High Courts28 Feb 1946
Reddem Babi Reddi and Another Vs Vadla Veerayya and Others
Madras High Court · (1946) 59 LW 327 : (1946) 1 MLJ 409
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,234 of 5,226
High Courts28 Feb 1946
Redden Basi, Reddi and Another Vs Vadla Veerayya and Others
Madras High Court · AIR 1946 Mad 537
High Courts27 Feb 1946
Rajah of Venkatagiri Vs Atmakuri Ramaswami
Madras High Court · AIR 1947 Mad 262 : (1947) 60 LW 115 : (1946) 2 MLJ 476
Madras Estates Land Act, 1908 — Section 131, 132
High Courts27 Feb 1946
Kalidasa Chetty Vs Dodda Siddha Chetty Another
Madras High Court · AIR 1947 Mad 56 : (1946) 59 LW 409 : (1946) 2 MLJ 110
High Courts25 Feb 1946
Singara Mudali Vs Ibrahim Baig Sahib
Madras High Court · AIR 1947 Mad 94 : (1946) 59 LW 397 : (1946) 2 MLJ 103
High Courts22 Feb 1946
The Commissioner of Income Tax Vs S.A.S. Ramaswami Chettiar
Madras High Court · (1947) ILR (Mad) 96 : (1946) 59 LW 225 : (1946) 1 MLJ 330
High Courts22 Feb 1946
The Commissioner of Income Tax Vs Rao Bahadur Ravula Subba Rao and Another
Madras High Court · (1947) ILR (Mad) 167 : (1946) 59 LW 225 : (1946) 1 MLJ 332
High Courts22 Feb 1946
Kolappurath Achuthan Nair Vs Pachakkil Thayyil Choyikutty's children Devaki and Others
Madras High Court · (1946) 59 LW 276 : (1946) 1 MLJ 370
High Courts22 Feb 1946
COMMISSIONER OF Income Tax, MADRAS Vs S. A. S. RAMASWAMY CHETTIAR.
Madras High Court · (1946) 14 ITR 236
High Courts22 Feb 1946
COMMISSIONER OF Income Tax, MADRAS Vs RAO BAHADUR RAVULA SUBBA RAO AND ANOTHER.
Madras High Court · (1946) 14 ITR 232
High Courts22 Feb 1946
Commissioner of Income Tax Vs S.A.S. Ramaswamy Chettiar
Madras High Court · AIR 1946 Mad 508
High Courts22 Feb 1946
Kolappurath Achuthan Nair Vs Pachakkil Thayyil Choyikutty's Children Devaki and Others
Madras High Court · AIR 1946 Mad 443
High Courts22 Feb 1946
S.A. Panchapagesa Ayyar Vs R. Rajamani Ayyar and Another
Madras High Court · AIR 1947 Mad 72 : (1946) 59 LW 538 : (1946) 2 MLJ 121
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts21 Feb 1946
Penta Govindu and Another Vs Medida Venkatapathi and Others
Madras High Court · AIR 1946 Mad 427 : (1947) ILR (Mad) 105 : (1946) 59 LW 296 : (1946) 1 MLJ 407
High Courts21 Feb 1946
In Re: Chuckler Sevuttu Raman
Madras High Court · AIR 1947 Mad 129 : (1946) 59 LW 559 : (1946) 2 MLJ 272
High Courts19 Feb 1946
Maruthy, Karnavan and Manager of the Tavazhi Vs Thayyil Pathumma (insane) by next friend Manakkadavan Pukkadan Ayissumma
Madras High Court · AIR 1946 Mad 391 : (1946) 59 LW 224 : (1946) 1 MLJ 285
High Courts14 Feb 1946
Bhogavilli Parakala Rao and Others Vs Bhogavilli Subba Rao and Others
Madras High Court · (1946) 59 LW 330 : (1946) 1 MLJ 411
High Courts08 Feb 1946
Lingala Bugga Reddi Vs Yennam Pedda Yerikala Reddi and Others
Madras High Court · AIR 1946 Mad 408 : (1946) 1 MLJ 307
High Courts08 Feb 1946
In Re: S. Pichai Pillai
Madras High Court · AIR 1946 Mad 389 : (1946) 59 LW 240 : (1946) 1 MLJ 331