High Courts25 Mar 1976
Chidambaram Vs Kalidas and Others
Madras High Court · AIR 1977 Mad 108 : (1976) 89 LW 605 : (1977) 1 MLJ 46
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,641 of 5,229
High Courts25 Mar 1976
M.C. Thirunavukkarasu Mudaliar Vs C.S. Rajan and Company
Madras High Court · (1976) 03 MAD CK 0006
High Courts24 Mar 1976
The State Wakf Board, Madras Vs Subramanyam and Others
Madras High Court · AIR 1977 Mad 79
Limitation Act, 1908 — Article 134B, 134CLimitation Act, 1963 — Article 96
High Courts24 Mar 1976
S. Loonkaran and Sons Vs Commissioner of Income Tax
Madras High Court · (1977) 108 ITR 92
Income Tax Act, 1961 — Section 139(2), 271(1)
High Courts24 Mar 1976
The State Wakf Board Vs Subramanyam and Others
Madras High Court · (1976) ILR (Mad) 79 : (1976) 89 LW 467 : (1976) 2 MLJ 263
Limitation Act, 1963 — Article 96
High Courts24 Mar 1976
M.S. Narayanan, Etc., Etc. Vs Accountant-General I and Others
Madras High Court · (1976) 1 LLJ 501
Constitution of India, 1950 — Article 148, 309
High Courts24 Mar 1976
Commissioner of Income Tax Vs Raman and Raman (P.) Ltd.
Madras High Court · (1977) 110 ITR 747
Income Tax Act, 1922 — Section 10(2), 10(4A)
High Courts24 Mar 1976Dismissed
Ramaswami Chettiar Vs The Deputy Superintendent of Police, Salem Town and others
Madras High Court · (1976) LW(Cri) 182
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts24 Mar 1976
N. Muthukrishna Reddiar Vs Amaravathi alias Avudayammal
Madras High Court · (1976) 03 MAD CK 0007
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18, Order 21 Rule 72, Order 21 Rule 90, Order 21 Rule 92
High Courts23 Mar 1976
T.M. Santhakumari Vs Narasinga Mudaliar and Others
Madras High Court · (1976) 2 MLJ 211
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(2)(b), 16
High Courts23 Mar 1976
S.A. Ponnusamy Chettiar and Another Vs N. Viswanathan
Madras High Court · (1976) 03 MAD CK 0066
Transfer of Property Act, 1882 — Section 107
High Courts23 Mar 1976Allowed
Chellappan Nadar Vs Periaswamiyar and Others
Madras High Court · (1976) ILR (Mad) 335
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts23 Mar 1976
Govindaraj Vs Alamelu Ammal
Madras High Court · (1977) 90 LW 288 : (1977) 1 MLJ 348
High Courts23 Mar 1976
Controller of Estate Duty Vs Smt. S.M. Muthukaruppi Achi
Madras High Court · (1976) ILR (Mad) 274 : (1977) 109 ITR 345
Estate Duty Act, 1953 — Section 10, 5Transfer of Property Act, 1882 — Section 41Trusts Act, 1882 — Section 82
High Courts23 Mar 1976
Commissioner of Income Tax Vs Mlm. Mahalingam Chettiar (Deceased by LR.)
Madras High Court · (1977) 107 ITR 236
Income Tax Act, 1961 — Section 12B(1)
High Courts22 Mar 1976
P.K. Govindan Vs The Secretary to Government, Home Department and Another
Madras High Court · AIR 1977 Mad 28 : (1976) 89 LW 441
Constitution of India, 1950 — Article 14Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 29
High Courts19 Mar 1976
Sri Mayuranathaswami Devasthanam Vs Jagadeesa Thevar and Others
Madras High Court · (1977) 1 MLJ 336
High Courts19 Mar 1976
Santhakumari Vs Gurumurthy and Others
Madras High Court · (1976) 2 MLJ 432
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, Order 41 Rule 27Land Reforms Act — Section 83
High Courts19 Mar 1976
Ponnian Nadar and others Vs Thaveethu Nadar and others
Madras High Court · (1976) ILR (Mad) 342
General Clauses Act, 1897 — Section 6Limitation Act, 1963 — Section 30, 30(a)Transfer of Property Act, 1882 — Section 61
High Courts19 Mar 1976Dismissed
Ponnian Nadar and Others Vs Thaveethu Nadar and Others
Madras High Court · (1976) ILR (Mad) 342
General Clauses Act, 1897 — Section 6Limitation Act, 1908 — Article 142, 148, 30, 7Limitation Act, 1963 — Section 30