High Courts08 Feb 1946
In Re: Sala Mahammad
Madras High Court · AIR 1946 Mad 413 : (1946) 59 LW 326 : (1946) 1 MLJ 437
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,235 of 5,226
High Courts08 Feb 1946
P. Kuttiali and Another
Madras High Court · (1946) 59 LW 218 : (1946) 1 MLJ 286
High Courts08 Feb 1946
The Public Prosecutor Vs D. Khader Khan
Madras High Court · AIR 1947 Mad 321 : (1946) 2 MLJ 461
Madras General Sales Tax Act, 1939 — Section 15(b)
High Courts08 Feb 1946
In Re: V.T. Elaya Pillai and Others
Madras High Court · AIR 1947 Mad 191 : (1946) 59 LW 331 : (1946) 1 MLJ 449
High Courts07 Feb 1946
Tallapragada China Venkatanarasimharao Vs Yedida Panchamukhi Anjaneya Kumara Venkata Varaha Narasimhaswami being minor by mother and guardian Bapanamma and Others
Madras High Court · AIR 1947 Mad 149 : (1946) 59 LW 260 : (1946) 1 MLJ 351
High Courts05 Feb 1946
The Kumbakonam Mutual Benefit Fund Ltd. Vs C. Ramaswami and Another
Madras High Court · AIR 1946 Mad 396 : (1947) ILR (Mad) 99 : (1946) 59 LW 246 : (1946) 1 MLJ 343
High Courts05 Feb 1946
Somepalli Mutyalu Vs Chittineni Veerayya and Others
Madras High Court · AIR 1946 Mad 452 : (1946) 59 LW 278 : (1946) 1 MLJ 346
High Courts05 Feb 1946
In Re: Narayana Aiyar
Madras High Court · AIR 1947 Mad 66 : (1947) ILR (Mad) 79 : (1946) 59 LW 329 : (1946) 1 MLJ 448
High Courts04 Feb 1946
Isaka Venkatareddi and Another Vs Vemireddi Rangareddi and Others
Madras High Court · AIR 1946 Mad 491 : (1946) 59 LW 291 : (1946) 1 MLJ 452
High Courts01 Feb 1946
Palaniammal Vs Arumugham Chetti
Madras High Court · AIR 1946 Mad 481 : (1946) 59 LW 219 : (1946) 1 MLJ 277
High Courts01 Feb 1946
COMMISSIONER OF Income Tax, MADRAS Vs V. E. K. R. SAVUMIAMURTHY.
Madras High Court · AIR 1947 Mad 147 : (1946) 14 ITR 185
High Courts01 Feb 1946
The Commissioner of Income Tax Vs Ve.K.R. Savumiamurthy
Madras High Court · (1947) ILR (Mad) 88 : (1946) 59 LW 172 : (1946) 1 MLJ 297
High Courts01 Feb 1946
F.P.S. Albuquerque Vs The Catholic Bank Ltd.
Madras High Court · AIR 1946 Mad 352 : (1947) ILR (Mad) 123 : (1946) 59 LW 182 : (1946) 1 MLJ 244
High Courts01 Feb 1946
Kesava Pandithan Vs Govindan and Others
Madras High Court · AIR 1946 Mad 287 : (1946) ILR (Mad) 452 : (1946) 59 LW 200 : (1946) 1 MLJ 259
High Courts31 Jan 1946
Kasturi Venkata Subbarao and Another Vs Bikkina Veeraswami and Others
Madras High Court · (1946) 59 LW 244 : (1946) 1 MLJ 342
High Courts30 Jan 1946
Hanumantha Gowd Vs The Official Receiver
Madras High Court · AIR 1946 Mad 503 : (1947) ILR (Mad) 44 : (1946) 59 LW 175 : (1946) 1 MLJ 247
High Courts29 Jan 1946
Periakaruppan Chettiar Vs Venugopal Pillai and Others
Madras High Court · AIR 1946 Mad 383 : (1947) ILR (Mad) 132 : (1946) 59 LW 240 : (1946) 1 MLJ 347
High Courts29 Jan 1946
The Governor-General in Council Vs T.M. Krishnaswami Pillai
Madras High Court · AIR 1946 Mad 366 : (1947) ILR (Mad) 36 : (1946) 1 MLJ 267
High Courts29 Jan 1946
In Re: Valli Ammal and Others
Madras High Court · AIR 1947 Mad 114 : (1946) 2 MLJ 351
Evidence Act, 1872 — Section 27