High Courts17 Dec 1975
Pattusami Padayachi Vs Mullaiammal and Others
Madras High Court · (1976) 2 MLJ 225
Evidence Act, 1872 — Section 91
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,650 of 5,229
High Courts17 Dec 1975
The Commissioner of Income Tax Vs The City and Mofussil Transports
Madras High Court · (1976) ILR (Mad) 152
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 28, 29, 30, 31, 32
High Courts16 Dec 1975
Commissioner of Income Tax Vs Arasan Fertilisers (P.) Ltd.
Madras High Court · (1978) 114 ITR 802
High Courts12 Dec 1975Dismissed
Kuttarasa Abdul Rahim and V. Muniammal Vs The Chief Enforcement Officer M. Jainulabdeen Vs Assistant Enforcement Officer and Another S.O. Arjunan Chettiar Vs The Enforcement Officer
Madras High Court · (1987) 13 ECC 145
Advocates Act, 1961 — Section 30Bar Councils Act, 1926 — Section 14, 9Civil Procedure Code, 1908 (CPC) — Section 132
High Courts12 Dec 1975
The Burmah Shell Oil Storage and Distributing Company of India Ltd. Vs The Government of Tamil Nadu and Others
Madras High Court · (1976) 2 MLJ 8
Industrial Disputes Act, 1947 — Section 10(1)(e)
High Courts12 Dec 1975
M.S.M. Syed Mohammad Bukhari Vs The Director of Enforcement, New Delhi and Others
Madras High Court · AIR 1977 Mad 23 : (1976) 89 LW 395
Foreign Exchange Regulation Act, 1947 — Section 23, 4(1), 5(1)
High Courts12 Dec 1975
Kabilan Transports Private Ltd. Udumalpet and Another Vs Aswini Transports (P.) Ltd.
Madras High Court · (1976) 1 MLJ 439
Motor Vehicles Act, 1988 — Section 47, 48
High Courts12 Dec 1975
Commissioner of Income Tax Vs Khateeb Mahmood
Madras High Court · (1977) 109 ITR 408
Income Tax Act, 1961 — Section 139(2), 175, 221, 271(1), 69A
High Courts12 Dec 1975Dismissed
Vasudevan Thambi and another Vs Maria Antoni and another
Madras High Court · (1976) LW(Cri) 76
Criminal Procedure Code, 1973 (CrPC) — Section 342, 435Penal Code, 1860 (IPC) — Section 23, 24, 403, 405, 408Probation of Offenders Act, 1958 — Section 4(1)
High Courts12 Dec 1975Allowed
M. Chinnathambi Gounder and others Vs S.S. Mani
Madras High Court · (1976) LW(Cri) 171
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 101
High Courts11 Dec 1975
P. Heeralal Galada Vs Union of India
Madras High Court · (1975) 12 MAD CK 0044
High Courts11 Dec 1975
The Union of India (UOI) and Another Vs Andhra Bank Limited
Madras High Court · AIR 1976 Mad 387 : (1976) ILR (Mad) 204 : (1976) 89 LW 473 : (1976) 2 MLJ 145
Transfer of Property Act, 1882 — Section 106
High Courts11 Dec 1975Dismissed
Sri Ganapathy Mills Co. Ltd. Vs The State of Tamil Nadu
Madras High Court · (1977) 75 STC 397
Central Sales Tax Act, 1956 — Section 3
High Courts10 Dec 1975
Gopaldas Purushothamdas Damani and Others Vs The Trustee of the Port of Madras and Another
Madras High Court · (1977) 1 MLJ 32
Carriage of Goods by Sea Act, 1925 — Article 4
High Courts09 Dec 1975
Kodiketti Nadar Vs Maria Luis Martin Fernando and Others
Madras High Court · (1977) 1 MLJ 141
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 100
High Courts09 Dec 1975
S.N. Sadasiva Chettiar and Others Vs T.K. Subramaniam and Others
Madras High Court · (1976) 89 LW 549 : (1977) 1 MLJ 67
High Courts09 Dec 1975
A.G.S. Moorthy Vs Mrs. S. Satyanathan
Madras High Court · (1976) 89 LW 292 : (1976) 1 MLJ 343
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14, 14(1)(5), 14(1)(b)
High Courts09 Dec 1975
Lakshmi Ammal Vs Rakkayi Ammal and Others
Madras High Court · (1976) 89 LW 359 : (1976) 2 MLJ 234
Stamp Act, 1899 — Section 35
High Courts08 Dec 1975
Sivan Pillai Vs Anbayyan and Others
Madras High Court · (1976) ILR (Mad) 164 : (1976) 89 LW 449 : (1976) 1 MLJ 385
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts08 Dec 1975
The Union of India (UOI) and Others Vs C.A. Akhthar and Co.
Madras High Court · (1976) 89 LW 519 : (1976) 2 MLJ 153
Railways Act, 1890 — Section 74(3)