High Courts09 Mar 1976
Mayava Koundar and Others Vs Subbaraya Koundar and Others
Madras High Court · (1977) 1 MLJ 113
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,643 of 5,229
High Courts09 Mar 1976
Abdul Shukoor Sahib Vs Umachander and others
Madras High Court · AIR 1976 Mad 350
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 21 Rule 66, Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b)
High Courts09 Mar 1976Allowed
The State of Tamil Nadu Vs India Pistons Limited
Madras High Court · (1978) 42 STC 134
Madras General Sales Tax Act, 1939 — Section 2(d)
High Courts09 Mar 1976Allowed
Deivasigamani Vs Geetha and another
Madras High Court · (1976) LW(Cri) 152
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts08 Mar 1976
The State of Tamil Nadu Vs Jeewandas Dalji and Sons, Dealers in Dyes, Chemicals and Paints
Madras High Court · (1977) 2 MLJ 467
High Courts08 Mar 1976
Vasudevan and Another Vs The District Judge South Arcot
Madras High Court · (1977) CriLJ 678
High Courts08 Mar 1976Allowed
The State of Tamil Nadu Vs K.R. and P. Shanmugavel Nadar
Madras High Court · (1976) ILR (Mad) 265 : (1977) 39 STC 391
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts05 Mar 1976
Ramalakshmi Ammal Vs Seeniya Pillai
Madras High Court · (1976) 89 LW 462 : (1976) 2 MLJ 161
High Courts05 Mar 1976Allowed
Malayathal Vs Tirumurthi and Others
Madras High Court · (1976) LW(Cri) 209
Criminal Procedure Code, 1973 (CrPC) — Section 209(1), 437
High Courts05 Mar 1976
A. Y. S. PARISUTHA NADAR Vs COMMISSIONER OF AGRICULTURAL INCOME TAX, MADRAS.
Madras High Court · (1978) 111 ITR 441
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 65
High Courts05 Mar 1976
Thankaswamy Padayachi and Another Vs Sridharan
Madras High Court · (1977) CriLJ 697
High Courts05 Mar 1976Dismissed
Abdul Shukoor Sahib Vs Umachander and others
Madras High Court · (1976) 03 MAD CK 0005
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 21 Rule 66, Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b)
High Courts05 Mar 1976Dismissed
Gopal Pilial and others Vs State by the inspector of Police, Bodi and others
Madras High Court · (1976) LW(Cri) 150
Criminal Procedure Code, 1973 (CrPC) — Section 143, 145, 145(4), 145(6), 146
High Courts04 Mar 1976
A. Subbu Naidu Vs Rajammal alias Thayammal
Madras High Court · (1976) 89 LW 628 : (1976) 2 MLJ 205
High Courts04 Mar 1976Allowed
The State of Tamil Nadu Vs Siemens Engineering and Manufacturing Company of India Limited
Madras High Court · (1977) 39 STC 285
Constitution of India, 1950 — Article 286Income Tax Act, 1961 — Section 250Tamil Nadu General Sales Tax Act, 1959 — Section 12, 14, 15, 16, 18
High Courts04 Mar 1976
A. Subba Naidu Vs Rajammal alias Thayammal
Madras High Court · AIR 1977 Mad 64 : (1976) 89 LW 628
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts03 Mar 1976
P.P. Chandrasekhran Vs The Government of India and Others
Madras High Court · (1977) CriLJ 677
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 428, 5Navy Act, 1957 — Section 151, 41(e), 77, 77(1)
High Courts03 Mar 1976Allowed
Sri Srinivasa Sales Circulation Vs State of Tamil Nadu
Madras High Court · (1976) 38 STC 359
Sales of Goods Act, 1930 — Section 2, 4Tamil Nadu General Sales Tax Act, 1959 — Section 12, 3
High Courts03 Mar 1976Allowed
A.S. Ganapathy Chettiar Vs The State of Tamil Nadu
Madras High Court · (1976) ILR (Mad) 337 : (1976) 38 STC 455
Tamil Nadu General Sales Tax Act, 1959 — Section 3