High Courts21 Nov 1945
The Official Receiver of South Arcot Vs K.V.M.P.KT. Alagappa Chettiar and Others
Madras High Court · AIR 1946 Mad 236 : (1946) ILR (Mad) 777 : (1946) 59 LW 52 : (1946) 1 MLJ 113
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,240 of 5,226
High Courts21 Nov 1945
K. Chunilal Sowcar Vs K.N. Srinivasa Rao and Another
Madras High Court · AIR 1946 Mad 362 : (1946) 1 MLJ 59
High Courts20 Nov 1945
Chavakula Yanadamma and Another Vs Chavakula Venkateswarlu and Others
Madras High Court · (1946) 59 LW 627 : (1946) 2 MLJ 345
Registration Act, 1908 — Section 17(1)
High Courts20 Nov 1945
Jonnada Sayi and Others Vs Jonnada Subbanna and Others
Madras High Court · AIR 1946 Mad 310 : (1946) 59 LW 84 : (1946) 1 MLJ 92
High Courts20 Nov 1945
Guduru Ramarayudu Vs Mallela Manikya Rao and Others
Madras High Court · AIR 1946 Mad 372 : (1946) 59 LW 220 : (1946) 1 MLJ 282
High Courts20 Nov 1945
A.V.N. Abu Bakkar Marakayar Vs S. Ramaswami Ayyar
Madras High Court · (1946) 59 LW 147 : (1946) 1 MLJ 136
High Courts20 Nov 1945
A.V.N. Abu Bakkar Maraikayar Vs S. Ramaswami Ayyar
Madras High Court · AIR 1946 Mad 335
Transfer of Property Act, 1882 — Section 78(2)
High Courts14 Nov 1945
In Re: Rajah K.J.V. Naidu
Madras High Court · AIR 1946 Mad 235 : (1946) ILR (Mad) 885 : (1946) 59 LW 41 : (1946) 1 MLJ 61
High Courts14 Nov 1945
Srinivasagam Asari and Another Vs Chinnammal and Another
Madras High Court · AIR 1946 Mad 266 : (1946) ILR (Mad) 676 : (1946) 1 MLJ 97
High Courts13 Nov 1945
The Municipal Council of Vizagapatam Vs Vyricherla Chendramani Pattamahadevi, Zamindarini of Chemudu
Madras High Court · AIR 1946 Mad 332 : (1946) 59 LW 183 : (1946) 1 MLJ 138
High Courts12 Nov 1945
V. Chidambaram Chettiar and Another Vs M.A. Meyyappan Ambalam and Others
Madras High Court · AIR 1946 Mad 298 : (1946) ILR (Mad) 672 : (1946) 59 LW 34 : (1946) 1 MLJ 64
High Courts12 Nov 1945
In Re: Rayalla Ramappa and Others
Madras High Court · AIR 1946 Mad 163 : (1945) 58 LW 670 : (1945) 2 MLJ 563
High Courts09 Nov 1945
In Re: P. Lakshmiah
Madras High Court · AIR 1946 Mad 175 : (1946) 59 LW 115 : (1945) 2 MLJ 574
High Courts09 Nov 1945
K.AR.S.T. Arunachalam Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1946) 59 LW 82 : (1946) 1 MLJ 96
High Courts09 Nov 1945
K. AR. S. T. ARUNACHALAM CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1946) 14 ITR 61
High Courts09 Nov 1945
Karathigundi Keshava Bhatta Vs Sunnanguli Krishna Bhatta
Madras High Court · AIR 1946 Mad 334 : (1946) 59 LW 94 : (1946) 1 MLJ 131
High Courts09 Nov 1945
Kovvuru Lakshmipathiraju and Others Vs Jagani Venkataswami and Others
Madras High Court · AIR 1946 Mad 324 : (1946) 59 LW 351 : (1946) 1 MLJ 104
High Courts09 Nov 1945
Devarandi Chettiar Vs Sivasubramania Chettiar and Others
Madras High Court · AIR 1946 Mad 307 : (1946) 59 LW 80 : (1946) 1 MLJ 86
High Courts08 Nov 1945
The Public Prosecutor Vs Sheik Masoom and Others
Madras High Court · AIR 1946 Mad 171 : (1946) 59 LW 676 : (1945) 2 MLJ 576
High Courts08 Nov 1945
Public Prosecutor Vs Pingali Mallikarjana Kota Paneswara Rao
Madras High Court · AIR 1946 Mad 173
Criminal Procedure Code, 1898 (CrPC) — Section 562