High Courts20 Aug 1943
Khan Bahadur C.K. Mamad Keyi Vs The Commissioner of Income Tax
Madras High Court · (1944) ILR (Mad) 399 : (1943) 56 LW 526 : (1943) 2 MLJ 364
Income Tax Act, 1961 — Section 9
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,278 of 5,226
High Courts20 Aug 1943
Revenue Divisional Officer Vs S. Varadachari
Madras High Court · AIR 1944 Mad 271 : (1944) 57 LW 115
High Courts17 Aug 1943
A. Kuppuswami Konar (since deceased) and Another Vs The District Board of Tanjore
Madras High Court · AIR 1943 Mad 754 : (1944) ILR (Mad) 423 : (1943) 56 LW 550 : (1943) 2 MLJ 393
Madras Local Boards Act, 1884 — Section 199(1)(d)
High Courts17 Aug 1943
Gopalaswami Rajapiriyar Vs D. Narayanaswami Udayar and Another
Madras High Court · AIR 1944 Mad 65 : (1944) ILR (Mad) 572 : (1943) 56 LW 649 : (1943) 2 MLJ 501
Limitation Act, 1963 — Article 116, 19
High Courts16 Aug 1943
Gaddam Chinna Venkata Rao and Others Vs Koralla Satyanarayanamurthy and Another
Madras High Court · AIR 1943 Mad 698 : (1944) ILR (Mad) 147 : (1943) 56 LW 527 : (1943) 2 MLJ 336
Agriculturists Relief Act — Section 9
High Courts13 Aug 1943
Palaniammal Vs Kothandarama Goundan and Another
Madras High Court · AIR 1944 Mad 91 : (1944) ILR (Mad) 418 : (1943) 56 LW 619 : (1943) 2 MLJ 432
High Courts13 Aug 1943
Periakaruppan Chettiar Vs A.L.V.R.S.T. Veerappa Chettiar
Madras High Court · AIR 1944 Mad 46 : (1944) ILR (Mad) 336 : (1943) 56 LW 558 : (1943) 2 MLJ 441
Civil Procedure Code, 1908 (CPC) — Order 24 Rule 1, Order 24 Rule 3
High Courts13 Aug 1943
O. RM. OM. RM. PL. MUTHUKARUPPAN CHETTIAR and OTHERS Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1944 Mad 58 : (1943) 11 ITR 540
High Courts12 Aug 1943
In Re: C.S. Swaminathan
Madras High Court · AIR 1944 Mad 20 : (1943) 56 LW 565 : (1943) 2 MLJ 380
High Courts12 Aug 1943
Muthu Goundan and Others Vs Pachayammal and Others
Madras High Court · AIR 1943 Mad 749 : (1944) ILR (Mad) 276 : (1943) 56 LW 533 : (1943) 2 MLJ 545
Evidence Act, 1872 — Section 33Registration Act, 1908 — Section 41(2)(a)
High Courts11 Aug 1943
Sannaya alias Narayana Holla Vs Balarama Hande and Others
Madras High Court · AIR 1944 Mad 93 : (1943) 56 LW 625 : (1943) 2 MLJ 436
High Courts10 Aug 1943
In Re: R. Subbarayan
Madras High Court · AIR 1943 Mad 602 : (1943) ILR (Mad) 737 : (1943) 56 LW 454 : (1943) 2 MLJ 247
Special Criminal Courts (Repeal) Ordinance, 1943 — Section 3(1)
High Courts06 Aug 1943
T.B.S. Seela Bodi Naicker Vs T.V.K. Kama Raja Pandiya Naicker, Zamindar of Bondinaickanur (died) and Others
Madras High Court · AIR 1944 Mad 50 : (1943) 56 LW 608 : (1943) 2 MLJ 622
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Aug 1943
Seemakurti Subbarayudu Vs Seemakurti Sreeramulu and Others
Madras High Court · AIR 1944 Mad 13 : (1943) 56 LW 545 : (1943) 2 MLJ 367
High Courts05 Aug 1943
Vemuru Venkata Krishnayya Vs Vemuru Lakshmamma
Madras High Court · AIR 1944 Mad 17 : (1943) 56 LW 536 : (1943) 2 MLJ 359
High Courts05 Aug 1943
Pedda Thimma Reddy Vs Darur Subbarayudu and Others
Madras High Court · AIR 1944 Mad 425
High Courts05 Aug 1943
Muniammal Vs Venkataramanachari
Madras High Court · AIR 1943 Mad 768 : (1944) ILR (Mad) 382 : (1943) 56 LW 496 : (1943) 2 MLJ 318
High Courts05 Aug 1943
P.N.V. Ratnasami Naidu and Others Vs K.S.P.A. Subba Reddiar
Madras High Court · AIR 1943 Mad 766 : (1943) 56 LW 538 : (1943) 2 MLJ 361
High Courts04 Aug 1943
A.L.S.P.P.L. Subramaniam Chettiar Vs R. Muthurama Sastrigal and Others
Madras High Court · AIR 1943 Mad 730 : (1943) 56 LW 497
High Courts04 Aug 1943
Muthiah Chettiar Vs N.M. Rayalu Ayyar, Nagaswami Ayyar and Co. and Others
Madras High Court · AIR 1944 Mad 98 : (1943) 2 MLJ 548
Transfer of Property Act, 1882 — Section 8