High Courts23 Feb 1976
M. Govindrajulu Vs M. Jayaraman
Madras High Court · (1976) ILR (Mad) 358 : (1976) 89 LW 432 : (1976) 1 MLJ 406
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,645 of 5,229
High Courts23 Feb 1976
A. Shukur Vs K.E. Sundara Mudaliar and Another
Madras High Court · (1976) ILR (Mad) 366 : (1976) 2 MLJ 332
Madras Estates Land Act, 1908 — Section 3
High Courts23 Feb 1976
Thirumathi Maira Arokkia Ammal and Another Vs S. Singarayar Pillai
Madras High Court · (1976) ILR (Mad) 92 : (1977) 1 MLJ 42
High Courts23 Feb 1976
In Re: Balagopal
Madras High Court · (1976) CriLJ 1978
Penal Code, 1860 (IPC) — Section 302
High Courts23 Feb 1976
D. Akkamma (died) and others Vs P. Kannamma and others
Madras High Court · (1976) 02 MAD CK 0001
High Courts20 Feb 1976Dismissed
Karlapudi Venkateswara Rao Vs Registrar of Companies and Others
Madras High Court · (1977) 47 CompCas 641
Companies Act, 1956 — Section 195Constitution of India, 1950 — Article 226
High Courts20 Feb 1976
Muthammal and Another Vs The Secretary, Kolathur Balcksmithy and Carpentry Worker's Industrial Co-operative Society Limited and Another
Madras High Court · (1976) 89 LW 507
Constitution of India, 1950 — Article 227
High Courts20 Feb 1976
Gnanamuthu Vs Most Rev. Justin Diraviam
Madras High Court · (1976) ILR (Mad) 174 : (1976) 89 LW 294 : (1976) 1 MLJ 358
High Courts20 Feb 1976
Muthuammal and Another Vs The Secy. Kolathur Blacksmithy and Carpentry Workers Industrial Co-operative Society Ltd., Kolathur and Others
Madras High Court · AIR 1977 Mad 70 : (1976) 89 LW 507
High Courts19 Feb 1976
Kamala Sugar Mills Ltd. Vs Ganga Bishen Bhajan Singh and Another
Madras High Court · (1977) 1 MLJ 149
Contract Act, 1872 — Section 23Sales of Goods Act, 1930 — Section 23(1)
High Courts19 Feb 1976Partly Allowed
Kamala Sugar Mills Ltd., Delhi Vs Ganga Bishen Bhajan Singh and Another
Madras High Court · AIR 1978 Mad 178 : (1976) ILR (Mad) 282
Contract Act, 1872 — Section 10, 23Sales of Goods Act, 1930 — Section 23, 23(1)
High Courts17 Feb 1976
The Official Assignee of Madras Vs Suresh Electric Company
Madras High Court · (1977) 1 MLJ 36
Presidency Towns Insolvency Act, 1909 — Section 52(2)(c)
High Courts17 Feb 1976
R. Gopal Rao Vs The Commissioner of Income Tax
Madras High Court · (1976) 2 MLJ 508
Constitution of India, 1950 — Article 311
High Courts17 Feb 1976
The State of Tamil Nadu Vs The Madurantakam Co-Operative Sugar Mills
Madras High Court · (1976) 38 STC 238
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts16 Feb 1976Allowed
The State of Tamil Nadu and Another Vs Metro Electrical Globes and Another
Madras High Court · (1976) ILR (Mad) 132 : (1977) 39 STC 188
Tamil Nadu General Sales Tax Act, 1959 — Entry 41
High Courts13 Feb 1976
Messrs. Sukraj and Co. Madras Vs The Government of India, Ministry of Finance (Dept of Revenue and Insurance), New Delhi
Madras High Court · (1976) 02 MAD CK 0049
Customs Act, 1962 — Section 11(i), 111(O)
High Courts13 Feb 1976
Madras Rubber Factory Limited and Others Vs Superintendent of Central Excise and Others
Madras High Court · (1979) 4 ELT 485
Central Excises and Salt Act, 1944 — Section 3, 4
High Courts12 Feb 1976Dismissed
North Arcot District Co-Operative Sugar Mills Ltd. (Now Ambur Co-Operative Sugar Mills Ltd.) Vs The State of Tamil Nadu
Madras High Court · (1977) 40 STC 430
High Courts12 Feb 1976Dismissed
The State of Tamil Nadu Vs The Madras Advocates' Co-Operative Society Limited
Madras High Court · (1976) 38 STC 297
Companies Act, 1913 — Section 26
High Courts11 Feb 1976
Union of India (UOI) Vs Balaji Trading Corporation and Others
Madras High Court · (1977) ACJ 161 : (1977) 1 MLJ 110