High Courts16 Apr 1943
Sundararajulu Pillai Vs K.S. Dorai Rani
Madras High Court · AIR 1943 Mad 716 : (1943) 56 LW 416 : (1943) 2 MLJ 154
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,282 of 5,226
High Courts16 Apr 1943
Rex Vs Arumugam
Madras High Court · (1943) 56 LW 499 : (1943) 2 MLJ 297
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 326
High Courts15 Apr 1943
The Collector of Madras Vs A.R.J. Runacres and Another
Madras High Court · AIR 1943 Mad 643 : (1944) ILR (Mad) 260 : (1943) 56 LW 414 : (1943) 2 MLJ 136
Stamp Act, 1899 — Section 61
High Courts15 Apr 1943
Parasu Amritavalli Thayaramma (died) and Another Vs Challuvu Annapoornamma and Others
Madras High Court · AIR 1943 Mad 641 : (1943) 56 LW 389 : (1943) 2 MLJ 110
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts12 Apr 1943
In Re: A Pleader
Madras High Court · (1944) ILR (Mad) 17 : (1943) 56 LW 401 : (1943) 2 MLJ 126
Legal Practitioners Act, 1879 — Section 13
High Courts12 Apr 1943
Sankunni Variar and Others Vs Tavazhi Karnavan and Manager Neelakandhan Nambudiripad and Others
Madras High Court · AIR 1943 Mad 627 : (1944) ILR (Mad) 254 : (1943) 56 LW 398 : (1943) 2 MLJ 127
Malabar Tenancy Act, 1929 — Section 41
High Courts09 Apr 1943
K. Kuttan Unni Vs K. Kochunni
Madras High Court · AIR 1944 Mad 378 : (1944) ILR (Mad) 515 : (1944) 57 LW 224
High Courts08 Apr 1943
Kruttiventi Satyanarayanamurthy Vs Sree Rajah Kandregula Srinivasa Jagannadharao Pantulu Bahadur Zamindar Garu
Madras High Court · AIR 1943 Mad 657(2) : (1943) 56 LW 413 : (1943) 2 MLJ 135
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts07 Apr 1943
Charlo Seshu Reddi Vs Amperayani Subbarao and Others
Madras High Court · AIR 1944 Mad 327 : (1944) 57 LW 48
High Courts07 Apr 1943
M. Sethu Rao Vs Sulakeri Venkata Reddy
Madras High Court · AIR 1943 Mad 664 : (1943) 2 MLJ 155
High Courts06 Apr 1943
Gutta Lakshminarasamma Vs Yalamarti Satyanarayana and Others
Madras High Court · AIR 1943 Mad 684 : (1943) 2 MLJ 151
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts02 Apr 1943
Ramisetti Raghavayya Vs Ramisetti Venkateswarlu
Madras High Court · AIR 1943 Mad 658 : (1943) 56 LW 414 : (1943) 2 MLJ 157
Provincial Insolvency Act, 1920 — Section 78(2)
High Courts01 Apr 1943
Inturi China Venkatappa Vs Inturi Peda Venkatappa and Others
Madras High Court · AIR 1943 Mad 650 : (1943) 56 LW 393 : (1943) 2 MLJ 112
Stamp Act, 1899 — Article 45
High Courts01 Apr 1943
Palaparthi Venkateswarlu Vs Palaparthi Audiseshayya and Another
Madras High Court · AIR 1943 Mad 503 : (1943) 56 LW 300 : (1943) 1 MLJ 421
Provincial Small Cause Courts Act, 1887 — Section 32(2)
High Courts31 Mar 1943
Govinda Reddi Vs Gorla Rami Reddi
Madras High Court · AIR 1943 Mad 725 : (1943) 56 LW 450 : (1943) 2 MLJ 195
Madras Debt Conciliation Act, 1936 — Section 10(2)
High Courts30 Mar 1943
MASK AND CO. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1943) 11 ITR 454
High Courts30 Mar 1943
COMMISSIONER OF INCOME TAX, MADRAS Vs CT. RM. N. NARAYANAN CHETTIAR.
Madras High Court · (1943) 11 ITR 470
High Courts30 Mar 1943
Kalisetti Penchalu Setti Vs Potireddi Subbareddi
Madras High Court · AIR 1943 Mad 520 : (1944) ILR (Mad) 194 : (1943) 56 LW 276 : (1943) 2 MLJ 671
High Courts30 Mar 1943
The South Indian Railway Company Ltd. Vs The Panchayat Board and Another
Madras High Court · AIR 1943 Mad 733 : (1943) 2 MLJ 307
Railways Act, 1890 — Section 135
High Courts30 Mar 1943
Sogmal Chatrabhanjee Vs Tharachand Chatrabhanjee and Another
Madras High Court · AIR 1943 Mad 662 : (1943) 56 LW 387 : (1943) 2 MLJ 105
Transfer of Property Act, 1882 — Section 53