High Courts13 Mar 1979
K. Jainulaludden and Others Vs K.P. Jainulaludden and Others
Madras High Court · (1981) 1 MLJ 332
Waqf Act, 1954 — Section 14
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,566 of 5,229
High Courts13 Mar 1979
Indian Bank Vs Evalappan
Madras High Court · (1980) ILR (Mad) 15 : (1979) 2 LLJ 450
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12, 19Constitution of India, 1950 — Article 226, 311Tamil Nadu Shops and Establishments Act, 1947 — Section 41
High Courts13 Mar 1979
K. Hilal Vs Appellate Controller of Estate Duty and Another
Madras High Court · (1979) 120 ITR 61
Estate Duty Act, 1953 — Section 60(1), 9
High Courts13 Mar 1979
Commissioner of Income Tax Vs Deghamwala Estates
Madras High Court · (1980) 14 CTR 284 : (1980) 121 ITR 684
Income Tax Act, 1961 — Section 2(31), 47(2)
High Courts13 Mar 1979
V. Velluswamy Vs The Inspector-General of Police and Another
Madras High Court · (1979) 2 MLJ 266
High Courts13 Mar 1979
D. Nataraja Achari Vs Balambal Animal
Madras High Court · AIR 1980 Mad 222
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18
High Courts13 Mar 1979
Commissioner of Income Tax Vs S.S. Shanmughanatha Nadar and Another
Madras High Court · (1979) 120 ITR 80
Income Tax Act, 1961 — Section 269F, 269F(6), 269H
High Courts13 Mar 1979
D. Nataraja Achari Vs Balambal Ammal
Madras High Court · (1979) 92 LW 489 : (1979) 2 MLJ 234
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts13 Mar 1979Allowed
K. Hilal Vs Appellate Controller of Estate Duty
Madras High Court · (1979) 120 ITR 61
Estate Duty Act, 1953 — Section 12, 60, 60(1)(c), 9
High Courts09 Mar 1979Dismissed
The Vanguard Investments Limited Vs The Indian Mutual General Insurance Society Limited
Madras High Court · (1972) ILR (Mad) 327
High Courts09 Mar 1979
Commissioner of Income Tax Vs T.S. Rajam
Madras High Court · (1980) 125 ITR 207
Income Tax Act, 1961 — Section 2(22), 41(2)
High Courts09 Mar 1979
Coimbatore Municipality Vs C.G. Subbiah
Madras High Court · AIR 1980 Mad 130 : (1980) ILR (Mad) 153 : (1979) 92 LW 696
Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu District Municipalities Act, 1920 — Section 25D, 260
High Courts09 Mar 1979Allowed
P. Ramesh Rao Vs K.V. Srinivasa Rao
Madras High Court · (1980) ILR (Mad) 313
High Courts09 Mar 1979
Perumal Reddy and Others Vs State by Sub-Inspector of Police, CCIW, C.I.D., Vellore
Madras High Court · (1980) LW(Cri) 51
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 467, 471A
High Courts08 Mar 1979
A. Amirtharaj Vs Dr. (Mrs.) K. Inayath Ali
Madras High Court · (1979) 92 LW 516 : (1979) 2 MLJ 324
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(3)(a)(i), 19
High Courts08 Mar 1979Dismissed
A. Veeriya Vandiyar Memorial, Sri Pushpam College and Others Vs The Union of India (UOI) and Others
Madras High Court · (1980) ILR (Mad) 1
Constitution of India, 1950 — Article 13, 13(2), 14, 19, 200Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 18, 73
High Courts07 Mar 1979
Controller of Estate Duty Vs Estate of Late S.B. Rajarathnam Chettiar
Madras High Court · (1983) 142 ITR 260
Constitution of India, 1950 — Article 14Estate Duty Act, 1953 — Section 33(1), 34(1), 39(3)
High Courts07 Mar 1979
O.P. Ramaswami Gounder and Others Vs Sub-Inspector of Police, Anamalai
Madras High Court · (1980) LW(Cri) 40
Criminal Procedure Code, 1973 (CrPC) — Section 107, 112
High Courts07 Mar 1979
Madras Machine Tools Mfres. Vs Spl. Dy. Commissioner of Labour and Another
Madras High Court · (1979) 2 LLJ 331
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10A, 12, 17A, 2
High Courts06 Mar 1979
M. Kali Mudaliar, Prop. M.K.M. Bus Service Vs The State of Tamil Nadu and Others
Madras High Court · (1979) 2 MLJ 259
Motor Vehicles Act, 1988 — Section 68HH