High Courts06 Mar 1979
Commissioner of Income Tax Vs Salem Bank Ltd.
Madras High Court · (1979) 120 ITR 224
Income Tax Act, 1961 — Section 36(1), 37, 37(1)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,567 of 5,229
High Courts06 Mar 1979Allowed
The State of Tamil Nadu Vs India Metal Industries
Madras High Court · (1980) 46 STC 304
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 286Tamil Nadu General Sales Tax Act, 1959 — Section 21, 22, 38, 4, 45
High Courts06 Mar 1979
Chinnathambi Gounder Vs Royal Gounder
Madras High Court · AIR 1979 Mad 285 : (1980) ILR (Mad) 490 : (1979) 92 LW 400
Transfer of Property Act, 1882 — Section 119
High Courts05 Mar 1979
The Management of Addison and Co. Vs The Presiding Officer, labour Court and Others
Madras High Court · (1979) 1 LLJ 465
Industrial Disputes Act, 1947 — Section 10
High Courts05 Mar 1979Allowed
Mohammad Hussain Vs Assistant Collector of Central Excise, Customs Division
Madras High Court · (1979) CENCUS 511
Customs Act, 1962 — Section 135(b)(ii)
High Courts05 Mar 1979Allowed
N. Lakshmi Ammal and Another Vs P. Manicka Naidu and Another
Madras High Court · (1980) ILR (Mad) 382
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)Transfer of Property Act, 1882 — Section 116
High Courts05 Mar 1979
M. Dakshinamurthi Gurukkal Vs The State of Tamil Nadu and Others
Madras High Court · (1979) 2 MLJ 406
Constitution of India, 1950 — Article 226Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 56, 56(1)
High Courts05 Mar 1979
In Re: Krishnappa Nadar
Madras High Court · (1980) LW(Cri) 42
Criminal Procedure Code, 1973 (CrPC) — Section 468Madras Prohibition Act, 1937 — Section 4(1)(k)
High Courts05 Mar 1979
Samuel and Company Vs Foreign Exchange Regulation Appellate Board and Another
Madras High Court · (1980) 1 MLJ 186
Foreign Exchange Regulation Act, 1947 — Section 12(2), 54
High Courts02 Mar 1979
Marudachala Udayar Vs Dhandapani
Madras High Court · (1980) 93 LW 549 : (1980) 1 MLJ 169
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 25, 8
High Courts02 Mar 1979
The Executive Officer of Sri Ranganathaswami Devasthanam, Sri Rangam appointed as Fit person to manage the Plaint Trust Estate, The name of Rathnam deleted as per order dated 20th January, 1978 in C.M.P. No. 11911 of 1975 Vs Sri Sehsa Iyengar Hamsa Vahana Mandagapadi Private Family Trust Estate by Hereditary Trustee and Manager S. Parthasarathy Iyengar
Madras High Court · (1979) 2 MLJ 280
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 64(1)
High Courts01 Mar 1979Dismissed
Chinnammal Vs A. Subramanyan
Madras High Court · (1979) LW(Cri) 185
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 499, 500
High Courts01 Mar 1979
P. Christopher Jobez Vs Indian Bank and Another
Madras High Court · (1979) 2 LLJ 274
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12, 4, 5Constitution of India, 1950 — Article 13, 14, 209, 311
High Courts01 Mar 1979
United Nilgiris Tea Estates Company Ltd. Vs The Government of Tamil Nadu
Madras High Court · (1980) 45 STC 10
High Courts01 Mar 1979
L.K.K. Gafoor Vs M.T. Lakshmana Mudaliar (Died) and Another
Madras High Court · AIR 1980 Mad 12 : (1979) 92 LW 395
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
High Courts01 Mar 1979
L.K.K. Gafoor Vs M.T. Lakshmana Mudaliar (died) and Another
Madras High Court · (1979) ILR (Mad) 360 : (1979) 92 LW 395 : (1979) 2 MLJ 124
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)
High Courts01 Mar 1979
The State of Tamil Nadu Vs Indian Officers' Association
Madras High Court · (1980) 1 MLJ 172
High Courts28 Feb 1979
E. Padmanabahan and Others Vs The Tiruchirapalli Municipal Council
Madras High Court · (1979) 02 MAD CK 0055
High Courts28 Feb 1979
R. Maria Thangam Vs U. Murugan and Others
Madras High Court · (1979) ILR (Mad) 186 : (1979) 2 LLJ 29
Constitution of India, 1950 — Article 226, 32Industrial Disputes Act, 1947 — Section 10, 33Payment of Wages Act, 1936 — Section 15, 16
High Courts28 Feb 1979
P.F. George Vs The State of Tamil Nadu and Another
Madras High Court · (1980) 93 LW 43 : (1980) 1 MLJ 356