High Courts23 Jun 1976
A.K.D. Rangaswami Raju Vs The Municipal Chairman and Others
Madras High Court · (1977) 90 LW 373 : (1977) 1 MLJ 29
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,636 of 5,229
High Courts23 Jun 1976
A.D.K. Rangaswami Raju Vs The Municipal Chairman, Rajapalayam and Others
Madras High Court · AIR 1977 Mad 287 : (1976) ILR (Mad) 341 : (1977) 90 LW 373
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 152, 92, 92(1)
High Courts22 Jun 1976
Epoh, Indian Overseas Bank. Vs S.M. Mohamed Musthaba Sahib and Others
Madras High Court · AIR 1977 Mad 199 : (1977) ILR (Mad) 1 : (1977) 90 LW 417 : (1977) 1 MLJ 349
Civil Procedure Code Amendment Act, 1933 — Section 2Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 54, Order 21 Rule 66, 13, 14Limitation Act, 1908 — Article 182
High Courts22 Jun 1976
Commissioner of Income Tax Vs South Madras Electric Supply Corporation Ltd.
Madras High Court · (1977) ILR (Mad) 46 : (1977) 109 ITR 426
Income Tax Act, 1922 — Section 10(5)Income Tax Act, 1961 — Section 43(1), 43(6)
High Courts22 Jun 1976
Avery India Limited Vs Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1978) 1 LLJ 92
Tamil Nadu Shops and Establishments Act, 1947 — Section 2, 4, 41
High Courts21 Jun 1976Dismissed
Kanniahlal Jethoji Vs Central Board of Excise and Customs, Bharat Sarkar Kendriyautpadan Shulk Talka Seema Shulk Board, New Delhi and others
Madras High Court · (1976) LW(Cri) 217
Customs Act, 1962 — Section 112(b), 135(b)
High Courts21 Jun 1976
Ramanathan Ambalam and Another Vs Shanmugavel Pillai
Madras High Court · (1977) 1 MLJ 168
High Courts21 Jun 1976
Commissioner of Gift Tax Vs R. Alagiriswamy
Madras High Court · (1977) 108 ITR 672
Gift Tax Act, 1958 — Section 26(3)
High Courts18 Jun 1976
Rayappan Vs Patheeswaraswami Devasthanam
Madras High Court · (1976) 06 MAD CK 0003
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts17 Jun 1976
Rangasami Gounder Vs Periamuthu Gounder and Others
Madras High Court · (1977) 1 MLJ 231
High Courts16 Jun 1976
Controller of Estate Duty Vs S.A. Rahman Beevi
Madras High Court · (1978) 111 ITR 422
Estate Duty Act, 1953 — Section 10, 9
High Courts15 Jun 1976
Hajee Abdullah Sait Vs Mohandas and Others
Madras High Court · AIR 1977 Mad 218 : (1977) 90 LW 573 : (1977) 1 MLJ 191
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(1), 14, 15, 16
High Courts15 Jun 1976
M.S. Krishna Iyengar Vs Krishna and Co. and Others
Madras High Court · AIR 1977 Mad 90 : (1976) 89 LW 668
High Courts15 Jun 1976
Southern and Rajamani Transports (P.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1977) 107 ITR 470
Income Tax Act, 1961 — Section 37(1)
High Courts14 Jun 1976
B.S. Perumal Chetti and Brothers and Another Vs The State and Others
Madras High Court · AIR 1977 Mad 137 : (1976) ILR (Mad) 181 : (1977) 90 LW 576 : (1977) 1 MLJ 19
Constitution of India, 1950 — Article 14, 15, 15(1)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 29
High Courts30 Apr 1976
Soundharathammal Vs The Tiruchirapalli Mavattam Mahasuruli Alaya Bakthargal Madya Sangam
Madras High Court · (1977) ILR (Mad) 397 : (1977) 90 LW 333 : (1977) 1 MLJ 125
High Courts30 Apr 1976
Subbammal and Others Vs The President, The Tenkasi Co-operative Urban Bank Ltd., Tenkasi
Madras High Court · AIR 1977 Mad 92 : (1976) 89 LW 641
Prevention of Cruelty to Children Act, 1894 — Section 1
High Courts30 Apr 1976Dismissed
Deputy Commissioner (C.T.) Vs K. Behanan Thomas
Madras High Court · (1976) ILR (Mad) 365 : (1977) 39 STC 325
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 2, 3, 32, 4
High Courts30 Apr 1976
Bangaru Chettiar Vs San Basha Sahib and Another
Madras High Court · (1976) 89 LW 518 : (1976) 2 MLJ 171
High Courts30 Apr 1976
P.R. Murugaiyan Vs Jayaveera Pandia Nadar
Madras High Court · (1977) CriLJ 1700