High Courts22 Jan 1976Dismissed
The State of Tamil Nadu Vs English Electric Company of India Ltd.
Madras High Court · (1977) 39 STC 50
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,648 of 5,229
High Courts21 Jan 1976
Champalal Sowear Vs A.V. Rajaloo and Others
Madras High Court · AIR 1976 Mad 308 : (1976) 89 LW 299 : (1976) 1 MLJ 347
High Courts21 Jan 1976Dismissed
State by the Public Prosecutor, Madras Vs Standard Industries and others
Madras High Court · (1977) LW(Cri) 88
Tamil Nadu Weights and Measures (Enforcement) Act, 1958 — Section 13Tamil Nadu Weights and Measures (Enforcement) Rules, 1967 — Rule 23A
High Courts21 Jan 1976
Muniyandi Vs Rajangam Iyer
Madras High Court · AIR 1976 Mad 287 : (1976) 89 LW 249 : (1976) 1 MLJ 344
High Courts20 Jan 1976
C. Sundaram Vs V.T. Abdul Ghani
Madras High Court · AIR 1977 Mad 122 : (1976) ILR (Mad) 265 : (1976) 89 LW 710
Contract Act, 1872 — Section 64, 65Transfer of Property Act, 1882 — Section 111, 112, 113, 116, 43
High Courts20 Jan 1976
Thippa Soundararajan Vs Thimma Venkataraman and Others
Madras High Court · (1976) 89 LW 647 : (1976) 2 MLJ 466
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts20 Jan 1976
P. Varadan Vs Papammal
Madras High Court · (1976) 01 MAD CK 0030
Limitation Act, 1963 — Section 5
High Courts20 Jan 1976Dismissed
Thulasi Ammal and Others Vs Thasu R. Sami Iyer
Madras High Court · (1976) ILR (Mad) 254
Malabar Tenancy Act, 1929 — Section 3Tamil Nadu Agriculturists Debt Relief (Amendment) Act, 1973 — Section 7, 8Tamil Nadu Agriculturists Relief Act, 1938 — Section 13, 7, 8, 9
High Courts20 Jan 1976
The Workmen Employed in Madras Flying Club Limited Vs The Presiding Officer, Additional Labour Court and Another
Madras High Court · (1977) 1 MLJ 99
High Courts20 Jan 1976
Workmen of Madras Flying Club Ltd. Vs Additional Labour Court and Another
Madras High Court · (1976) 2 LLJ 428
Industrial Disputes Act, 1947 — Section 10, 2
High Courts19 Jan 1976
Jacob A. Chakramakkal Vs Mrs. Rosy J. Chakramakkal
Madras High Court · AIR 1976 Mad 399
Majority Act, 1875 — Section 3
High Courts12 Jan 1976
B. Gopalaswamy Vs The Union Territory of Pondicherry and Another
Madras High Court · (1976) 2 MLJ 368
Constitution of India, 1950 — Article 226, 311
High Courts09 Jan 1976Dismissed
R. Ranganathan Vs Veerakumar Trading Chit Funds Pvt. Ltd. (In Liquidation) and Others
Madras High Court · (1976) 46 CompCas 637 : (1976) 89 LW 704
Companies Act, 1956 — Section 537
High Courts09 Jan 1976Dismissed
In Re: Elumalal
Madras High Court · (1976) LW(Cri) 122
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105, 165Penal Code, 1860 (IPC) — Section 300, 302, 304, 324
High Courts08 Jan 1976Allowed
Elgi Equipments (Private) Limited Vs The State of Tamil Nadu
Madras High Court · (1977) 40 STC 310
Tamil Nadu General Sales Tax Act, 1959 — Section 23, 3, 45
High Courts07 Jan 1976
Karumuthu S. Chockalingam Vs T. Kannappan and Others
Madras High Court · (1977) CriLJ 1382
High Courts07 Jan 1976Allowed
Karumuthu S. Chockalingam Vs T. Kannoppan, Executive Director, Thiagaraya(sic) Mills, Kappalur, Madurai and others
Madras High Court · (1976) LW(Cri) 60
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 447
High Courts07 Jan 1976
The Management of E.I.D. Parry Limited Vs The Industrial Tribunal and Another
Madras High Court · (1976) 2 MLJ 473
Payment of Gratuity Act, 1972 — Section 5
High Courts07 Jan 1976
Commissioner of Income Tax Vs India Radiators Ltd.
Madras High Court · (1976) 105 ITR 680
Income Tax Act, 1961 — Section 40
High Courts06 Jan 1976
Commissioner of Income Tax Vs S. Chandappa Iyer (died) and Others
Madras High Court · (1976) 103 ITR 810
Income Tax Act, 1961 — Section 64