High Courts05 Aug 1976Dismissed
Standard Fire Works Industries Vs State of Tamil Nadu
Madras High Court · (1977) 75 STC 403
Central Sales Tax Act, 1956 — Section 8
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,632 of 5,229
High Courts05 Aug 1976Allowed
Deputy Commissioner of Commercial Taxes, Tiruchirapalli Division Vs Hindustan Fabrics
Madras High Court · (1977) 40 STC 165
Tamil Nadu General Sales Tax Act, 1959 — Entry 4 Schedule 2
High Courts05 Aug 1976
T.I. Cycles of India Vs E.S.I.C.
Madras High Court · (1977) 2 LLJ 222 : (1977) 90 LW 187
Employees State Insurance Act, 1948 — Section 2Factories Act, 1948 — Section 45
High Courts05 Aug 1976Dismissed
The State of Tamil Nadu Vs Anandam Viswanathan
Madras High Court · (1977) 39 STC 226
Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts04 Aug 1976
Commissioner of Income Tax Vs Rane (Madras) Ltd.
Madras High Court · (1976) 08 MAD CK 0017
Income Tax Act, 1961 — Section 256(1)
High Courts04 Aug 1976
Bhama Ramamoorthy Vs The State of Tamil Nadu and Another
Madras High Court · AIR 1977 Mad 272 : (1977) 90 LW 320 : (1977) 1 MLJ 323
Land Acquisition Act, 1894 — Section 4, 5
High Courts02 Aug 1976
COMMISSIONER OF GIFT-TAX (CENTRAL), MADRAS Vs LATE SMT. MOONGHIBAI GOENKA (BY L.R.).
Madras High Court · (1977) 108 ITR 276
Gift Tax Act, 1958 — Section 23(6)
High Courts02 Aug 1976
Commissioner of Gift-tax (Central) Vs Late Smt. Moonghibai Goenka (by L.R.)
Madras High Court · (1977) 108 ITR 276
Gift Tax Act, 1958 — Section 26(1)Income Tax Act, 1961 — Section 256(1)
High Courts02 Aug 1976
Kandaswamy Mudaliar and Others Vs Madurai T.S. Naina Mohammed Rowther Charity
Madras High Court · (1977) 90 LW 123 : (1977) 1 MLJ 244
High Courts30 Jul 1976
Syed Abbas Sahib Vs Musthiri Begum by next friend and father K.S. Kamal Sahib
Madras High Court · (1977) 90 LW 318 : (1977) 1 MLJ 255
High Courts30 Jul 1976
The Food Corporation of India Vs The Prosperity Steamship Company S.A.
Madras High Court · (1977) 1 MLJ 278
High Courts30 Jul 1976
A.G. Ramachandran and Another Vs Shamsunnissa Bivi
Madras High Court · AIR 1977 Mad 182 : (1977) ILR (Mad) 303 : (1977) 90 LW 98 : (1977) 1 MLJ 482
Evidence Act, 1872 — Section 112Muslim Personal Law (Shariat) Application Act, 1937 — Section 2Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts30 Jul 1976
K.A.M. Sheriff Vs Ramu Reddiar
Madras High Court · AIR 1977 Mad 185 : (1977) ILR (Mad) 206 : (1977) 90 LW 120 : (1977) 1 MLJ 517
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 93Madras Local Boards Act, 1884 — Section 38Madras Rent Recovery Act, 1865 — Section 40
High Courts30 Jul 1976Dismissed
Syed Abbas Sahib Vs Musthiri Begam
Madras High Court · AIR 1978 Mad 27 : (1977) 90 LW 318
Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1975 — Section 2
High Courts30 Jul 1976
P. Ananthakrishnan Nair (Advocate Receiver) and Another Vs Dr. G. Ramakrishnan and Another
Madras High Court · (1977) ILR (Mad) 207 : (1977) 90 LW 304 : (1977) 2 MLJ 98
High Courts30 Jul 1976Dismissed
G.A. Valambal Vs The Idol of Sri Madayaijuneswaraswami Pettavaithala
Madras High Court · (1977) ILR (Mad) 97
Civil Procedure Code, 1908 (CPC) — Section 151Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 101
High Courts30 Jul 1976
Panduranga Chetti and another Vs The Govt. of Tamil Nadu and another
Madras High Court · (1976) 07 MAD CK 0006
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 11(3)
High Courts29 Jul 1976
Amirtham Kudumban Vs Sornam Kudumban
Madras High Court · (1977) ILR (Mad) 109 : (1976) 89 LW 696 : (1977) 1 MLJ 1
High Courts29 Jul 1976
Amirtha Kudumban Vs Sornam Kudumban
Madras High Court · AIR 1977 Mad 127 : (1976) 89 LW 696
Hindu Minority and Guardianship Act, 1956 — Section 2, 5, 6, 8, 8(2)Limitation Act, 1908 — Article 44, 6(3)Limitation Act, 1963 — Article 60
High Courts29 Jul 1976
D. Govindaswamy Vs The Assistant General Manager, (Admn.), Indian Post and Telegraph Department and Another
Madras High Court · (1977) 2 MLJ 454