High Courts28 Feb 1979
E. Padmanabhan and Others Vs The Tiruchirapalli Municipal Council
Madras High Court · (1979) ILR (Mad) 484
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,568 of 5,229
High Courts28 Feb 1979
Commissioner of Wealth-tax Vs Trustees of the Estate of V.R. Chetty and Brothers
Madras High Court · (1980) ILR (Mad) 421 : (1979) 120 ITR 329
Wealth Tax Act, 1957 — Section 21(1), 21(4), 3
High Courts28 Feb 1979
P.F. George Vs State of Tamil Nadu and Another
Madras High Court · (1980) ILR (Mad) 294
High Courts27 Feb 1979
Commissioner of Income Tax Vs Andhra Prabha P. Ltd.
Madras High Court · (1980) 14 CTR 269 : (1980) 123 ITR 760
Income Tax Act, 1961 — Section 28, 36(1), 37(2), 40A(7)
High Courts27 Feb 1979
Commissioner of Income Tax Vs Andhra Prabha (P.) Ltd.
Madras High Court · (1980) 4 TAXMAN 314
Income Tax Act, 1961 — Section 10(2), 256(1), 28, 36, 36(1)(iv)Wealth Tax Act, 1957 — Section 2(m)Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 5
High Courts27 Feb 1979Dismissed
T.R. Balasubramaniam and Others Vs The Director of Enforcement
Madras High Court · (1980) ILR (Mad) 384
Foreign Exchange Regulation Act, 1947 — Section 10, 12, 12(1), 12(2), 12(3)Foreign Exchange Regulation Act, 1973 — Section 54, 81
High Courts27 Feb 1979
Commissioner of Wealth-tax Vs Arti Goenka
Madras High Court · (1980) 14 CTR 264 : (1980) 121 ITR 632
Wealth Tax Act, 1957 — Section 5(1)
High Courts26 Feb 1979
Commissioner of Income Tax Vs Manjushree Plantations Ltd.
Madras High Court · (1981) 130 ITR 908
Tamil Nadu Agricultural Income Tax Rules, 1955 — Rule 9
High Courts26 Feb 1979
Seth Lunidaram Tikamdas Vs Commissioner of Income Tax
Madras High Court · (1979) 10 CTR 186 : (1980) 121 ITR 824
General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 297(2)
High Courts26 Feb 1979
Commissioner of Income Tax Vs A.R. Damodara Mudaliar and Co.
Madras High Court · (1979) 119 ITR 583
Income Tax Act, 1961 — Section 2(47)
High Courts23 Feb 1979
Additional Commissioner of Income Tax Vs Aditanar Educational Institution
Madras High Court · (1979) ILR (Mad) 285 : (1979) 118 ITR 235
Income Tax Act, 1961 — Section 10(22), 11, 12(2)
High Courts23 Feb 1979
K.N. Vellayan Vs Government of Tamil Nadu and Another
Madras High Court · (1979) 2 LLJ 186
Constitution of India, 1950 — Article 226, 311Industrial Disputes Act, 1947 — Section 10, 12, 2, 33, 33A
High Courts22 Feb 1979
General marketing and Manufacturing Co. Ltd. Vs The State of Tamil Nadu
Madras High Court · (1980) 45 STC 96
Tamil Nadu General Sales Tax Act, 1959 — Section 59(1)
High Courts22 Feb 1979Dismissed
D. Padmavathi Vs The State of Tamil Nadu
Madras High Court · (1979) 44 STC 446
High Courts22 Feb 1979Dismissed
T.M.N.M. Somasundara Nadar and Sons Vs The State of Tamil Nadu
Madras High Court · (1980) 45 STC 23
Tamil Nadu General Sales Tax Act, 1959 — Section 13, 16, 32, 34, 4
High Courts22 Feb 1979
Hargo Industries (Foundries) Vs The State of Tamil Nadu
Madras High Court · (1979) 44 STC 345
Tamil Nadu General Sales Tax Act, 1959 — Section 17
High Courts21 Feb 1979
Controller of Estate Duty Vs K. Sivasubramanian
Madras High Court · (1981) 131 ITR 472
Estate Duty Act, 1953 — Section 5Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 18(1), 7
High Courts21 Feb 1979
Commissioner of Income Tax Vs Brakes India Ltd.
Madras High Court · (1980) 14 CTR 259 : (1982) 136 ITR 322
Income Tax Act, 1961 — Section 256(1)
High Courts21 Feb 1979
Management of Binny Limited Vs Additional Labour Court and Another
Madras High Court · (1979) 2 LLJ 280
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts20 Feb 1979
Commissioner of Income Tax Vs Best and Co. (P.) Ltd.
Madras High Court · (1979) 119 ITR 830
Income Tax Act, 1961 — Section 40