High Courts13 Mar 1946
Earamalla Sanjamma Vs Anna Sayanna
Madras High Court · AIR 1948 Mad 67 : (1947) 60 LW 202 : (1947) 1 MLJ 252
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(3)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,233 of 5,226
High Courts12 Mar 1946
Murikipudi Ankamma Vs Tummalacheruvu Narasayya and Others
Madras High Court · AIR 1947 Mad 127 : (1946) 59 LW 663 : (1946) 2 MLJ 357
Transfer of Property Act, 1882 — Section 41
High Courts12 Mar 1946
Mokshagundam Nagabhushanayya and Others Vs Pasam Kotayya and Others
Madras High Court · AIR 1946 Mad 444 : (1947) ILR (Mad) 179 : (1946) 59 LW 289 : (1946) 1 MLJ 398
High Courts11 Mar 1946
Narayanan Nambudripad Vs Beepattumma
Madras High Court · AIR 1946 Mad 387 : (1946) ILR (Mad) 665 : (1946) 59 LW 286 : (1946) 1 MLJ 400
High Courts08 Mar 1946
VENKATA SESHAVATHARAM AND OTHERS Vs CHAPALAMADUGU VENKATA RANGAYYA AND OTHERS.
Madras High Court · (1946) 14 ITR 722
High Courts08 Mar 1946
D. Narayana Singh Vs Nalluri Seetharatnamma
Madras High Court · AIR 1946 Mad 415 : (1946) 59 LW 299 : (1946) 1 MLJ 435
High Courts07 Mar 1946
In Re: Someshwar H. Shelat
Madras High Court · AIR 1946 Mad 430 : (1946) 59 LW 252 : (1946) 1 MLJ 368
High Courts07 Mar 1946
R. Thirumalai Naicker by his duly constituted agent V.S. Govindaraja Naicker Vs Ethirajammah and Others
Madras High Court · (1946) 59 LW 342 : (1946) 1 MLJ 438
High Courts07 Mar 1946
Jaldu Manikyala Rao and Others Vs Nimmagadda Venkatappayya
Madras High Court · AIR 1946 Mad 447 : (1947) ILR (Mad) 234 : (1946) 59 LW 300 : (1946) 1 MLJ 443
High Courts06 Mar 1946
Yenikokalva Gorla Narappa Vs Yenikokalva Chinnareppa and Others
Madras High Court · AIR 1947 Mad 98 : (1946) 59 LW 412 : (1946) 2 MLJ 115
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)
High Courts06 Mar 1946
Somasundaram Pillai Vs The Official Receiver
Madras High Court · AIR 1947 Mad 95 : (1946) 59 LW 507 : (1946) 2 MLJ 209
Provincial Insolvency Act, 1920 — Section 5Tamil Nadu Agriculturists Relief Act, 1938 — Section 21
High Courts05 Mar 1946
Andal Vaidyanathan Vs Abdul Allam Vaidya
Madras High Court · AIR 1946 Mad 446 : (1947) ILR (Mad) 175 : (1946) 59 LW 293 : (1946) 1 MLJ 402
High Courts05 Mar 1946
Adiraja Arasarada Kinnyakka Ballah Vs Badeltu Naranappayya and Others
Madras High Court · AIR 1947 Mad 33 : (1946) 59 LW 413 : (1946) 2 MLJ 111
Hindu Religious Endowments Act — Section 78
High Courts04 Mar 1946
Doodala Rudrayya Vs Rajah Saheb Meharbhan I Dostan Sree Rajah Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Garu Sardar, Rajahmundry Circar and Maharajah of Pithapuram
Madras High Court · AIR 1947 Mad 104 : (1946) 59 LW 402 : (1946) 2 MLJ 80
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts04 Mar 1946
In Re: T.S. Chockalingam Pillai and Others
Madras High Court · (1946) 59 LW 239 : (1946) 1 MLJ 361
High Courts01 Mar 1946
Devalraju Subbamma Vs Devalraju Madhavarao and Others
Madras High Court · AIR 1946 Mad 492 : (1946) 59 LW 294 : (1946) 1 MLJ 393
High Courts01 Mar 1946
The Public Prosecutor Vs Chitikina Subbanna and Others
Madras High Court · AIR 1947 Mad 239 : (1947) ILR (Mad) 224 : (1946) 59 LW 334 : (1946) 1 MLJ 444
High Courts01 Mar 1946
L. Balarama Reddi and Others Vs Govinda Reddi
Madras High Court · AIR 1947 Mad 54 : (1946) 59 LW 413 : (1946) 2 MLJ 108
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts01 Mar 1946
Sri Raja V. Sarvagnaya Kumara Krishna Yachendra Bahadur Varu, Rajah of Venkatagiri Vs The Province of Madras
Madras High Court · AIR 1947 Mad 5 : (1947) ILR (Mad) 190 : (1946) 2 MLJ 53
Madras Proprietary Estates Village Service Act, 1894 — Section 27(3)