High Courts13 Jul 1976
Commissioner of Gift-tax Vs C. Thiruvenkata Mudaliar
Madras High Court · (1977) ILR (Mad) 53 : (1977) 107 ITR 661
Gift Tax Act, 1958 — Section 2
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,635 of 5,229
High Courts12 Jul 1976
P.N. Dorairaj and Others Vs N.G. Rajan
Madras High Court · AIR 1977 Mad 243 : (1976) ILR (Mad) 73 : (1977) 90 LW 65 : (1977) 90 LW 64 : (1977) 1 MLJ 198
Contract Act, 1872 — Section 23, 65Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 3, 5(6), 9(2)
High Courts12 Jul 1976
Commissioner of Wealth Tax Vs P. Krishnaswamy Mudaliar
Madras High Court · (1977) 110 ITR 301
Income Tax Act, 1961 — Section 256(1), 256(2)Wealth Tax Act, 1957 — Section 18(3)
High Courts12 Jul 1976
S. Ahmed Khabeer Rowther Vs Commissioner of Income Tax
Madras High Court · (1977) 106 ITR 984
Income Tax Act, 1961 — Section 256(2)
High Courts12 Jul 1976
C.T. Chidambaram and Others Vs The General Manager, Indian Bank and Another
Madras High Court · (1977) 2 MLJ 517
High Courts09 Jul 1976
R.D. Shawani Vs Mahaveer Banians Stores and Others
Madras High Court · (1977) 1 MLJ 25
High Courts08 Jul 1976
The Singanallur Municipality Vs The Vasantha Mills Ltd., Coimbatore and Others
Madras High Court · AIR 1977 Mad 134 : (1977) ILR (Mad) 335 : (1977) 90 LW 36
Tamil Nadu District Municipalities Act, 1920 — Section 82, 82(1), 82(2)
High Courts06 Jul 1976
Controller of Estate Duty Vs Smt. Mookammal
Madras High Court · (1977) ILR (Mad) 33 : (1977) 110 ITR 581 : (1977) 90 LW 216
Estate Duty Act, 1953 — Section 10, 11, 2(15), 27, 5
High Courts06 Jul 1976Partly Allowed
Visalakshi Ammal Vs Narayanaswami Naidu and Others
Madras High Court · AIR 1978 Mad 72
High Courts02 Jul 1976
Vellaiki Konar Vs Kamala Devi, through her Power-of-Attorney Agent Subramania Pillai
Madras High Court · (1977) ILR (Mad) 27 : (1977) 90 LW 296 : (1977) 1 MLJ 353
High Courts01 Jul 1976
S. Vivekanantham Vs R. Viswanathan and Others
Madras High Court · (1977) CriLJ 425 : (1976) ILR (Mad) 107
High Courts29 Jun 1976
K. Ramamurthy Vs The Corporation of Madras and Another
Madras High Court · (1977) 1 MLJ 116
High Courts28 Jun 1976
Devayee Vs S. Ramaswami and Another
Madras High Court · AIR 1977 Mad 162 : (1977) ILR (Mad) 19 : (1976) 89 LW 716 : (1977) 1 MLJ 80
Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1920 — Section 27, 28, 28(2), 34(1), 34(2)
High Courts28 Jun 1976
Southern Roadways Limited, successors-in-interest Southern Roadways (Private) Ltd. Vs The Assistant Commissioner, Urban Land Tax
Madras High Court · (1978) 1 MLJ 115
Tamil Nadu Urban Land Tax Act, 1966 — Section 20
High Courts25 Jun 1976Dismissed
State by Public Prosecutor Vs Kalyanasundaram
Madras High Court · (1976) LW(Cri) 218
High Courts24 Jun 1976
Commissioner of Income Tax Vs V.M. Thangavel Chettiar
Madras High Court · (1977) 107 ITR 556
Income Tax Act, 1922 — Section 10(2)
High Courts24 Jun 1976
P.S. Abdul Hameed Vs K.V. Rangaswami Chettiar
Madras High Court · AIR 1977 Mad 415 : (1977) ILR (Mad) 394 : (1977) 90 LW 89 : (1977) 1 MLJ 452
Transfer of Property Act, 1882 — Section 106
High Courts24 Jun 1976
P. Ramaswamy Vs The Assistant Engineer, Highways and Rural Works Department
Madras High Court · (1977) 1 MLJ 162
High Courts24 Jun 1976
Commissioner of Income Tax Vs Pathinen Grama Arya Vysya Bank Ltd.
Madras High Court · (1977) 109 ITR 788
Income Tax Act, 1961 — Section 37
High Courts24 Jun 1976
Kantilal C. Shah Vs A.G. Devarajulu Reddiar
Madras High Court · (1977) 2 MLJ 484