High Courts05 Dec 1975
Sivasangu Vs Chinnaiah
Madras High Court · (1977) 90 LW 291 : (1977) 1 MLJ 134
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,651 of 5,229
High Courts05 Dec 1975
In Re: Natarajan and Others
Madras High Court · (1976) CriLJ 1502
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(4), 24Penal Code, 1860 (IPC) — Section 241, 71Petroleum Act, 1934 — Section 23(1), 3, 3(2)
High Courts05 Dec 1975
Krishnammal and another Vs Kandasamy Nadar and Others
Madras High Court · (1975) 12 MAD CK 0043
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 2, Order 34 Rule 14, 47
High Courts05 Dec 1975
H. R. Sathyanarayana Rao Vs The State of Tamil Nadu and Another
Madras High Court · (1977) 90 LW 139 : (1977) 1 MLJ 302
Madras Inams Supplementary Act, 1963 — Section 5, 7
High Courts05 Dec 1975
In Re: Oli
Madras High Court · (1976) CriLJ 1339
Evidence Act, 1872 — Section 45Tamil Nadu Excise Act, 1971 — Section 61(f)
High Courts04 Dec 1975
Nataraja Mudaliar Vs Panduranga Mudaliar
Madras High Court · (1977) 90 LW 406 : (1976) 2 MLJ 381
Succession Act, 1925 — Section 95
High Courts03 Dec 1975
Mannar Koil Sri Somasundarar and Nithiyakalyani Amman Devasthanam Vs Avudiappa Moopanar
Madras High Court · (1975) 12 MAD CK 0036
High Courts03 Dec 1975
Ethicon Inc. of U.S. Vs Equipments and Systems (P). Ltd.
Madras High Court · (1976) 89 LW 502 : (1976) 2 MLJ 120
Trade and Merchandise Marks Act, 1958 — Section 11(a)
High Courts02 Dec 1975
Commissioner of Income Tax Vs S.K.S. Rajamani Nadar
Madras High Court · (1977) 109 ITR 258
Income Tax Act, 1961 — Section 70, 70(1), 71, 77
High Courts02 Dec 1975
Commissioner of Income Tax Vs A.L. Srinivasan
Madras High Court · (1977) 108 ITR 667
Income Tax Act, 1922 — Section 16(3), 24(1), 24(2)
High Courts02 Dec 1975Allowed
Parameswaran Thampi Vs Kanakamma Thankachi and Others
Madras High Court · (1976) ILR (Mad) 191
Limitation Act, 1908 — Article 134, 143, 148, 24, 29Limitation Act, 1963 — Section 30, 31Part B States (Laws) Act, 1951 — Section 6
High Courts02 Dec 1975Dismissed
O.P. Muthiah Vs The Board of Revenue and others
Madras High Court · AIR 1976 Mad 209
High Courts02 Dec 1975
Commissioner of Income Tax Vs K.G. Sadagopan
Madras High Court · (1976) 104 ITR 412
Income Tax Act, 1961 — Section 32
High Courts02 Dec 1975
Chellappa Sebastian and Another Vs R.C. Diocese and Others
Madras High Court · (1976) 89 LW 392 : (1976) 1 MLJ 435
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(i), 29
High Courts01 Dec 1975Allowed
Anthoniswami Padayachi Vs Kuppuswami Padayachi
Madras High Court · (1976) ILR (Mad) 181
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 31, 92, 95, 96, 97Limitation Act, 1963 — Article 96
High Courts01 Dec 1975
Arumugham Vs Dhanapal Mudali and others
Madras High Court · (1975) 12 MAD CK 0004
High Courts28 Nov 1975
Nagarajan Vs Guru Nanak College
Madras High Court · (1975) 11 MAD CK 0001
Constitution of India, 1950 — Article 226
High Courts27 Nov 1975
The Collector of Ramanathapuram at Madura and another Vs K.R. Ramakrishna Raja
Madras High Court · (1975) 11 MAD CK 0032
Arbitration Act, 1940 — Section 14, 28, 28(1), 28(2), 30
High Courts27 Nov 1975
S.A. Abdul Basheeth Vs The State of Tamil Nadu
Madras High Court · (1976) 38 STC 590
Tamil Nadu General Sales Tax Act, 1959 — Section 12
High Courts27 Nov 1975Allowed
Deputy Commissioner of Commercial Taxes Vs R. Kuppuswamy Chettiar
Madras High Court · (1976) 38 STC 587
Central Sales Tax Act, 1956 — Section 14, 15