High Courts27 Nov 1975
S.A. Abdul Wahab and S.A. Mohamed Iqbal Vs The Commissioner of Commercial Taxes
Madras High Court · (1976) 37 STC 547
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 17
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,652 of 5,229
High Courts26 Nov 1975
Commissioner of Income Tax Vs Sabari Mills Private Ltd.
Madras High Court · (1976) ILR (Mad) 123 : (1977) 109 ITR 451
High Courts26 Nov 1975
The Controller of Estate Duty Vs M.C.S. Kannammal
Madras High Court · (1976) ILR (Mad) 127
Estate Duty Act, 1953 — Section 10
High Courts21 Nov 1975
Rajasekaran and Others Vs Elumalai Goundan and Others
Madras High Court · (1976) 89 LW 158 : (1976) 1 MLJ 288
Madras Estates Land Act, 1908 — Section 20ATamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11(a)
High Courts21 Nov 1975
Mohamed Ghouse Vs Mohamed Yusuf and Another
Madras High Court · (1976) ILR (Mad) 120 : (1976) 89 LW 399 : (1976) 2 MLJ 184
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts21 Nov 1975
K. Arjunan Vs Kuppuraj and others
Madras High Court · (1975) 11 MAD CK 0005
Transfer of Property Act, 1882 — Section 106, 116
High Courts20 Nov 1975
Commissioner of Income Tax Vs Deccan Sugar and Abkhari Co. Ltd.
Madras High Court · (1976) ILR (Mad) 134 : (1976) 104 ITR 458
Income Tax Act, 1922 — Section 10(2)
High Courts20 Nov 1975
The State Wakf Board Vs The Indian Bank Ltd. and Another
Madras High Court · (1976) 89 LW 543 : (1976) 2 MLJ 314
Transfer of Property Act, 1882 — Section 69
High Courts20 Nov 1975Dismissed
Santana Venugopalakrishnan and Others Vs K.V. Venugopal and Others
Madras High Court · (1976) ILR (Mad) 99
Limitation Act, 1908 — Section 6, 7
High Courts19 Nov 1975
Krishnados Kikani Vs The State of Tamil Nadu
Madras High Court · (1976) ILR (Mad) 21 : (1976) 38 STC 223
Central Sales Tax Act, 1956 — Section 5
High Courts19 Nov 1975
Pitchiah Pillai Vs Govindaswamy Chettiar and Another
Madras High Court · (1977) 1 MLJ 107
Contract Act, 1872 — Section 23
High Courts19 Nov 1975
Tiruvalargal Krishnados Kikani Cotton, Cloth, Yarn and Textiles Dyes Vs The State of Tamil Nadu
Madras High Court · (1976) 2 MLJ 238
Central Sales Tax Act, 1956 — Section 5(2)
High Courts17 Nov 1975
Madurai-Devakottai Transport Private Limited Vs Labour Court and Another
Madras High Court · (1976) 2 LLJ 257
Industrial Disputes Act, 1947 — Section 11A
High Courts17 Nov 1975
Sherija Bi Vs Vedanayakam Pillai and Others
Madras High Court · AIR 1976 Mad 262 : (1976) 89 LW 238 : (1976) 1 MLJ 319
High Courts17 Nov 1975
Ramaswamy Reddiar Vs The State of Tamil Nadu and Another
Madras High Court · (1976) ILR (Mad) 146 : (1976) 89 LW 218 : (1976) 1 MLJ 321
High Courts14 Nov 1975Allowed
State by the Public Prosecutor, Madras Vs Asartah and others
Madras High Court · (1976) LW(Cri) 166
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 297, 418, 441, 442, 443
High Courts14 Nov 1975Allowed
Govindammal Vs Senga Gounder (died) and others
Madras High Court · (1976) LW(Cri) 73
Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 494, 495Probation of Offenders Act, 1958 — Section 3, 4, 4(1)
High Courts14 Nov 1975
D. Padmanabhan Vs The State of Tamil Nadu
Madras High Court · (1976) 1 MLJ 311
Industrial Disputes Act, 1947 — Section 2(j), 2(s)
High Courts14 Nov 1975
D. Padmanabhan Vs The State of Tamilnadu
Madras High Court · (1976) 2 LLJ 83 : (1976) 89 LW 313
Constitution of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 2
High Courts14 Nov 1975
Muthuirulan Servai Vs Chan Bibi and others
Madras High Court · (1975) 11 MAD CK 0004
Evidence Act, 1872 — Section 115Stamp Act, 1899 — Section 35Transfer of Property Act, 1882 — Section 54