High Courts16 Jul 1943

In Re: Veerappan

Madras High Court · AIR 1944 Mad 37 : (1943) 56 LW 437 : (1943) 2 MLJ 182

Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts29 Apr 1943

In Re: Banala Kondiah

Madras High Court · AIR 1943 Mad 649 : (1943) 56 LW 404 : (1943) 2 MLJ 175

Criminal Tribes Act, 1911 — Section 22(1)(b)