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Madras High Court judgments

1,04,573 judgments · page 3,646 of 5,229

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High Courts11 Feb 1976

General Manager, Co-operative Super Market Vs Additional Labour Court and Another

Madras High Court · (1977) 2 LLJ 274 : (1977) 90 LW 8

Industrial Disputes Act, 1947 — Section 10Minimum Wages Act, 1948 — Section 20MOTOR TRANSPORT WORKERS ACT, 1961 — Section 25, 33C
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High Courts11 Feb 1976

P. Vijayan Vs The Executive Officer, Avanashi Panchayat

Madras High Court · (1976) 2 MLJ 370

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High Courts10 Feb 1976

The Management of Dhanalakshmi Mills Pvt. Ltd. Vs T.V. Balakrishnan and Another

Madras High Court · (1976) 2 MLJ 399

Industrial Disputes Act, 1947 — Section 11(a)
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High Courts10 Feb 1976

The Joint Commercial Tax Officer, Central Intelligence Wing, Board of Revenue (C.T.) Vs Purushotham Rungta

Madras High Court · (1976) 89 LW 499 : (1977) 39 STC 39

Constitution of India, 1950 — Article 19, 31Criminal Procedure Code, 1973 (CrPC) — Section 103, 98Income Tax Act, 1961 — Section 132
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High Courts09 Feb 1976

Victoria Public Hall Trust Board by the Hony. Secretary, v. Karuppan, I.A.S., Commissioner, Corporation of Madras Vs The Assistant Commissioner of Urban Land Tax

Madras High Court · (1977) 1 MLJ 294

Tamil Nadu Urban Land Tax Act, 1966 — Section 11(2), 2(10), 29, 29(b), 29(b)(i)
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High Courts09 Feb 1976

Doraikannu Vs The General Manager, Parrys Confectionery, Ltd. and Another

Madras High Court · (1977) 1 MLJ 521

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High Courts09 Feb 1976

Doraikannu Vs General Manager, Parrya Corfectionery Ltd. and Another

Madras High Court · (1976) ILR (Mad) 213 : (1977) 2 LLJ 183 : (1977) 90 LW 114

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
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High Courts09 Feb 1976

Management of Pioneer Estate Vs A. Thangaraj and Others

Madras High Court · (1977) 1 LLJ 281 : (1976) 89 LW 373

Constitution of India, 1950 — Article 226
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High Courts09 Feb 1976

U. Abdul Jabbar and Another Vs Manonmani Pictures and Others

Madras High Court · AIR 1976 Mad 368 : (1976) 89 LW 367 : (1976) 2 MLJ 102

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High Courts09 Feb 1976

Bherumal Hotchand Vs P.V. Gandhi and Others

Madras High Court · (1976) 89 LW 656 : (1976) 2 MLJ 441

Presidency Towns Insolvency Act, 1909 — Section 56, 9(c)
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High Courts07 Feb 1976Allowed

V. Abdul J.R. Vs Manonmani Pictures

Madras High Court · (1976) ILR (Mad) 219

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 21 Rule 49(2), Order 21 Rule 49(3), 2(11)
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High Courts06 Feb 1976

Velur Vaithinathaswami Devasthanam Vaithiswarankoil Vs Arumugha Mudaliar and Others

Madras High Court · AIR 1977 Mad 202

Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 — Section 2(13)
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High Courts06 Feb 1976

Sri Velur Vaithinathaswami Devasthanam, Vaithiswarankoil Vs Arumugha Mudaliar and Others

Madras High Court · (1977) 90 LW 365 : (1977) 1 MLJ 92

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High Courts06 Feb 1976

Mariarputham Nadachia Arputha Mary Vs George and Another

Madras High Court · (1976) ILR (Mad) 274 : (1976) 2 MLJ 344

Civil Procedure Code, 1908 (CPC) — Section 9
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High Courts05 Feb 1976

S. Chockalingam Poosari and Others Vs S.V. Ramswami Poosari and Others

Madras High Court · (1976) 02 MAD CK 0051

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High Courts05 Feb 1976

Manickatahammal and Others Vs Nallasami Pillai and Others

Madras High Court · AIR 1977 Mad 83 : (1976) 89 LW 419

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High Courts05 Feb 1976Allowed

Karuppanna Gounder and Another Vs Thirumalsi Gounder and Others

Madras High Court · AIR 1978 Mad 75 : (1976) 89 LW 364

Evidence Act, 1872 — Section 100, 101Transfer of Property Act, 1882 — Section 58
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High Courts05 Feb 1976Dismissed

P.S. Subramania Chettiar and Sons Vs State of Tamil Nadu

Madras High Court · (1977) 39 STC 103

Constitution of India, 1950 — Article 226, 329AIncome Tax Act, 1961 — Section 35Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16, 3
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High Courts04 Feb 1976

Kistappa Naicker and Others Vs Elumalai Naicker

Madras High Court · (1976) 89 LW 471

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High Courts04 Feb 1976

Kistappa Naicker and Another Vs Elumalai Naicker

Madras High Court · AIR 1977 Mad 38

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