High Courts29 Jan 1946
Bodapati Rajeswararao Vs Puligedda Satyanarayana and Others
Madras High Court · AIR 1946 Mad 377 : (1947) ILR (Mad) 126 : (1946) 59 LW 180 : (1946) 1 MLJ 249
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,236 of 5,226
High Courts28 Jan 1946
Kadagalla Venkanna Vs Indukuri Lakshmipathi Raju and Others
Madras High Court · (1946) 59 LW 255 : (1946) 1 MLJ 300
High Courts28 Jan 1946
Ponnayya Moopanar Vs Suppammal and Others
Madras High Court · (1946) 1 MLJ 303
High Courts24 Jan 1946
C. Atma Ram, Ex-Official Reciever, Rajahmundry Vs Chogondi Sita Ramaswami and Another
Madras High Court · AIR 1946 Mad 426 : (1946) 59 LW 214 : (1946) 1 MLJ 278
High Courts24 Jan 1946
In Re: R. Manicka Mudaliar
Madras High Court · AIR 1947 Mad 156 : (1946) 59 LW 753 : (1946) 2 MLJ 427
High Courts23 Jan 1946
T. Ponnirula Pillai Vs The Western India Oil Distributing Company Limited
Madras High Court · AIR 1946 Mad 470 : (1947) ILR (Mad) 18 : (1946) 59 LW 205 : (1946) 1 MLJ 264
High Courts22 Jan 1946
Mahankali Subba Rao Vs Jalasutram Audinarayanamurty and Others
Madras High Court · AIR 1946 Mad 388 : (1946) 59 LW 349 : (1946) 1 MLJ 262
High Courts21 Jan 1946
V. Venkatarama Nayudu Vs The Province of Madras
Madras High Court · AIR 1946 Mad 375 : (1946) 1 MLJ 253
High Courts21 Jan 1946
S. Ranganathan and Others Vs A. Krishnayya, Arbitrator, Lloyds Road Area Town Planning Scheme and Another
Madras High Court · AIR 1946 Mad 504 : (1947) ILR (Mad) 113 : (1946) 59 LW 211
High Courts18 Jan 1946
COMMISSIONER OF INCOME TAX, MADRAS Vs MOTORS AND GENERAL STORES LTD.
Madras High Court · (1946) 14 ITR 130
High Courts18 Jan 1946
Ramasubba Aiyar Vs Muthu KR.AR.PL. Arunachalam Chettiar
Madras High Court · AIR 1946 Mad 423 : (1946) 59 LW 302 : (1946) 1 MLJ 379
High Courts18 Jan 1946
In Re: Palaniswami Goundan
Madras High Court · AIR 1946 Mad 502 : (1946) ILR (Mad) 816 : (1946) 59 LW 277 : (1946) 1 MLJ 406
High Courts18 Jan 1946
Mettu Bhimudu Vs Duggirala Pitchayya and Others
Madras High Court · AIR 1946 Mad 497 : (1946) 59 LW 624 : (1946) 1 MLJ 462
High Courts18 Jan 1946
The Commissioner of Income Tax Vs The Motors and General Stores Ltd.
Madras High Court · AIR 1946 Mad 327 : (1947) ILR (Mad) 14 : (1946) 59 LW 148 : (1946) 1 MLJ 220
High Courts17 Jan 1946
Vajapeyajula Venkateswarlu and Another Vs Ragadamilli Viraswami and Others
Madras High Court · (1947) ILR (Mad) 28 : (1946) 59 LW 207 : (1946) 1 MLJ 291
High Courts17 Jan 1946
In Re: Kudiyala Chandrasekhara Varaprasad minor by mother and guardian Swarnakumari Devi
Madras High Court · AIR 1947 Mad 1 : (1946) 2 MLJ 104
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 20
High Courts17 Jan 1946
Vajapayajula Venkateswarlu and Another Vs Regadimilli Veeraswami and Others
Madras High Court · AIR 1946 Mad 461
High Courts16 Jan 1946
In Re: Kunju Iyer
Madras High Court · AIR 1946 Mad 496 : (1946) ILR (Mad) 736 : (1946) 59 LW 275 : (1946) 1 MLJ 372
High Courts16 Jan 1946
Y.A.A.V.R. Sethuraman Chettiar Vs K.K.R.M.R.M. Ramanathan Chettiar (died) represented by his Legal Representatives Muthiah Achi and Others
Madras High Court · AIR 1946 Mad 437 : (1947) ILR (Mad) 141 : (1946) 59 LW 280 : (1946) 1 MLJ 373
High Courts15 Jan 1946
K.P.RM. Kuppan Chettiar alias Kadiresan Chettiar Vs SP.R.M.RM. Ramaswami Chettiar and Another
Madras High Court · (1947) ILR (Mad) 58 : (1946) 59 LW 362 : (1946) 1 MLJ 383