High Courts14 Apr 1976Dismissed
Deputy Commissioner (CT) Vs K.S.T. Raju Chettiar
Madras High Court · (1977) 39 STC 457
Tamil Nadu General Sales Tax Act, 1959 — Section 36, 38
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,639 of 5,229
High Courts14 Apr 1976Dismissed
S.G. Sohanraj Vs Assistant Collector of Central Excise
Madras High Court · (1976) 46 CompCas 661
Criminal Procedure Code, 1973 (CrPC) — Section 246Gold (Control) Act, 1968 — Section 97
High Courts14 Apr 1976
Commissioner of Income Tax Vs Smt. Shajathi (alias) Jainabi and Another
Madras High Court · (1977) 110 ITR 738
Income Tax Act, 1961 — Section 64
High Courts13 Apr 1976
The Deputy Commissioner (C.T.) Vs Thiru K. Bahaman Thomas
Madras High Court · (1976) ILR (Mad) 53
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 2, 2, 3, 32Tamil Nadu General Sales Tax Rules, 1959 — Rule 6
High Courts09 Apr 1976
Basheer Ahamed Khan and Another Vs T.M. Krishna Chetty
Madras High Court · (1976) 89 LW 448
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11, 11(4)
High Courts07 Apr 1976
Muthusamy Gounder Vs A.P. Kaithamalai Gounder
Madras High Court · (1976) ILR (Mad) 385 : (1976) 89 LW 652 : (1976) 2 MLJ 373
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 13, Order 26 Rule 14Partition Act, 1893 — Section 2
High Courts07 Apr 1976
A. Syed Amir and Another Vs Shanmughasundara Mudaliar
Madras High Court · (1976) 2 MLJ 361
Transfer of Property Act, 1882 — Section 106
High Courts07 Apr 1976
Commissioner of Income Tax Vs G. Venkataraman
Madras High Court · (1976) 04 MAD CK 0027
Income Tax Act, 1922 — Section 2(6A), 2(6C)Income Tax Act, 1961 — Section 147
High Courts06 Apr 1976
NILGIRIS POTATO GROWERS CO-OPERATIVE MARKETING SOCIETY LTD. Vs COMMISSIONER OF INCOME TAX, MADRAS-II.
Madras High Court · (1978) 111 ITR 375
Income Tax Act, 1961 — Section 256(1), 99
High Courts06 Apr 1976
A.K. Srinivasa Naidu Vs S. Jayarama Reddiar Firm
Madras High Court · (1976) 89 LW 494 : (1976) 2 MLJ 166
High Courts06 Apr 1976
Commissioner of Income Tax Vs Lakshmi Vilas Bank Ltd. and Another
Madras High Court · (1977) 107 ITR 972
Income Tax Act, 1961 — Section 256(1)
High Courts06 Apr 1976
Nilgiris Potato Growers Co-operative Marketing Society Ltd. Vs Commissioner of Income Tax
Madras High Court · (1976) ILR (Mad) 42
Income Tax Act, 1961 — Section 81(1), 99(1)
High Courts06 Apr 1976
Commissioner of Income Tax Vs Carborundum Universal Ltd.
Madras High Court · (1977) 110 ITR 621
Income Tax Act, 1961 — Section 28, 30, 31, 32, 33
High Courts05 Apr 1976
The Ouchterlony Valley Estates Ltd. Vs The Commissioner of Income Tax
Madras High Court · (1976) ILR (Mad) 347
Constitution of India, 1950 — Article 366Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 2(14), 2(24), 256(1), 45, 45(1)
High Courts05 Apr 1976
Commissioner of Income Tax Vs Deghamwala Estates
Madras High Court · (1977) 109 ITR 416
Income Tax Act, 1961 — Section 2(31), 45
High Courts05 Apr 1976
Commissioner of Income Tax Vs Sri Ramakrishna Nursing Home
Madras High Court · (1976) 105 ITR 86
Income Tax Act, 1961 — Section 185(1)
High Courts02 Apr 1976Dismissed
A. Muthukumaraswamy Vs A. Devaraj
Madras High Court · (1976) ILR (Mad) 376
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7, 7(3)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(3)
High Courts02 Apr 1976
Sornathayammal Vs Veerana Thevar
Madras High Court · (1976) 89 LW 577 : (1976) 2 MLJ 516
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4)(b)
High Courts01 Apr 1976
The Chief Controlling Revenue Authority, Board of Revenue Vs State Bank of India, Head Office
Madras High Court · (1976) 89 LW 534 : (1976) 2 MLJ 275
Stamp Act, 1899 — Article 62(c)(ii), 56, 57, 59
High Courts01 Apr 1976
COMMISSIONER OF Income Tax, MADRAS-II Vs SIMCO METERS LTD.
Madras High Court · (1978) 111 ITR 113
Income Tax Act, 1961 — Section 256(1)