High Courts15 Jan 1946
K.P. Rm. Kuppan Chettiar alias Kadiresan Chettiar Vs Sp. R.M. Rm. Ramaswami Chettiar and Another
Madras High Court · AIR 1946 Mad 472
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,237 of 5,226
High Courts15 Jan 1946
In Re: N. Ramarathnam and Another
Madras High Court · AIR 1946 Mad 349 : (1947) ILR (Mad) 892 : (1946) 59 LW 163 : (1946) 1 MLJ 237
High Courts15 Jan 1946
Vennety Satyanarayana Vs Pydimarri Satyanarayana, Managing Director of Andra Pracharini Ltd., Rajahmundry
Madras High Court · (1946) 1 MLJ 135
Defence of India Rules, 1962 — Rule 81(2)(bb)
High Courts15 Jan 1946
Vennety Satyanarayana Vs Pydimarri Satyanarayana, Managing Director of Andhra Pracharini Ltd.
Madras High Court · AIR 1946 Mad 320
High Courts11 Jan 1946
Veluswami Goundan Vs Dandapani by next friend and mother Govindammal and Others
Madras High Court · AIR 1946 Mad 485 : (1947) ILR (Mad) 47 : (1946) 59 LW 263 : (1946) 1 MLJ 354
High Courts11 Jan 1946
Mutyala Venkatramayya Vs Tanguturi Venkatasubbayya and Others
Madras High Court · AIR 1946 Mad 351 : (1946) 59 LW 202 : (1946) 1 MLJ 271
High Courts10 Jan 1946
Khan Bhahadur Chowkaran Keloth Mammad Koyi Vs Province of Madras and Another
Madras High Court · AIR 1946 Mad 450
High Courts10 Jan 1946
Khan Bahadur Chowkaran Keloth Mammad Keyi Vs The Province of Madras and Another
Madras High Court · (1946) 59 LW 245 : (1946) 1 MLJ 337
High Courts09 Jan 1946
A. Sreenivasa Chariar Vs T.N. Seshadri Iyengar
Madras High Court · AIR 1946 Mad 460 : (1946) 59 LW 357 : (1946) 1 MLJ 403
High Courts09 Jan 1946
Kempamma Vs Racha Setty and Others
Madras High Court · AIR 1947 Mad 329 : (1947) 60 LW 148 : (1947) 1 MLJ 153
Limitation Act, 1963 — Section 20
High Courts08 Jan 1946
Subramanian Chettiar Vs A.K.A. Ramachandra Reddiar
Madras High Court · AIR 1947 Mad 255 : (1946) 59 LW 710
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts07 Jan 1946
In Re: A Pleader
Madras High Court · AIR 1946 Mad 247 : (1946) ILR (Mad) 521 : (1946) 59 LW 161 : (1946) 1 MLJ 218
High Courts03 Jan 1946
Subbaraya Goundan Vs Samiappa Goundan and Others
Madras High Court · AIR 1946 Mad 529 : (1946) 59 LW 323 : (1946) 1 MLJ 414
High Courts02 Jan 1946
Manda Mahalakshmamma Vs Mantravadi Suryanarayana Sastri and Others
Madras High Court · AIR 1946 Mad 294 : (1947) ILR (Mad) 23 : (1946) 59 LW 134 : (1946) 1 MLJ 196
High Courts21 Dec 1945
Ponnuswami Chettiar Vs Mariappa Pannady
Madras High Court · AIR 1946 Mad 342 : (1946) 59 LW 165 : (1946) 1 MLJ 239
High Courts20 Dec 1945
In Re: Patckamatla Chinna Sathiraju
Madras High Court · AIR 1946 Mad 495 : (1946) 1 MLJ 405
High Courts18 Dec 1945
Pulavarthi Venkata Subba Rao and Others Vs Valluri Jagannadha Rao and Others
Madras High Court · AIR 1946 Mad 283 : (1946) 59 LW 189 : (1946) 1 MLJ 159
High Courts18 Dec 1945
Ayiri Parambil Chozni and Another Vs Kolengot Devaswom Urlandar N. Parameswaran Nambudiri and Others
Madras High Court · AIR 1946 Mad 369 : (1946) 59 LW 250 : (1946) 1 MLJ 358
High Courts18 Dec 1945
Moolchand Jothajee Vs Rashid Jamshed Sons and Co.
Madras High Court · AIR 1946 Mad 346 : (1946) ILR (Mad) 840 : (1946) 59 LW 143 : (1946) 1 MLJ 185
High Courts17 Dec 1945
Nacharammal and Others Vs Veerappa Chettiar and Others
Madras High Court · AIR 1945 Mad 485 : (1946) ILR (Mad) 817 : (1946) 59 LW 103 : (1946) 1 MLJ 128