High Courts29 Jul 1976Dismissed
The Co-Operative Sugars Limited Vs The State of Tamil Nadu
Madras High Court · (1977) 40 STC 195
Central Sales Tax Act, 1956 — Section 3Tamil Nadu General Sales Tax Act, 1959 — Section 38
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,633 of 5,229
High Courts28 Jul 1976Dismissed
A. Venkatakrishnan and Others Vs The Union Territory of Pondicherry and Others
Madras High Court · AIR 1978 Mad 29 : (1976) 89 LW 721
Constitution of India, 1950 — Article 31BGovernment of Union Territories Act, 1963 — Section 18Pondicherry Land Reforms (Fixation of Ceiling on Land) Act, 1973 — Section 4(4)
High Courts28 Jul 1976Dismissed
Subramania Pillai Vs Rajakkani Nadar and Another
Madras High Court · (1971) ILR (Mad) 215
Civil Procedure Code, 1908 (CPC) — Section 44A(1), 47Madras Buildings (Lease and Rent Control) Rules, 1961 — Rule 32Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18, 27(1)
High Courts28 Jul 1976
S. Ramalingam Chettiar Vs S. Sarveswaran and Others
Madras High Court · AIR 1977 Mad 189 : (1976) ILR (Mad) 114 : (1977) 90 LW 229 : (1977) 1 MLJ 460
Arbitration Act, 1940 — Section 19, 34, 4Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts28 Jul 1976
U. Foam Pvt. Ltd., Hyderabad Vs The Asst. Registrar of Trade Marks, Madras
Madras High Court · AIR 1977 Mad 414 : (1977) 90 LW 353
Trade and Merchandise Marks Act, 1958 — Section 109(5), 2
High Courts28 Jul 1976
S. Subramania Chetty Vs Commissioner of Income Tax
Madras High Court · (1978) 114 ITR 283
Income Tax Act, 1961 — Section 221(1), 271(1)
High Courts27 Jul 1976
Commissioner of Gift-tax Vs T.S. Shanmugham, (by LR.)
Madras High Court · (1977) 110 ITR 237
Gift Tax Act, 1958 — Section 5(1)
High Courts27 Jul 1976
Commissioner of Income Tax Vs Banarsilal Dhawan
Madras High Court · (1976) ILR (Mad) 59 : (1977) 109 ITR 360
Income Tax Act, 1961 — Section 145(1), 256(1), 34, 66(1)
High Courts26 Jul 1976
P.T.C. Thangiah Nadar and Co. Vs The Assistant Collector of Central Excise
Madras High Court · AIR 1977 Mad 121 : (1976) 89 LW 720 : (1976) 89 LW 703
Customs Act, 1962 — Section 110(2), 124
High Courts26 Jul 1976
Commissioner of Income Tax (Central) Vs Dasaprakash
Madras High Court · (1976) 07 MAD CK 0013
Income Tax Act, 1961 — Section 37
High Courts23 Jul 1976
In Re: N. Abimannu
Madras High Court · (1976) LW(Cri) 157
Criminal Procedure Code, 1973 (CrPC) — Section 243Penal Code, 1860 (IPC) — Section 333, 337, 338, 397
High Courts23 Jul 1976Allowed
V. Ramaswamy Naidu Vs Shankarlal Sharma and others
Madras High Court · (1977) LW(Cri) 15
Criminal Procedure Code, 1973 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 420
High Courts23 Jul 1976Allowed
Hindusthan Lever Ltd. Vs S. Thangavel
Madras High Court · (1977) ILR (Mad) 80
Trade and Merchandise Marks Act, 1958 — Section 11, 12, 12(1), 21(1), 9
High Courts23 Jul 1976
Ondipudur Weavers co-operative Production and Sales Society Ltd. and Others Vs Velumani and Others
Madras High Court · (1977) 2 MLJ 19
High Courts23 Jul 1976
A.K. Thaga Pillai and Others Vs Superintendent, Regulated Market of the South Arcot Market Committee
Madras High Court · (1977) CriLJ 1375
High Courts23 Jul 1976Dismissed
The Deputy Commissioner (C.T.) Vs Sri Ram Cotton Pressing Factory (P.) Limited
Madras High Court · (1977) ILR (Mad) 189 : (1977) 39 STC 277
High Courts22 Jul 1976
J.A. Munuswami Naidu Vs K.S.P. Thyagaraya Chettiar and Another
Madras High Court · AIR 1977 Mad 273 : (1977) 90 LW 279 : (1977) 1 MLJ 358
Civil Procedure Code, 1908 (CPC) — Section 47Oaths Act, 1873 — Section 10, 11
High Courts22 Jul 1976
Bhagat Dolia and Another Vs State and Others
Madras High Court · (1977) CriLJ 617
High Courts22 Jul 1976Dismissed
Mokkasami and Others Vs State by the Revenue Divisional Officer, Sivaganga
Madras High Court · (1978) LW(Cri) 135
Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 200, 202, 202(2)Penal Code, 1860 (IPC) — Section 330, 376
High Courts22 Jul 1976Allowed
The State of Tamil Nadu Vs The Crompton Engineering Company (Madras) Limited
Madras High Court · (1977) 39 STC 260
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 31, 32, 38, 55