High Courts05 Dec 1945
Ragi Durgamba and Another Vs Sri Lakshminarasimhaswamy Rice Factory and Others
Madras High Court · AIR 1946 Mad 299 : (1946) 1 MLJ 107
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,239 of 5,226
High Courts04 Dec 1945
V.L.V. Venkatachalam Chettiar (died) and Others Vs The Province of Madras and Others
Madras High Court · AIR 1946 Mad 261 : (1946) ILR (Mad) 824 : (1946) 59 LW 96 : (1946) 1 MLJ 111
High Courts04 Dec 1945
T. Vijiaranga Naidu and Another Vs D. Narayanappa
Madras High Court · AIR 1946 Mad 371 : (1946) 1 MLJ 275
High Courts03 Dec 1945
In Re: V.R.R. Sami Ayyar
Madras High Court · AIR 1946 Mad 321 : (1946) 1 MLJ 134
High Courts03 Dec 1945
In Re: A Pleader
Madras High Court · AIR 1946 Mad 245 : (1946) ILR (Mad) 459 : (1946) 59 LW 63 : (1946) 1 MLJ 95
High Courts03 Dec 1945
Karanamurthi Thevar Vs Ramanatha Thevar
Madras High Court · AIR 1946 Mad 248 : (1946) 59 LW 109 : (1946) 1 MLJ 140
High Courts29 Nov 1945
Sri Rajah Kotagiri Madhavarao Bahadur, Zamindar and Others Vs Vutukuru Papayya Rao
Madras High Court · AIR 1946 Mad 431 : (1946) ILR (Mad) 760 : (1946) 1 MLJ 287
High Courts29 Nov 1945
In Re: Jesiah Decruz
Madras High Court · AIR 1946 Mad 242
Sea Customs Act, 1878 — Section 3(c)
High Courts29 Nov 1945
Paluru Ademma Vs Achala Penchelu Reddi
Madras High Court · AIR 1946 Mad 281 : (1946) 59 LW 354 : (1946) 1 MLJ 87
Limitation Act, 1963 — Article 142
High Courts28 Nov 1945
Sri Gangavamsam Satyanarayana Vs Routu Ramaswaminaidu and Others
Madras High Court · AIR 1946 Mad 305 : (1946) 59 LW 271 : (1946) 1 MLJ 129
High Courts28 Nov 1945
Chem Abbheong represented by K.N.K. Subramaniam Chettiar Vs M.A. Packiri Mahomed Rowther and Others
Madras High Court · AIR 1946 Mad 328 : (1946) ILR (Mad) 768 : (1946) 59 LW 169 : (1946) 1 MLJ 222
High Courts27 Nov 1945
Venugopal and Brother and Others Vs P. Gopala Chettiar
Madras High Court · AIR 1946 Mad 453 : (1946) 1 MLJ 241
High Courts26 Nov 1945
Suryadevara Annapurnamma Vs Guntta Manikyamma and Others
Madras High Court · AIR 1946 Mad 308 : (1946) ILR (Mad) 755 : (1946) 59 LW 98 : (1946) 1 MLJ 108
High Courts23 Nov 1945
Batchu Venkatarao Vs Surneedi Sathiraju and Others
Madras High Court · AIR 1946 Mad 291 : (1946) ILR (Mad) 854 : (1946) 59 LW 132 : (1946) 1 MLJ 198
High Courts23 Nov 1945
The Commissioner of Income Tax Vs Sri Talupuru Venkatasubbiah Chetty
Madras High Court · (1946) 59 LW 254 : (1946) 1 MLJ 362
High Courts23 Nov 1945
In Re: D. Narasimha Aiyar
Madras High Court · AIR 1946 Mad 153 : (1946) 59 LW 114 : (1945) 2 MLJ 585
High Courts23 Nov 1945
COMMISSIONER OF Income Tax, MADRAS Vs SRI TALUPURU VENKATASUBBIAH CHETTY.
Madras High Court · (1946) 14 ITR 227
Income Tax Act, 1961 — Section 10(2)(xi)
High Courts22 Nov 1945
Kallakuri Venkateswarlu and Others Vs Kalidindi Narayanaraju and Others
Madras High Court · AIR 1946 Mad 380 : (1946) 59 LW 203 : (1946) 1 MLJ 272
High Courts22 Nov 1945
C.K.S. Krishnamurthi and Another Vs Chidambaram Chettiar and Others
Madras High Court · AIR 1946 Mad 243 : (1946) ILR (Mad) 670 : (1946) 59 LW 33 : (1946) 1 MLJ 58