High Courts19 Feb 1980
Sri Venkateswara Agencies Vs State of Tamil Nadu
Madras High Court · (1980) 46 STC 430
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,541 of 5,229
High Courts18 Feb 1980
Commissioner of Gift-tax, Tamil Nadu-IV Vs R.M.D.M. Ranganathan Chettiar
Madras High Court · (1980) 19 CTR 221 : (1982) 133 ITR 890
Gift Tax Act, 1958 — Section 5(1)
High Courts15 Feb 1980
The Official Receiver, Coimbatore Vs S.A. Ramaswami Gounder and Others
Madras High Court · AIR 1980 Mad 269 : (1980) ILR (Mad) 225 : (1980) 93 LW 468
Civil Procedure Code, 1908 (CPC) — Section 100Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 66, 70
High Courts15 Feb 1980
Janabai Ammal Vs T.A.S. Palani Mudaliar
Madras High Court · AIR 1981 Mad 62 : (1980) 93 LW 734 : (1981) 1 MLJ 492
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)Evidence Act, 1872 — Section 114Hindu Succession Act, 1956 — Section 23
High Courts15 Feb 1980
Sheik Sujaudeen Vs T. Arumugham Chettiar
Madras High Court · (1981) ILR (Mad) 82 : (1980) 93 LW 423 : (1980) 2 MLJ 472
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 40, 51
High Courts15 Feb 1980
The Presidency Club Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1980) 19 CTR 216 : (1980) ILR (Mad) 402 : (1981) 127 ITR 264
Income Tax Act, 1961 — Section 4
High Courts15 Feb 1980
Janabai Ammal Vs T.A.S. Palani Mudaliar and Others
Madras High Court · (1980) 1 MLJ 492
High Courts14 Feb 1980
Muthaiah Chettiar Vs Krishnaswami Gounder (died) and Others
Madras High Court · (1980) 93 LW 637 : (1981) 1 MLJ 103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47
High Courts13 Feb 1980
K. Chelliah Vs The Industrial Finance Corporation of India and Another
Madras High Court · (1980) 2 MLJ 206
High Courts13 Feb 1980
Tamarakulam Vellala Samudhayam, Arya Kulasekhara Nangai Amman Temple Trustee, Subramania Pillai Vs The State of Tamil Nadu and Another
Madras High Court · (1980) 93 LW 643 : (1980) 2 MLJ 358
High Courts13 Feb 1980Dismissed
Dunlop India Limited Vs Union of India (UOI)
Madras High Court · (1980) CENCUS 560
High Courts13 Feb 1980
Valluvar Handloom Textiles, etc., etc. Vs Government of India and Others, etc.
Madras High Court · (1981) ILR (Mad) 421 : (1981) 1 LLJ 458 : (1980) 93 LW 516 : (1980) 93 LW 16
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 19A, 6, 7A
High Courts13 Feb 1980
State by Public Prosecutor Vs Rathinammal
Madras High Court · (1980) LW(Cri) 94
Prevention of Food Adulteration (Amendment) Act, 1964 — Section 2(1a), 2(xiii), 7(i)
High Courts12 Feb 1980
W.B. Correya Vs The Deputy Managing Director, (Tech.) Indian Airlines, Air Lines House and Others
Madras High Court · (1980) 93 LW 787 : (1980) 2 MLJ 134
High Courts12 Feb 1980
Vasudevan Vs Ramachandran
Madras High Court · (1980) 93 LW 879 : (1980) 1 MLJ 534
High Courts12 Feb 1980
Balasubramaniam Roadways (Firm), Dindigul Vs State of Tamil Nadu and Others
Madras High Court · AIR 1980 Mad 318 : (1980) 1 MLJ 517
Tamil Nadu Motor Vehicles Rules, 1989 — Rule 269, 269(1)
High Courts11 Feb 1980
D. Kannan Vs Southern Roadways and Another
Madras High Court · (1980) ACJ 298 : AIR 1981 Mad 144 : (1980) 93 LW 199
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1939 — Section 110Tamil Nadu Motor Accidents Claims Tribunal Rules, 1961 — Rule 3
High Courts11 Feb 1980Dismissed
S. Hidyathullah Vs The Joint Secretary to the Government of India, Ministry of Finance, The Collector of Central Excise and The Superintendent of Central Excise
Madras High Court · (1980) CENCUS 535
High Courts11 Feb 1980
S. Sajjar Rao, S. M. Ramakrishna Rao and Co. Vs The Kothari Textiles
Madras High Court · (1980) 93 LW 629 : (1981) 1 MLJ 202
Contract Act, 1872 — Section 69
High Courts09 Feb 1980Dismissed
Abdul Sathar Vs A. Nawab
Madras High Court · (1980) 02 MAD CK 0004
Partition Act, 1893 — Section 4