High Courts01 Apr 1976
Sakku Bai Amman Vs R. Babu Reddiar and Others
Madras High Court · AIR 1977 Mad 223 : (1976) ILR (Mad) 317 : (1977) 90 LW 110
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,640 of 5,229
High Courts01 Apr 1976
The Chief Controlling Revenue Authority, Board of Revenue, Madras Vs Marappa Vellalar
Madras High Court · AIR 1977 Mad 51 : (1976) 89 LW 681
Stamp Act, 1899 — Article 23, 57
High Courts01 Apr 1976
The Chief Controlling Revenue Authority, Madras Vs G. Lakshmanasami Chettiar
Madras High Court · AIR 1977 Mad 88 : (1976) ILR (Mad) 231 : (1976) 89 LW 682 : (1977) 1 MLJ 216
Stamp Act, 1899 — Section 2(15), 2(24), 46, 57
High Courts01 Apr 1976
Controller of Estate Duty Vs Estate of Late Mrs. Oakshott
Madras High Court · (1977) 106 ITR 126
Estate Duty Act, 1953 — Section 7
High Courts01 Apr 1976
The Chief Controlling Revenue Authority, Board of Revenue Vs Jagadambal and V. Chinmayananda Reddiar
Madras High Court · AIR 1976 Mad 321 : (1976) ILR (Mad) 38 : (1976) 89 LW 443 : (1976) 2 MLJ 123
Stamp Act, 1899 — Section 2(15), 2(24), 57(1)Transfer of Property Act, 1882 — Section 5
High Courts01 Apr 1976
The Chief Controlling Revenue Authority, Madras Vs State Bank of India, Madras
Madras High Court · AIR 1977 Mad 16 : (1976) 89 LW 534
Stamp Act, 1899 — Section 2(14), 31, 32, 40, 41
High Courts30 Mar 1976
Kandammal and Others Vs Kandiah Thevar and Another
Madras High Court · (1977) 1 MLJ 121
High Courts30 Mar 1976
State of Tamil Nadu Vs N.K. Venkataravanamma and Others
Madras High Court · AIR 1977 Mad 47 : (1976) ILR (Mad) 271 : (1976) 89 LW 677
City Municipal Corporation Act, 1919 — Section 135, 98Finance Act, 1963 — Section 2(8)Income Tax Act, 1961 — Section 4, 81
High Courts30 Mar 1976Allowed
Neelambal Ammal Vs Gopal and Others
Madras High Court · (1976) ILR (Mad) 322
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts29 Mar 1976
Sri Pamban Kumaragurubara Swami Temple Vs K. Subramanya Mudaliar
Madras High Court · (1976) 2 MLJ 209
Civil Procedure Code, 1908 (CPC) — Section 16, 24
High Courts29 Mar 1976
Commissioner of Income Tax Vs M.M. Palanisami Nadar and Sons
Madras High Court · (1977) 108 ITR 158
High Courts29 Mar 1976
P. Subramaniam and Bros. Vs Commissioner of Income Tax
Madras High Court · (1977) 106 ITR 508
Income Tax Act, 1961 — Section 271(1)
High Courts26 Mar 1976
B. Yamuna Bai Vs N. Rangaswamy
Madras High Court · (1977) 90 LW 355 : (1977) 1 MLJ 223
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 12, 14, 14(1)(b), 15
High Courts26 Mar 1976
Vaiyapuri Gounder Vs Kalianna Gounder
Madras High Court · AIR 1977 Mad 247 : (1976) 89 LW 566 : (1977) 1 MLJ 11
High Courts26 Mar 1976
Karnagam Vs Jayaseelam Chettiar and Others
Madras High Court · AIR 1977 Mad 250 : (1976) 89 LW 547
Provincial Insolvency Act, 1920 — Section 10, 10(1), 24(1)
High Courts26 Mar 1976
Dr. G. Madan Mohan Rao Vs The State of Tamil Nadu, by Secretary to Government, Law Department, Madras-9 and others
Madras High Court · (1976) 03 MAD CK 0061
Constitution of India, 1950 — Article 226
High Courts26 Mar 1976
Commissioner of Income Tax (Central), Madras Vs Dasaprakash
Madras High Court · (1978) 114 ITR 210
Income Tax Act, 1961 — Section 256(1), 37
High Courts26 Mar 1976
Karmagam Vs Jayaseelam Chettiar and Others
Madras High Court · (1976) ILR (Mad) 292 : (1976) 89 LW 547 : (1976) 2 MLJ 342
Provincial Insolvency Act, 1920 — Section 10(1)
High Courts25 Mar 1976
State of Tamil Nadu Vs Blue Star Engineering Co. Madras Private Limited
Madras High Court · (1977) 39 STC 194
Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts25 Mar 1976
The Collector of Customs Vs Mehta Paint Works and Another
Madras High Court · AIR 1977 Mad 61 : (1977) 1 MLJ 15
Customs Act, 1962 — Section 144, 17(3), 17(4), 45(1), 51Madras Port Trust Act, 1905 — Section 42, 43, 43