High Courts26 Mar 1946Dismissed
Kumaraswamiah Vs A. Krishna Reddi
Madras High Court · (1946) 03 MAD CK 0033
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,232 of 5,226
High Courts26 Mar 1946
In Re: Nimmagadda Ramaseshayya
Madras High Court · AIR 1946 Mad 449 : (1946) 1 MLJ 397
High Courts26 Mar 1946
Palaniswami Chettiar Vs Chitraputhran Chettiar, nearest reversioner and L.R. of deceased and Others
Madras High Court · AIR 1947 Mad 126 : (1946) 59 LW 561 : (1946) 2 MLJ 275
Travancore Nayar Regulations, 1100 — Section 8(1)
High Courts26 Mar 1946
Gangadara Ayyar and Others Vs Subramania Sastrigal and Others
Madras High Court · AIR 1946 Mad 539 : (1947) ILR (Mad) 6 : (1946) 59 LW 387 : (1946) 2 MLJ 69
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts25 Mar 1946
In Re: Asuram and Others
Madras High Court · (1946) 59 LW 325 : (1946) 1 MLJ 413
High Courts25 Mar 1946
The Official Receiver, High Court Vs Rao and Co. and Others
Madras High Court · (1947) 1 MLJ 242
Companies Act, 1956 — Section 228
High Courts25 Mar 1946
In Re: a Pleader, Gudivada
Madras High Court · AIR 1946 Mad 538 : (1947) ILR (Mad) 1 : (1946) 59 LW 401 : (1946) 2 MLJ 79
High Courts25 Mar 1946
Amritlal N. Shah Vs V. Nageswara Rao
Madras High Court · AIR 1947 Mad 133 : (1946) 59 LW 645 : (1946) 2 MLJ 349
Criminal Procedure Code, 1898 (CrPC) — Section 145(5)
High Courts22 Mar 1946
T.K. Abdul Razack Ravuthar and Others Vs Mahammad Hanif Sahib and Another
Madras High Court · AIR 1947 Mad 59 : (1946) 59 LW 404 : (1946) 2 MLJ 113
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts22 Mar 1946
N.P. Ganapathy Naicker and Others Vs A.M. Govindarajulu Naidu
Madras High Court · AIR 1947 Mad 70 : (1946) 59 LW 500 : (1946) 2 MLJ 217
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts21 Mar 1946
Anthony Salvador Dias Vs A. Sivarama Rao
Madras High Court · AIR 1947 Mad 435 : (1947) 60 LW 229 : (1947) 1 MLJ 231
Court Fees Act, 1870 — Section 7(ix)
High Courts19 Mar 1946
In Re: Neeladri Appadu and Others
Madras High Court · AIR 1947 Mad 243 : (1947) ILR (Mad) 156 : (1946) 59 LW 459 : (1946) 2 MLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts19 Mar 1946
The Governor-General of India in Council Vs U. Raghunandan Shenoy
Madras High Court · AIR 1947 Mad 64 : (1947) ILR (Mad) 258 : (1946) 59 LW 391 : (1946) 2 MLJ 65
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts15 Mar 1946
A.E. Subramania Ayyar Vs S.S. Ramaswami Ayyar and Another
Madras High Court · (1947) ILR (Mad) 261 : (1946) 59 LW 287 : (1946) 1 MLJ 395
High Courts14 Mar 1946Dismissed
Thatha Amma alias Rugmini Amma and Others Vs Thankappa alias Madhava Mannadiar and Fifteen Ors.
Madras High Court · (1946) 03 MAD CK 0045
High Courts14 Mar 1946
In Re: Vempati Satyanarayana Sastri
Madras High Court · AIR 1946 Mad 412 : (1947) ILR (Mad) 154 : (1946) 59 LW 301 : (1946) 1 MLJ 458
High Courts14 Mar 1946
Gedela Atchayya and Others Vs Koppisetti Appalaraju and Another
Madras High Court · AIR 1947 Mad 109 : (1946) 59 LW 525 : (1946) 2 MLJ 233
Madras Debt Conciliation Act, 1936 — Section 10(2)
High Courts14 Mar 1946
KR.RM.SM.RM. Ramanathan Chettiar Vs K.AR. Ramanathan Chettiar alias Sethu Chettiar and Others
Madras High Court · AIR 1947 Mad 57 : (1946) 59 LW 411 : (1946) 2 MLJ 114
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts13 Mar 1946
Puliyadi Rajagopala Aiyar Vs Karuppiah Pandithan by this authorised agent, Ganapathi Pandithan
Madras High Court · (1946) 59 LW 356 : (1946) 1 MLJ 392
High Courts13 Mar 1946
Mukkara Rudrappa Chetti Vs The Karvetnagar Trust Estate
Madras High Court · (1947) 60 LW 217 : (1947) 1 MLJ 248
Madras Estates Land Act, 1908 — Section 13(3)