COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,654 of 5,229

High Courts30 Oct 1975

Kamalammal Vs A.N. Shanmugham alias Gurunathan and Others

Madras High Court · (1976) 89 LW 121 : (1976) 1 MLJ 217

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2, Order 32 Rule 2(1)Guardians and Wards Act, 1890 — Section 36, 36(1)Majority Act, 1875 — Section 3

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High Courts29 Oct 1975

Paramasiva Moopan and Others Vs Aruppukottai Chockalingapuram Chokkanathaswami through its Executive Officer K. Vayanakkam and Others

Madras High Court · (1976) 89 LW 351 : (1976) 1 MLJ 327

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High Courts24 Oct 1975

Mangalam Pillai and Others Vs C.S. Appavoo Udayar and Others

Madras High Court · AIR 1976 Mad 360 : (1976) ILR (Mad) 7 : (1976) 89 LW 272 : (1976) 1 MLJ 414

Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 420

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High Courts24 Oct 1975

Gnanammal Vs Elayaperumal Nadar and Others

Madras High Court · (1976) ILR (Mad) 58 : (1976) 89 LW 616 : (1976) 2 MLJ 269

Limitation Act, 1963 — Section 18

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High Courts24 Oct 1975

Chellammal Vs Packiam and Others

Madras High Court · (1976) CriLJ 1666

Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 109, 302

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High Courts24 Oct 1975

Ramaswami Vs Muthu and Others

Madras High Court · (1976) CriLJ 1504

Penal Code, 1860 (IPC) — Section 148, 307

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High Courts24 Oct 1975Dismissed

P. Rangiah Chetty Vs Union of India (UOI)

Madras High Court · (1976) LW(Cri) 32

Customs Act, 1962 — Section 135

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High Courts23 Oct 1975

S. Kuppuswamy and Another Vs The General Manager, Heavy Vehicles Factory and Another

Madras High Court · (1976) 2 MLJ 97

Constitution of India, 1950 — Article 310

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High Courts23 Oct 1975

Chidambaranataraja Nadar Vs Thanalakshmi Nadachi

Madras High Court · (1975) 10 MAD CK 0004

Penal Code, 1860 (IPC) — Section 494

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High Courts21 Oct 1975

Warwick Estates Syndicate Vs Additional Agricultural Income Tax Officer

Madras High Court · (1976) 104 ITR 414

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 16, 18Tamil Nadu Agricultural Income Tax Rules, 1955 — Rule 7

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High Courts10 Oct 1975Dismissed

Mohamed Ayisha Nachiyar Vs Deputy Director, Enforcement Directorate and Others

Madras High Court · (1976) 46 CompCas 653 : (1976) 89 LW 222

Banking Regulation Act, 1949 — Section 21, 35A, 6Foreign Exchange Regulation Act, 1947 — Section 20(3), 3, 4, 5, 6

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High Courts10 Oct 1975

Kandaswamy Gounder Vs Vannimuthu Gounder and Another

Madras High Court · AIR 1976 Mad 269 : (1976) 1 MLJ 146

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5, Order 5 Rule 9, Order 5 Rule 9(1), Order 5 Rule 9(2), Order 5 Rule 9(3)

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High Courts10 Oct 1975Dismissed

Madras Steelware Industry, Madras Vs The Joint Chief Controller of Imports and Exports, Madras and others

Madras High Court · (1975) 10 MAD CK 0006

Constitution of India, 1950 — Article 14, 21, 22, 359(1)

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High Courts07 Oct 1975

K.G. Mathew Vs Chairman-cum-Managing Director, National Issurance Co. Limited and Others

Madras High Court · (1976) 1 LLJ 27

Constitution of India, 1950 — Article 12, 226, 32General Insurance Business (Nationalisation) Act, 1972 — Section 13, 16, 19, 21, 23

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High Courts06 Oct 1975Dismissed

Mrs. P. Samboornam Vs The Union of India (UOI) and others

Madras High Court · (1976) LW(Cri) 179

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)

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High Courts06 Oct 1975

Corporation of Madras Vs P.R. Ramachandriah and Others

Madras High Court · AIR 1977 Mad 25 : (1976) 89 LW 355

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8

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High Courts06 Oct 1975

Durai Knitting Co. Vs E. Ramasubramanian and Another

Madras High Court · (1976) ILR (Mad) 91 : (1976) 89 LW 240 : (1976) 1 MLJ 351

Transfer of Property Act, 1882 — Section 76(a)

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High Courts01 Oct 1975

Vedantha Gounder Vs Dhanapal and others

Madras High Court · (1975) 10 MAD CK 0022

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts01 Oct 1975

Murthi Gounder Vs Karuppanna Gounder

Madras High Court · AIR 1976 Mad 302 : (1976) 1 MLJ 286

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9, 151

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High Courts30 Sept 1975

Karuppa Thevar and Another Vs Ganapathi Gounder and Others

Madras High Court · (1976) 89 LW 201 : (1976) 1 MLJ 268

Transfer of Property Act, 1882 — Section 53

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