High Courts08 Nov 1945
The Public Prosecutor Vs Pingali Mallikarjana Kota Paneswara Rao
Madras High Court · (1946) 59 LW 129 : (1945) 2 MLJ 575
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,241 of 5,226
High Courts08 Nov 1945
Rednam Dharmarao Vs Rednam Venkata Mahalakshmamma and Others
Madras High Court · (1947) ILR (Mad) 387 : (1946) 59 LW 529 : (1946) 2 MLJ 248
High Courts07 Nov 1945
Jainambukanni Ammal and Another Vs Ruthrapathy Pillai and Others
Madras High Court · AIR 1946 Mad 416 : (1946) 59 LW 185 : (1946) 1 MLJ 181
High Courts06 Nov 1945
The Board of Commissioners for Hindu Religious Endowments Vs Thummalapalli Sivarao and Others
Madras High Court · AIR 1946 Mad 256 : (1946) 59 LW 142 : (1946) 1 MLJ 133
High Courts02 Nov 1945
Komancheri tarwad Karnavan Chathu Nayar Vs Vengalil K. Janaki Amma
Madras High Court · AIR 1946 Mad 251 : (1946) 59 LW 43 : (1946) 1 MLJ 8
High Courts02 Nov 1945
S.R.M. Ramanujam Pillai Vs Ramaswami Pillai and Others
Madras High Court · AIR 1946 Mad 181 : (1946) 59 LW 64 : (1945) 2 MLJ 582
High Courts02 Nov 1945
In Re: The Deccan Commercial Bank, Ltd. (in liquidation) Aga Mahomed Khaleel Shirodi (since deceased) Cyril Gill and Others, Joint Official Liquidators
Madras High Court · (1945) 2 MLJ 573
High Courts01 Nov 1945
In Re: Kaza Satyanarayana and Others
Madras High Court · (1945) 58 LW 642 : (1945) 2 MLJ 521
High Courts30 Oct 1945
Chinnathayi alias Veeralakshmi Ammal Vs V. Kulasekharapandiya Naicker and Another
Madras High Court · AIR 1946 Mad 353 : (1946) ILR (Mad) 599 : (1946) 59 LW 115 : (1946) 1 MLJ 164
High Courts30 Oct 1945
In Re: Valmiganathan
Madras High Court · AIR 1946 Mad 102 : (1946) ILR (Mad) 663 : (1945) 58 LW 640 : (1945) 2 MLJ 541
High Courts29 Oct 1945
The Official Receiver of Vizagapatam (Mandavilli Mohana Rao) Vs Billapati Peda Suryanarayana and Others
Madras High Court · AIR 1946 Mad 202 : (1946) ILR (Mad) 727 : (1946) 59 LW 18 : (1946) 1 MLJ 1
High Courts26 Oct 1945
Yarlagadda Venkanna Vs Ramineni Kotayya
Madras High Court · AIR 1946 Mad 172 : (1945) 2 MLJ 564
High Courts26 Oct 1945
In Re: S.R. Viraraghava Aiyangar
Madras High Court · AIR 1946 Mad 97 : (1945) 58 LW 640 : (1945) 2 MLJ 539
High Courts26 Oct 1945
Anne Venkatasubba Rao Vs Anne Bhujangayya and Another
Madras High Court · AIR 1946 Mad 104 : (1945) 58 LW 631 : (1945) 2 MLJ 536
High Courts26 Oct 1945
In Re: Thambi Iyengar and Others
Madras High Court · AIR 1946 Mad 157 : (1945) 58 LW 637 : (1945) 2 MLJ 537
High Courts25 Oct 1945
Sirigini Venkatarama Mohandas being minor, by mother and next friend Sirigini Suganavathi and Another Vs Kamini Kondiah and Others
Madras High Court · AIR 1946 Mad 162 : (1945) 58 LW 667 : (1945) 2 MLJ 571
High Courts25 Oct 1945
Aravapalli Subbi Setti and Another Vs Burle Lakshminarasamma and Others
Madras High Court · AIR 1946 Mad 88 : (1945) 58 LW 643 : (1945) 2 MLJ 556
High Courts24 Oct 1945
Muhammadhu Mamoona Labbai and Others Vs C. Ramanatha Pillai and Others
Madras High Court · AIR 1946 Mad 312 : (1946) 59 LW 86 : (1946) 1 MLJ 90
High Courts23 Oct 1945
Maddela Yenadi and Another Vs Maddela Ramalakshuamma
Madras High Court · AIR 1946 Mad 206 : (1946) 59 LW 17 : (1946) 1 MLJ 85
High Courts19 Oct 1945
Pathi Gundeppa Vs The Official Receiver
Madras High Court · (1945) 58 LW 665 : (1945) 2 MLJ 557