High Courts17 Dec 1945
Kaza Ramakotayya and Others Vs Nimmagadda Sitharamaswami, minor by mother and guardian Mahalakshmamma and Others
Madras High Court · AIR 1946 Mad 381 : (1947) ILR (Mad) 889 : (1946) 59 LW 150 : (1946) 1 MLJ 192
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,238 of 5,226
High Courts14 Dec 1945
COMMISSIONER OF Income Tax, MADRAS Vs SRI VISWESWARDAS GOKULDAS.
Madras High Court · (1946) 14 ITR 110
Income Tax Act, 1961 — Section 66(1)
High Courts14 Dec 1945
Sri Kallalagar Devasthanam Vs Karuppa Pillai and Others
Madras High Court · AIR 1946 Mad 451 : (1946) 1 MLJ 252
High Courts14 Dec 1945
The Commissioner of Income Tax Vs Sri Visweswaradas Gokuldas
Madras High Court · AIR 1946 Mad 314 : (1946) 1 MLJ 161
High Courts13 Dec 1945
Mahommad Isack alias Papa Saheb Vs Doddapaneni Sreeramalu
Madras High Court · AIR 1946 Mad 289 : (1946) 59 LW 136 : (1946) 1 MLJ 187
Contract Act, 1872 — Section 27
High Courts12 Dec 1945
Merla Veeramma, Zamindarini Velangi, represented by general power-of-attorney holder, N. Ramayya and Others Vs Villury Ramanna and Another
Madras High Court · AIR 1946 Mad 315 : (1946) ILR (Mad) 846 : (1946) 59 LW 176 : (1946) 1 MLJ 226
High Courts12 Dec 1945
Nidamarti Venkata Narasimham Vs Pogaku Nagojirao
Madras High Court · AIR 1946 Mad 344 : (1946) 59 LW 139 : (1946) 1 MLJ 216
High Courts11 Dec 1945
Gonjalada Bbojarajappa Vs Korlahalli Halappa and Others
Madras High Court · (1946) 59 LW 61 : (1946) 1 MLJ 57
High Courts11 Dec 1945
Gonjalada Bhojarajappa Vs Korlahalli Halappa and Others
Madras High Court · AIR 1946 Mad 226
Agriculturists Loans Act, 1884 — Section 5Madras Revenue Recovery Act, 1864 — Section 59
High Courts11 Dec 1945
Abdul Kader Rowthen Vs Velu Nayar
Madras High Court · AIR 1946 Mad 318 : (1946) ILR (Mad) 834 : (1946) 59 LW 166 : (1946) 1 MLJ 229
High Courts10 Dec 1945
Sri Rajah Ravu Venkata Mahipathi Gangadhara Rama Rao Bahadur, Yuvarajah of Pithapuram and Another Vs The Commissioner of Income Tax
Madras High Court · (1946) ILR (Mad) 745 : (1946) 59 LW 100 : (1946) 1 MLJ 120
High Courts10 Dec 1945
Puthenveettil Thalasseri Veettil Ammu Amma and Others Vs Chelakuttiyil Kunnapadi Kalan, Karnavan and manager of his tavazhi and Another
Madras High Court · AIR 1946 Mad 229 : (1946) 59 LW 83 : (1946) 1 MLJ 94
High Courts10 Dec 1945
M. Palaniappa Chettiar Vs Narayanan Chettiar
Madras High Court · AIR 1946 Mad 331 : (1946) 59 LW 160 : (1946) 1 MLJ 179
High Courts10 Dec 1945
YUVARAJAH OF PITHAPURAM AND ANOTHER Vs COMMISSIONER OF Income Tax MADRAS.
Madras High Court · (1946) 14 ITR 92
Income Tax Act, 1922 — Section 2(1)
High Courts06 Dec 1945
V. Muni Krishna Reddi Vs Ramaraju
Madras High Court · AIR 1946 Mad 482
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Dec 1945
V. Kunhikrishna Reddi Vs Ramaraju
Madras High Court · (1946) 59 LW 269 : (1946) 1 MLJ 274
High Courts06 Dec 1945
Rathnasabapathi Ayyar Vs Subramania Pillai and Others
Madras High Court · (1946) ILR (Mad) 828 : (1946) 59 LW 130 : (1946) 1 MLJ 193
High Courts06 Dec 1945
Narahari Ramanamma Vs The Official Receiver of Kistna and Others
Madras High Court · AIR 1946 Mad 500 : (1946) 59 LW 317 : (1946) 2 MLJ 105
Provincial Insolvency Act, 1920 — Section 33
High Courts05 Dec 1945
Venkataraya Goundan Vs Mallappa Goundan and Others
Madras High Court · AIR 1946 Mad 348 : (1946) 59 LW 145 : (1946) 1 MLJ 163
High Courts05 Dec 1945
In Re: Devata Talipulamma alias Mahalakshmamma by her husband and general power-of-attorney holder Devata Kamaraju.
Madras High Court · AIR 1946 Mad 257 : (1946) 59 LW 85 : (1946) 1 MLJ 103