High Courts18 Mar 1976Dismissed
Yercaud Coffee Curing Works Ltd. Vs The State of Tamil Nadu
Madras High Court · (1977) 40 STC 531
Tamil Nadu General Sales Tax Act, 1959 — Section 16(1)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,642 of 5,229
High Courts18 Mar 1976
N. Sundareswaran Vs Sri Krishna Refineries
Madras High Court · AIR 1977 Mad 109 : (1976) 89 LW 593 : (1977) 1 MLJ 51
Contract Act, 1872 — Section 2, 25, 55, 63Sales of Goods Act, 1930 — Section 32, 64
High Courts17 Mar 1976
The Shipping Corporation of India Ltd. Vs The Metal Box Co. of India Ltd. and Another
Madras High Court · AIR 1977 Mad 101 : (1976) 89 LW 637
High Courts17 Mar 1976
A. Subramaniam Chettiar Vs Shanmugham and Others
Madras High Court · (1976) 2 MLJ 320
High Courts16 Mar 1976
Seth Dhanoomal Parsaram Vs P. Kuppuraj and Another
Madras High Court · AIR 1977 Mad 274 : (1977) 1 MLJ 86
Contract Act, 1872 — Section 129, 130, 131
High Courts16 Mar 1976
P.V. Chinniah Goundar Vs P. Ponnusamy and Another
Madras High Court · (1976) 2 MLJ 393
Evidence Act, 1872 — Section 116
High Courts16 Mar 1976
COMMISSIONER OF Income Tax, MADRAS-II Vs M. A. ALAGAPPAN.
Madras High Court · (1977) 108 ITR 1000
Income Tax Act, 1961 — Section 2(24)(vi), 46(2)
High Courts16 Mar 1976
P.V. Chinniah Gounder Vs P. Ponnuswami and Another
Madras High Court · AIR 1977 Mad 138
Evidence Act, 1872 — Section 116
High Courts15 Mar 1976
Sandhi Vinayagar Devastanam, Tirunelveli Vs The State of Tamil Nadu and Others
Madras High Court · AIR 1977 Mad 133
High Courts15 Mar 1976
State Vs T.R.M. Subramaniam
Madras High Court · (1976) CriLJ 1982
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7(1)
High Courts15 Mar 1976
Manilal Gadiya Vs Mangilal Kesarinath Sewak and Others
Madras High Court · AIR 1977 Mad 140 : (1976) 89 LW 568
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, 151, 152
High Courts15 Mar 1976
C.V. Krishna Vs State of Madras
Madras High Court · (1976) 89 LW 570 : (1976) 2 MLJ 401
Arbitration Act, 1940 — Section 34
High Courts12 Mar 1976
State Vs Narayanan
Madras High Court · (1977) CriLJ 1302
Prevention of Food Adulteration Act, 1954 — Section 2(i)
High Courts11 Mar 1976
Goodman and Company Vs R.S. Thirunavukarasu
Madras High Court · (1976) 2 MLJ 221
Limitation Act, 1963 — Article 14, 68Pondicherry (Administration) Act, 1962 — Section 4
High Courts11 Mar 1976
S. Ramaswami Gounder Vs M. Pattabhiraman Chettiar
Madras High Court · (1976) 89 LW 505 : (1976) 2 MLJ 437 : (1976) 2 MLJ 243
Transfer of Property Act, 1882 — Section 53A
High Courts11 Mar 1976
State of Tamil Nadu Vs Poly-Ene General Industries
Madras High Court · (1976) ILR (Mad) 255 : (1977) 39 STC 254
Central Sales Tax Act, 1956 — Section 2
High Courts11 Mar 1976
M. Muthusavari Pillai and Sons Vs The State of Tamil Nadu
Madras High Court · (1977) ILR (Mad) 418 : (1977) 39 STC 359
Central Sales Tax Act, 1956 — Section 14, 4, 8, 8A, 9Tamil Nadu General Sales Tax Act, 1959 — Section 32
High Courts10 Mar 1976
A. Kuppuswamy Vs The Government of Tamil Nadu and others
Madras High Court · (1976) 03 MAD CK 0067
Hindu Succession Act, 1956 — Section 8, 8(1)
High Courts10 Mar 1976
S.W. Thambi Raj Vs The State Bank of India
Madras High Court · (1976) 2 MLJ 421
State Bank of India (Officers and Assistants) Rules — Rule 50(1)
High Courts09 Mar 1976
Management of Spencer and Co. Ltd. Vs Additional Labour Court and Another
Madras High Court · (1980) 2 LLJ 469