High Courts19 Oct 1945
Pathi Gundappa Vs Official Receiver
Madras High Court · AIR 1946 Mad 207
Limitation Act, 1963 — Article 109Provincial Insolvency Act, 1920 — Section 54
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,242 of 5,226
High Courts19 Oct 1945
Galley and Co. Vs Dathi China Appalaswami Naidu
Madras High Court · AIR 1946 Mad 300 : (1946) 1 MLJ 11
High Courts17 Oct 1945
In Re: P.A. Raju Chettiar and Others
Madras High Court · AIR 1946 Mad 254 : (1946) 1 MLJ 145
High Courts16 Oct 1945
In Re: Sha Hansraj Abayachand (deceased) and Others
Madras High Court · AIR 1946 Mad 108 : (1945) 2 MLJ 458
High Courts16 Oct 1945
Madirazu Zoga Rao and Others Vs Bommadevara Venkatakrishnayya Naidu and Another
Madras High Court · AIR 1946 Mad 107 : (1945) 58 LW 604 : (1945) 2 MLJ 478
High Courts12 Oct 1945
M. Perumal Chettiar Vs Avula Kotayya and Others
Madras High Court · AIR 1946 Mad 169 : (1945) 58 LW 669 : (1945) 2 MLJ 555
High Courts11 Oct 1945
Sayyed Khasim Sahib and Another Vs The Official Receiver, Guntur and Another
Madras High Court · (1945) 58 LW 641 : (1945) 2 MLJ 553
High Courts11 Oct 1945
Ravi Tirupathi Naidu (died) and Others Vs Rajah Kaminayuni Krishnappa Nayanim Varu, being minor represented by the Manager of the Court of Wards and Another
Madras High Court · AIR 1946 Mad 230 : (1946) 59 LW 79 : (1946) 1 MLJ 80
High Courts10 Oct 1945
K. Jagadeesa Ayyar Vs Bavanambal Ammal
Madras High Court · AIR 1946 Mad 293
Transfer of Property Act, 1882 — Section 70
High Courts09 Oct 1945
In Re: Golla Chenchuramayya and Another
Madras High Court · (1946) ILR (Mad) 809 : (1945) 2 MLJ 547
High Courts09 Oct 1945
Rao Sahib P.V. Rangayya Vs Tatavarty Nagapotha Rao and Others
Madras High Court · AIR 1946 Mad 176 : (1945) 2 MLJ 531
High Courts09 Oct 1945
Golla Chenchuramayya Vs Emperor
Madras High Court · AIR 1946 Mad 83 : (1946) 59 LW 736
High Courts08 Oct 1945
Puthukuzhi Neelakantam Nambisan's son Karnavan Sankaran Nambisan Vs Koottal Manikkam Devaswam Utama Manikkam Keralan Thachutayya Kaimal Avergal
Madras High Court · AIR 1946 Mad 158 : (1945) 58 LW 632 : (1945) 2 MLJ 535
High Courts21 Sept 1945
In Re: Duraiswami Koundan
Madras High Court · AIR 1946 Mad 179 : (1946) ILR (Mad) 659 : (1945) 58 LW 586 : (1945) 2 MLJ 455
High Courts21 Sept 1945
A.K. Subramania Chettiar Vs The Collector of Coimbatore
Madras High Court · AIR 1946 Mad 184 : (1945) 2 MLJ 559
High Courts21 Sept 1945
Jagadeesam Pillai Vs Kuppammal
Madras High Court · AIR 1946 Mad 214 : (1946) ILR (Mad) 876 : (1946) 59 LW 151 : (1946) 1 MLJ 23
High Courts21 Sept 1945
Divi Seshacharyulu Vs Divi Lakshminarayanacharyulu and Others
Madras High Court · AIR 1946 Mad 105 : (1945) 58 LW 612 : (1945) 2 MLJ 542
High Courts20 Sept 1945
Mulla Madina Saheb Vs The Province of Madras
Madras High Court · AIR 1946 Mad 113 : (1945) 58 LW 644 : (1945) 2 MLJ 522
High Courts20 Sept 1945
Soore Venkatappayya Vs Yalavarthi Venkatappayya and Others
Madras High Court · AIR 1946 Mad 72 : (1945) 58 LW 618 : (1945) 2 MLJ 405
Contract Act, 1872 — Section 25(3)
High Courts20 Sept 1945
M.A. Narayanaswami Nattar Vs M.K. Manicka Nattar and Others
Madras High Court · AIR 1946 Mad 86 : (1945) 58 LW 610 : (1945) 2 MLJ 482