COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 5,229 of 5,229
High Courts18 Jul 1890
Vellavil Periuthatta Yetchanen Nambudri and Another Vs Siva Rama Pattar and Others
Madras High Court · (1896) 6 MLJ 406
High Courts07 May 1890
Eales Vs Municipal Commissioners for the City of Madras
Madras High Court · (1891) ILR (Mad) 386
Madras City Municipal Corporation Act, 1884 — Section 433
High Courts30 Apr 1890
The Court of Wards and Sri Sri Veera Pratapa Rudra, Gajapati Narayana Deo, Maha Razulu Garu, and C. Vs Sri Sri Gowra Chandra and C.
Madras High Court · (1896) 6 MLJ 31
Contract Act, 1872 — Section 11
High Courts14 Apr 1890
Venkataramanna and Others Vs Venkayya
Madras High Court · (1891) ILR (Mad) 377
High Courts09 Apr 1890
Queen-Empress Vs Chinna Tevan and Another
Madras High Court · (1891) ILR (Mad) 36
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts17 Mar 1890
Natesa and Others Vs Ganapati and Others
Madras High Court · (1891) ILR (Mad) 103
Civil Procedure Code, 1908 (CPC) — Section 31
High Courts04 Mar 1890
Narayanasawmy minor by his natural father and next friend Venkatarayar Vs Ramasawmy Iyer and Others
Madras High Court · (1896) 6 MLJ 40
High Courts07 Feb 1890
Vira Chinnammal Vs Akkulu Ammal
Madras High Court · (1896) 6 MLJ 341
Evidence Act, 1872 — Section 57
High Courts21 Jan 1890
Vythilinga Muppanar Vs Seethalakshmi Ammal
Madras High Court · (1896) 6 MLJ 44
High Courts25 Jul 1885
Durai alias Pullathachi Durai Vs State of Tamil Nadu
Madras High Court · (1985) LW(Cri) 367
Penal Code, 1860 (IPC) — Section 379