High Courts29 Apr 1943
In Re: V. Sundaram Aiyar
Madras High Court · (1943) 56 LW 401 : (1943) 2 MLJ 107
Madras City Municipal Act, 1904 — Section 288
High Courts28 Apr 1943
B. Ramamurthy by next friend and father B.S. Chetti Vs The Director of Public Instruction
Madras High Court · AIR 1944 Mad 187 : (1943) 2 MLJ 665
High Courts28 Apr 1943
Jodu Rosamma being minor by next friend and brother Sunnapu Rangaiah Vs Jodu Chenchiah and Others
Madras High Court · AIR 1943 Mad 654 : (1943) 56 LW 417 : (1943) 2 MLJ 172
Hindu Womens Right to Property Act, 1937 — Section 7(5)
High Courts27 Apr 1943
Sri Silambani Chidambara Vinayagar Devasthanam and Others Vs V.R.L.S.T.R.M. Chidambaram Chettiar
Madras High Court · AIR 1943 Mad 691 : (1944) ILR (Mad) 284 : (1943) 56 LW 479 : (1943) 2 MLJ 339
Limitation Act, 1963 — Section 10
High Courts26 Apr 1943
P. Kathisa Bi Vs V.R. Venkateswara Iyer and Others
Madras High Court · AIR 1943 Mad 705 : (1943) 56 LW 501 : (1943) 2 MLJ 301
Transfer of Property Act, 1882 — Section 81
High Courts26 Apr 1943
T. Krishnappa and Another Vs T. Venkatappa and Others
Madras High Court · AIR 1943 Mad 632 : (1943) 56 LW 383 : (1943) 2 MLJ 108
Evidence Act, 1872 — Section 112
High Courts22 Apr 1943
Venkamma Vs Shivaraya Shanbhaga
Madras High Court · AIR 1944 Mad 137 : (1943) 2 MLJ 632
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Apr 1943
Ramaswamy Gurukkal Vs Sivasubramania Gurukkal and Others
Madras High Court · AIR 1943 Mad 655 : (1943) 56 LW 388 : (1943) 2 MLJ 106
Court Fees Act, 1870 — Section 7(v)(c)
High Courts21 Apr 1943
Gade Anasuyamma being minor by next friend Batchu Nagireddi Vs Gade Subbareddi
Madras High Court · AIR 1943 Mad 646 : (1943) 56 LW 397 : (1943) 2 MLJ 180
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1
High Courts21 Apr 1943
Kolluri Subba Rao of Rajahmundry Vs Kolluri Subba Rao
Madras High Court · AIR 1943 Mad 689 : (1943) 56 LW 513 : (1943) 2 MLJ 319
High Courts20 Apr 1943
In Re: Kalappa Mandaya Servai
Madras High Court · (1943) 56 LW 488 : (1943) 2 MLJ 280
High Courts20 Apr 1943
Jaldu Manikyala Rao Vs Jaldu Pydayya
Madras High Court · AIR 1943 Mad 639 : (1944) ILR (Mad) 271 : (1943) 56 LW 391 : (1943) 2 MLJ 130
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts20 Apr 1943
Kommana Rukminamma Vs Talapanti Ramayya and Others
Madras High Court · AIR 1943 Mad 712 : (1944) ILR (Mad) 262 : (1943) 56 LW 426 : (1943) 2 MLJ 189
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(2)
High Courts19 Apr 1943
Jasho Prokash Mitter Vs Botawala De Rander
Madras High Court · AIR 1943 Mad 657(1) : (1943) 56 LW 412 : (1943) 2 MLJ 132
High Courts16 Apr 1943
Mogulluri Vira Raghavayya Vs Kovaluri Sita Ramayya and Others
Madras High Court · AIR 1944 Mad 57 : (1943) 56 LW 633 : (1943) 2 MLJ 456
Limitation Act, 1963 — Section 19
High Courts16 Apr 1943
Cheralodiyil Usankutty Vs Kunhipennu
Madras High Court · AIR 1943 Mad 608 : (1944) ILR (Mad) 301 : (1943) 56 LW 395 : (1943) 2 MLJ 170
Mines Act, 1952 — Section 3