High Courts30 Apr 1976
Subbammal alias Rajammal and Others Vs The President, The Tenkasi Co-operative Urban Bank Ltd.
Madras High Court · (1976) 89 LW 641
Tamil Nadu Co-operative Societies Act, 1961 — Section 65, 71
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,637 of 5,229
High Courts30 Apr 1976
Theagaraya Chetty Educational Institutions Vs Dr. G. Madan Mohan Rao
Madras High Court · (1977) 90 LW 90 : (1977) 1 MLJ 446
Constitution of India, 1950 — Article 356General Clauses Act, 1897 — Section 6
High Courts29 Apr 1976
M. Ct. Muthuraman Vs Second Income Tax Officer, City Circle II, Madras.
Madras High Court · (1968) 69 ITR 432
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1922 — Section 14, 22, 23(2), 31, 33
High Courts29 Apr 1976
The Panchayat Board of Anaikaran Chatram Vs Rahamatullah Saheb Taikal at Pakkiri Thaikkal Anaikkaran Chatram
Madras High Court · (1976) 04 MAD CK 0062
Tamil Nadu Panchayats Act, 1958 — Section 100(1)
High Courts29 Apr 1976
M. Karunnanidhi Vs The Union of India and Another
Madras High Court · AIR 1977 Mad 192 : (1977) ILR (Mad) 1 : (1977) 90 LW 223
Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 245, 246, 246(4), 247, 248
High Courts29 Apr 1976
Commissioner of Income Tax Vs V.V.S. Sarma and Another
Madras High Court · (1977) 110 ITR 778
Income Tax Act, 1961 — Section 3
High Courts29 Apr 1976
P.K. Thimmaiya Gounder Vs Krishnamma Naidu
Madras High Court · (1976) 04 MAD CK 0009
High Courts29 Apr 1976
A. Palaniappa Maniyagar Vs Andiappa Maniyagar and Others
Madras High Court · (1976) 89 LW 611 : (1976) 2 MLJ 440
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts28 Apr 1976
R.V. Balasubramania Chettiar and Others Vs J.B.M. Mohammad Yahaya and Others
Madras High Court · (1976) 89 LW 606 : (1977) 1 MLJ 40
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)
High Courts28 Apr 1976
B.C. Diocese of Madurai and Another Vs Ganapathy Iyer and Others
Madras High Court · AIR 1977 Mad 52 : (1976) 89 LW 584
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 10(3), 14(1), 14(2)(b)
High Courts28 Apr 1976
K.V. Kandasamy Gounder, President Negamam Town Panchayat Vs The Collector and Inspector of Panchayats and Another
Madras High Court · (1976) 89 LW 398 : (1976) 2 MLJ 182
High Courts27 Apr 1976
D. Durai Vs Government of Tamil Nadu and another
Madras High Court · (1976) 04 MAD CK 0063
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3(3)
High Courts27 Apr 1976Dismissed
Unnamalayammal and Others Vs Kumaravel Nadar
Madras High Court · (1976) ILR (Mad) 415 : (1976) ILR (Mad) 209
Limitation Act, 1908 — Section 18
High Courts27 Apr 1976
Secretary, Ramanathopuram Market Committee, Virudhunagar Vs D. Srinivasan Cherttar
Madras High Court · (1976) LW(Cri) 159
Madras Agricultural Produce Markets Act, 1959 — Section 6
High Courts27 Apr 1976Dismissed
Thayammal and Others Vs Krishna Chetty and Others
Madras High Court · (1976) 04 MAD CK 0051
High Courts26 Apr 1976
The Chief Controlling Revenue Authority, Board of Revenue, Madras Vs R.K. Subramaniam and Others
Madras High Court · AIR 1977 Mad 44 : (1976) ILR (Mad) 333 : (1976) 89 LW 684 : (1977) 1 MLJ 218
Contract Act, 1872 — Section 124, 2, 2(17)Stamp Act, 1899 — Article 34, 40, 57, 6
High Courts26 Apr 1976
Deputy Commissioner of Commercial Taxes (C.T.) Vs Vasantha Mills Ltd.
Madras High Court · (1976) 89 LW 561 : (1976) 38 STC 366
Central Sales Tax Act, 1956 — Section 13, 5Constitution of India, 1950 — Article 286
High Courts26 Apr 1976
The Deputy Commissioner (C.T.), Coimbatore Division Vs Vasantha Mills Limited
Madras High Court · (1976) 2 MLJ 524
Central Sales Tax Act, 1956 — Section 5, 5(1)
High Courts23 Apr 1976
M.N. Doraisami Vs The Bank of India and Another
Madras High Court · (1977) 2 MLJ 60
High Courts23 Apr 1976
M.N. Doraisami Vs Bank of India
Madras High Court · (1978) 1 LLJ 94
Constitution of India, 1950 — Article 226, 311