High Courts23 Apr 1979
Esakki Thevar Vs M.M. Ahmed Sha and Another
Madras High Court · (1980) ILR (Mad) 369 : (1980) 93 LW 33 : (1980) 2 MLJ 51
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,564 of 5,229
High Courts19 Apr 1979
In Re: Pakkiri Sahib
Madras High Court · (1980) LW(Cri) 45
Criminal Procedure Code, 1973 (CrPC) — Section 313Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts19 Apr 1979
The Official Assignee, High Court, Madras Vs Kantiayalal Sharma
Madras High Court · AIR 1980 Mad 198 : (1980) ILR (Mad) 208 : (1979) 92 LW 751
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 38 Rule 5
High Courts19 Apr 1979Dismissed
The State of Tamil Nadu Vs A.P.T. Manicka Nadar
Madras High Court · (1980) 45 STC 301
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 7
High Courts18 Apr 1979
Antony Viagulam Fernando, through his power of Attorney Augustine Vs The Authorised Officer (Land Reforms)
Madras High Court · (1980) 93 LW 35 : (1979) 2 MLJ 209
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 9(2)(d)
High Courts18 Apr 1979Allowed
Chinnappa Gounder and Others Vs S. Seshadri Iyengar and Another
Madras High Court · (1980) ILR (Mad) 477
Madras Estates Land Act, 1908 — Section 189(3)Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 12, 13, 14, 15Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 49, 49(1), 49(2), 93
High Courts17 Apr 1979
Raghavachari (by L.Rs.) Vs Madras Printers and Lithographers Assn. and Another
Madras High Court · (1979) ILR (Mad) 400 : (1979) 92 LW 518
Industrial Disputes Act, 1947 — Section 10, 2, 2ATamil Nadu Shops and Establishments Act, 1947 — Section 25F, 33C, 41
High Courts16 Apr 1979
Commissioner of Income Tax Vs Estate of Late A.V. Viswanatha Sastri
Madras High Court · (1980) 121 ITR 270
Income Tax Act, 1922 — Section 10, 12Income Tax Act, 1961 — Section 14, 159, 168, 168(1), 176
High Courts16 Apr 1979
K. Chidambaram and Another Vs The Government of Tamil Nadu and Others
Madras High Court · (1979) 2 MLJ 290
High Courts16 Apr 1979
Commissioner of Income Tax Vs Estate of Late A.V. Viswanatha Sastri (by the executor)
Madras High Court · (1980) 121 ITR 270
Income Tax Act, 1961 — Section 168, 176(4)
High Courts16 Apr 1979Allowed
Maschemeijer Aromatics (India) Private Limited Vs The State of Tamil Nadu and Another
Madras High Court · (1980) ILR (Mad) 113
Constitution of India, 1950 — Article 19(5)General Clauses Act, 1897 — Section 6Madras Prohibition Act, 1937 — Section 13, 16, 17, 18, 21
High Courts12 Apr 1979
Commissioner of Income Tax Vs Estate of V.L. Ethiraj (by Official Trustee)
Madras High Court · (1980) 16 CTR 238 : (1980) ILR (Mad) 301 : (1979) 120 ITR 271
Income Tax Act, 1961 — Section 160(1), 161, 161(1), 168Official Trustees Act, 1913 — Section 7(6)
High Courts09 Apr 1979
K. Periaswamy Ambalam Vs Pichayammal and Others
Madras High Court · (1980) 93 LW 32 : (1979) 2 MLJ 455
High Courts08 Apr 1979
Sri Aurobindo Society Vs Ramadoss Naidu
Madras High Court · AIR 1980 Mad 216 : (1980) 93 LW 59
Hindu Minority and Guardianship Act, 1956 — Section 11
High Courts06 Apr 1979
A.R. Veerapandian Vs State by the Collector of North Arcot at Vellore and Others
Madras High Court · (1979) LW(Cri) 165
Criminal Procedure Code, 1973 (CrPC) — Section 176, 192, 195, 195(1), 195(1)(a)(i)Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts05 Apr 1979
Venkatachalam Chettiar Vs Adaikappa Chettiar and Another
Madras High Court · (1979) 2 MLJ 361
High Courts05 Apr 1979
Venkatachalarn Chettiar Vs Adaikappa Chettiar and Another
Madras High Court · AIR 1980 Mad 102 : (1980) 93 LW 10
Tamil Nadu Debt Relief Act, 1979 — Section 10, 16
High Courts05 Apr 1979
Kadakia Sons, Proprietor of Imperial Products, registered partnership firm, Madras Vs S.R.A. Reddiar, a firm carrying on business in Quilon and others
Madras High Court · (1979) 04 MAD CK 0003
Limitation Act, 1963 — Section 20Partnership Act, 1932 — Section 69(2), 69(2)
High Courts03 Apr 1979
A. Palaniandi Pallai Vs Commissioner, Hindu Religious and Charitable Endowments
Madras High Court · AIR 1980 Mad 166 : (1980) ILR (Mad) 32 : (1980) 93 LW 12
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 107, 6(20)
High Courts03 Apr 1979
Mathuram Augustine Vs Vijayarani
Madras High Court · AIR 1980 Mad 1 : (1979) 92 LW 507
Divorce Act, 1869 — Section 19, 19(1)