High Courts13 Nov 1975
Commissioner of Income Tax Vs Tuttapullam Estates
Madras High Court · (1976) 104 ITR 418
Income Tax Act, 1961 — Section 66(2)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,653 of 5,229
High Courts13 Nov 1975
Commissioner of Income Tax Vs Udayakumar Rajah
Madras High Court · (1976) 105 ITR 624
Income Tax Act, 1922 — Section 2(6AA)
High Courts13 Nov 1975
Commissioner of Income Tax Vs M.P.V. Sundaramier and Co.
Madras High Court · (1977) 107 ITR 417
Income Tax Act, 1922 — Section 28(1)
High Courts12 Nov 1975
State of Tamil Nadu Vs Sha Maggajee Saremal and Brothers and Others
Madras High Court · (1976) 38 STC 118
Tamil Nadu General Sales Tax Act, 1959 — Section 3
High Courts11 Nov 1975
A. Subbiah Nadar Vs Commissioner of Income Tax
Madras High Court · (1976) 104 ITR 564
Income Tax Act, 1961 — Section 41(2)
High Courts06 Nov 1975
M.E. Subramani and Others Vs The Commissioner, Hindu Religious and Charitable Endowments (Administration) and Others
Madras High Court · AIR 1976 Mad 264 : (1976) 89 LW 195 : (1976) 1 MLJ 281
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 45
High Courts06 Nov 1975
S. Sankaranarayanaswami Pillai Vs Pechiammal
Madras High Court · (1977) 1 MLJ 196
Transfer of Property Act, 1882 — Section 52
High Courts06 Nov 1975
S. Sharbudeen Vs C. Ramadoss and Another
Madras High Court · (1976) ILR (Mad) 1 : (1977) 90 LW 104 : (1977) 1 MLJ 488
Tamil Nadu District Municipalities Act, 1920 — Section 31
High Courts06 Nov 1975
V. Ramaswamy Vs The State of Tamil Nadu and others
Madras High Court · (1975) 11 MAD CK 0006
Constitution of India, 1950 — Article 309
High Courts05 Nov 1975
Kathaperumal Pillai Vs Murugesam Pillai and Another
Madras High Court · (1976) ILR (Mad) 75 : (1976) 2 MLJ 349
Transfer of Property Act, 1882 — Section 52
High Courts05 Nov 1975
Alagammal Vs M.S. Rajagopala Servai
Madras High Court · (1976) ILR (Mad) 161 : (1976) 2 MLJ 397
Evidence Act, 1872 — Section 92
High Courts05 Nov 1975
Srila Sri Ramanathagnana Desikar Swamigal, Matathipathi of Kovilur Mutt, through Power agent Amirthalingaswamigal Vs Gani Rowther
Madras High Court · (1976) ILR (Mad) 82 : (1977) 90 LW 69 : (1977) 1 MLJ 533
Evidence Act, 1872 — Section 58
High Courts04 Nov 1975
Workmen of the Sri Ranga Engineering Works Vs Principal Labour Court and Another
Madras High Court · (1977) 1 LLJ 80
High Courts04 Nov 1975
T. Muthukumaran Vs State of Tamil Nadu and Others
Madras High Court · (1976) 1 MLJ 273
Tamil Nadu Village Officers Service Rules, 1970 — Rule 18(b)
High Courts03 Nov 1975
Govindammal and another Vs Saradambal and others
Madras High Court · (1975) 11 MAD CK 0034
High Courts03 Nov 1975
N.K.S. Rajarathinam Chettiar Vs The Regional Director, Employees State Insurance Corporation
Madras High Court · (1976) 89 LW 173 : (1976) 1 MLJ 309
Employees State Insurance Act, 1948 — Section 2(12), 2(22)
High Courts03 Nov 1975
K.A. Abdul Khader Vs The Deputy Director of Enforcement
Madras High Court · AIR 1976 Mad 233 : (1976) 89 LW 111 : (1976) 2 MLJ 78
Constitution of India, 1950 — Article 14, 19, 31General Clauses Act, 1897 — Section 27
High Courts31 Oct 1975
Kesava Murthy Vs V. Amurthammal and Others
Madras High Court · (1976) ILR (Mad) 185 : (1977) 90 LW 53 : (1977) 1 MLJ 464
Motor Vehicles Act, 1988 — Section 94(i), 95
High Courts31 Oct 1975
Veluswami Thevar Vs Ganesa Thevar and Others
Madras High Court · (1976) ILR (Mad) 152 : (1976) 2 MLJ 115
Transfer of Property Act, 1882 — Section 43, 6
High Courts30 Oct 1975
Mrs. Johari Bi Vs K. Vinayagym (died) and Others
Madras High Court · (1976) ILR (Mad) 52 : (1976) 89 LW 108 : (1976) 1 MLJ 220
Limitation Act, 1963 — Section 5Madras City Tenants Protection Act, 1922 — Section 9