High Courts04 Aug 1943
M.N.S.T. Chidambaram Chettiar Vs A.L.M. Meyyappa Chettiar and Others
Madras High Court · AIR 1944 Mad 67 : (1944) ILR (Mad) 410 : (1943) 56 LW 658 : (1943) 2 MLJ 510
Civil Procedure Code, 1908 (CPC) — Section 73(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,279 of 5,226
High Courts02 Aug 1943
Subbaraya Goundan Vs O.K. Nachimuthu Mudaliar and Another
Madras High Court · AIR 1944 Mad 82 : (1943) 56 LW 623 : (1943) 2 MLJ 434
Contract Act, 1872 — Section 60
High Courts30 Jul 1943
A. Venkatarama Ayyar and Another Vs A.R. Srinivasa Sastrigal
Madras High Court · AIR 1944 Mad 31 : (1944) ILR (Mad) 378 : (1943) 56 LW 514 : (1943) 2 MLJ 352
Tamil Nadu Civil Courts Act, 1873 — Section 13
High Courts30 Jul 1943
The Municipal Council Vs Syed Ghulam Muhammad Sahib, Manager of Haji Muhammad Ghouse Gori Durga
Madras High Court · AIR 1944 Mad 14 : (1943) 56 LW 652 : (1943) 2 MLJ 402
High Courts29 Jul 1943
Bhavadasan Bhattathiripad and Another Vs Avinhikkat Manakkal Neelakandhan Bhattathiripad's Children Karnavan Neelakandhan Bhattathiripad and Others
Madras High Court · AIR 1944 Mad 19 : (1944) ILR (Mad) 430 : (1943) 56 LW 549 : (1943) 2 MLJ 396
High Courts29 Jul 1943
The Public Prosecutor Vs Kandikatla Nagabhushanam alias Bhushanam
Madras High Court · AIR 1943 Mad 661 : (1944) ILR (Mad) 224 : (1943) 56 LW 519 : (1943) 2 MLJ 283
Arms Act, 1959 — Section 19(f)Evidence Act, 1872 — Section 27
High Courts29 Jul 1943
The Public Prosecutor Vs Garla Radhakrishnayya
Madras High Court · AIR 1943 Mad 710 : (1943) 56 LW 479 : (1943) 2 MLJ 293
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380
High Courts28 Jul 1943
Thota Surayya Vs Inspector Municipal Councils and Local Board and Others
Madras High Court · AIR 1944 Mad 148
High Courts28 Jul 1943
N.M.S.S. Subramanian Chettiar Vs S.M.A.M. Arunachalam Chettiar and Others
Madras High Court · AIR 1943 Mad 761 : (1944) ILR (Mad) 83 : (1943) 56 LW 627 : (1943) 2 MLJ 424
Registration Act, 1908 — Section 49
High Courts28 Jul 1943
Bondalapati Kanyakaparameswaramma Vs Kolli Butchi Kotayya and Another
Madras High Court · AIR 1943 Mad 686 : (1943) 56 LW 493 : (1943) 2 MLJ 276
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts27 Jul 1943
Vedachala Chettiar Vs Ameena Bi Ammal and Others
Madras High Court · AIR 1944 Mad 121 : (1944) 57 LW 77
High Courts27 Jul 1943
In Re: Pedda Venkataswami and Others
Madras High Court · AIR 1944 Mad 26 : (1943) 56 LW 547 : (1943) 2 MLJ 334
Penal Code, 1860 (IPC) — Section 379, 411
High Courts27 Jul 1943
G. Nagarathnam Pillai and Another Vs Guruswami Pillai (died) and Others
Madras High Court · AIR 1943 Mad 727 : (1943) 2 MLJ 311
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13, 14
High Courts27 Jul 1943
Jannalagadda Seetharamayya Vs Kaja Sivaramakrishna Rao and Others
Madras High Court · AIR 1944 Mad 145 : (1943) 56 LW 605 : (1943) 2 MLJ 536
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 90
High Courts26 Jul 1943
In Re: A Pleader
Madras High Court · AIR 1943 Mad 665 : (1944) ILR (Mad) 161 : (1943) 2 MLJ 273
Legal Practitioners Act, 1879 — Section 6, 7
High Courts26 Jul 1943
Pynda Andallamma Vs Chella Peda Jangamayya and Another
Madras High Court · AIR 1944 Mad 27 : (1943) 56 LW 532 : (1943) 2 MLJ 362
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Jul 1943
Neni Kavur Bai by agent Jalamchand Lodha Vs P. Ranganatham Pillai and Another
Madras High Court · AIR 1943 Mad 752 : (1943) 2 MLJ 356
Madras City Civil Courts Act, 1892 — Section 16
High Courts23 Jul 1943
Nekkanti Swami and Others Vs Nekkanti Venkatarayudu
Madras High Court · AIR 1943 Mad 726 : (1943) 56 LW 498 : (1943) 2 MLJ 312
High Courts21 Jul 1943
M.P. Manickam Pillai Vs Kailasakone and Others
Madras High Court · AIR 1943 Mad 729 : (1943) 56 LW 496 : (1943) 2 MLJ 294
High Courts20 Jul 1943
Naraharisetti Anjaneyalu Vs Naraharasetti Vijayaraghavamma and Another
Madras High Court · AIR 1944 Mad 16 : (1943) 56 LW 531 : (1943) 2 MLJ 366