High Courts06 Jan 1976
Commissioner of Income Tax Vs South India Steels and Sugars Ltd.
Madras High Court · (1977) 109 ITR 341
Income Tax Act, 1922 — Section 10(5)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,649 of 5,229
High Courts05 Jan 1976
Commissioner of Income Tax Vs Rane (Madras) Ltd.
Madras High Court · (1976) 01 MAD CK 0006
High Courts04 Jan 1976
V.S. Alwar Iyengar Vs Tahsildar and Record Officer and Others
Madras High Court · (1979) 1 MLJ 439
High Courts03 Jan 1976Allowed
Muniyandi Vs Rajangam Iyer
Madras High Court · (1976) ILR (Mad) 201
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 13, 15, 16A, 2, 3(8)
High Courts02 Jan 1976
P.S. Angaiya Raja Vs A.K.D. Alagaraja Huqdar of the Rajapalayam Chatram Charities, Ist Schedule properties and Others
Madras High Court · (1976) ILR (Mad) 247 : (1976) 89 LW 362 : (1976) 2 MLJ 80
High Courts02 Jan 1976
Mythili Raman Vs Captain K.T. Raman
Madras High Court · AIR 1975 Mad 260 : (1976) 89 LW 274 : (1976) 1 MLJ 399
Hindu Marriage Act, 1955 — Section 10(1)(6), 23(2), 24
High Courts02 Jan 1976
P.S. Angaiya Raja Vs A.K.D. Alagaraja and Others
Madras High Court · AIR 1977 Mad 142 : (1976) 89 LW 362
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Madras City Tenants Protection Act, 1922 — Section 9, 9(1)Provincial Insolvency Act, 1920 — Section 9(1)
High Courts01 Jan 1976
V.R. Karuppiah and Others Vs Hiruvannamalai Adheenam and Others
Madras High Court · (1978) ILR (Mad) 343
Madras Estates Land Act, 1908 — Section 11, 3, 3(2), 6
High Courts26 Dec 1975
The Chairman, Bank of Madura Ltd. Vs The Presiding Officer
Madras High Court · (1975) 12 MAD CK 0002
High Courts24 Dec 1975
V.L. Dutt Vs Commissioner of Income Tax
Madras High Court · (1976) ILR (Mad) 190 : (1976) 103 ITR 634
Income Tax Act, 1961 — Section 256, 271(1), 276
High Courts24 Dec 1975
V.M. Rao and Others Vs Rajeswari Ramakrishnan and Others
Madras High Court · (1976) ILR (Mad) 225 : (1976) 89 LW 243 : (1976) 1 MLJ 393
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Companies Act, 1956 — Section 18
High Courts24 Dec 1975Dismissed
M.G. Ramachandran Vs Government of Tamil Nadu and another
Madras High Court · (1976) LW(Cri) 96
High Courts19 Dec 1975
Mettupalayam Industrial Roadways (P.) Ltd. and Another Vs Thiru Mohamed Ismail Rowther and Co.
Madras High Court · (1976) 1 MLJ 446
Contract Act, 1872 — Section 253Motor Vehicles Act, 1988 — Section 57(2)Partnership Act, 1932 — Section 42
High Courts19 Dec 1975Allowed
Union of India (UOI) Vs V.P. Selvarajan and others
Madras High Court · (1976) LW(Cri) 50
Criminal Procedure Code, 1973 (CrPC) — Section 342Customs Act, 1962 — Section 131(b)(1), 135(b)(i)Foreign Exchange Regulation Act, 1973 — Section 8(1)
High Courts18 Dec 1975
Commissioner of Wealth-tax Vs P. Sankaran Nair
Madras High Court · (1976) 103 ITR 366
Wealth Tax Act, 1957 — Section 27, 5(1)
High Courts18 Dec 1975
A.K. Bashu Sahib Vs Commissioner of Income Tax
Madras High Court · (1977) 108 ITR 736
Income Tax Act, 1922 — Section 28(1)
High Courts18 Dec 1975
A.K. Bashu Sahib Vs Commissioner of Income Tax, Madras
Madras High Court · (1977) 108 ITR 736
Income Tax Act, 1922 — Section 22(4), 28, 28(1)(c)Income Tax Act, 1961 — Section 143, 144, 147, 234, 271(1)(c)
High Courts18 Dec 1975
Commissioner of Income Tax Vs Poly-Ene General Industries
Madras High Court · (1976) 104 ITR 242
Finance Act, 1964 — Section 2(5)
High Courts18 Dec 1975
In Re: Mrs. T.R. Faria
Madras High Court · (1976) 89 LW 147 : (1976) 1 MLJ 275
Constitution of India, 1950 — Article 14Succession Act, 1925 — Section 2(d), 212, 219
High Courts17 Dec 1975
Commissioner of Income Tax Vs V.G. Panneerdas and Co.
Madras High Court · (1978) 112 ITR 225
Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 271(1), 271(2), 297(2)