High Courts03 Apr 1979Allowed
Sri Aurobindo Society, Pondicherry Vs Ramadoss Naidu and other
Madras High Court · (1979) 04 MAD CK 0039
Hindu Minority and Guardianship Act, 1956 — Section 11
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,565 of 5,229
High Courts03 Apr 1979
M.K.M. Mohammed Abu Bucker and Others Vs Hindustan Petroleum Corporation Ltd.
Madras High Court · (1979) 92 LW 497 : (1979) 2 MLJ 512
Madras City Tenants Protection Act, 1922 — Section 11
High Courts03 Apr 1979
The Sirsilk Limited Vs The Distillery Officer and Others
Madras High Court · (1979) 2 MLJ 216
Constitution of India, 1950 — Article 226
High Courts02 Apr 1979
Edger Wesley Vs Emity Violet and Another
Madras High Court · AIR 1980 Mad 3 : (1979) 92 LW 444
Divorce Act, 1869 — Section 47
High Courts02 Apr 1979
Rathnam and Co. Vs Inspecting Assistant Commissioner and Another
Madras High Court · (1980) 14 CTR 310 : (1980) 124 ITR 376
Income Tax Act, 1961 — Section 271(1)
High Courts02 Apr 1979
G. Subramania Mudali Vs Srinivasa Pillai and Another
Madras High Court · (1979) 92 LW 662 : (1979) 2 MLJ 373
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105(4)Limitation Act, 1963 — Section 5
High Courts02 Apr 1979
Edgar Wesley Vs Emity Violet (alias) Emity Violet Ramani Bai and Another
Madras High Court · (1979) 92 LW 444 : (1979) 2 MLJ 186
High Courts29 Mar 1979
D. Rajapathi Vs The University of Madurai and Others
Madras High Court · (1979) 2 MLJ 246
Motor Vehicles Act, 1988 — Section 95
High Courts29 Mar 1979
K.N. Meera Mohideen and Others Vs A.E. Subramonia Ayyar and Others
Madras High Court · (1980) ILR (Mad) 479 : (1979) 92 LW 563
Industrial Disputes Act, 1947 — Section 33C
High Courts29 Mar 1979Allowed
Controller of Estate Duty Vs Dr. Ida Bella Soscuddar
Madras High Court · (1980) 3 TAXMAN 460
Constitution of India, 1950 — Article 173Estate Duty Act, 1953 — Section 11, 13, 14, 15, 21Succession Act, 1925 — Section 10, 11, 12, 13, 14
High Courts29 Mar 1979
K.N. Meera Mohideen and Others Vs A.K. Subramania Ayyar and Another
Madras High Court · (1980) 1 MLJ 114
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts23 Mar 1979
Boopathy Vs Dharmalingam alias Perumal and Others
Madras High Court · (1979) 2 MLJ 401
Civil Procedure Code, 1908 (CPC) — Section 16, 17
High Courts20 Mar 1979
A. Krishnaswamy Vs Tamil Nadu Electricity Board
Madras High Court · (1980) 93 LW 845
Constitution of India, 1950 — Article 226
High Courts18 Mar 1979
COMMISSIONER OF GIFT-TAX, TAMIL NADU Vs ALI HUSSAIN M. JEEVAJI AND ANOTHER.
Madras High Court · (1980) 123 ITR 420
High Courts15 Mar 1979
Ramalingam Vs Manicka Gounder and Others
Madras High Court · (1981) 94 LW 36 : (1980) 2 MLJ 350
Hindu Succession Act, 1956 — Section 6
High Courts15 Mar 1979
Annavi Moopan Vs Silambayee Ammal
Madras High Court · (1980) 1 MLJ 382
Transfer of Property Act, 1882 — Section 111
High Courts14 Mar 1979
In re: Gaitonde
Madras High Court · (1982) LW(Cri) 23
Tamil Nadu Shops and Establishments Act, 1947 — Section 2(16)
High Courts14 Mar 1979
R. Rathnam Vs R. Kulandaivelu
Madras High Court · (1980) 1 MLJ 12
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1