High Courts13 Mar 1980
Addl. Commissioner of Income Tax, Madras-I Vs Sm. M. Muthappa Chettiar and Sm. Karuppan Chettiar Firm
Madras High Court · (1983) 139 ITR 396
Income Tax Act, 1961 — Section 37(1)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,539 of 5,229
High Courts13 Mar 1980
ADDL. COMMISSIONER OF Income Tax, MADRAS-I Vs SM. M. MUTHAPPA CHETTIAR AND SM. KR. KARUPPAN CHETTIAR FIRM.
Madras High Court · (1983) 139 ITR 396
Partnership Act, 1932 — Section 37
High Courts12 Mar 1980
Rajagopal Pillai Vs The Sub-Collector and Others
Madras High Court · (1980) ILR (Mad) 147 : (1980) 93 LW 353 : (1980) 2 MLJ 447
High Courts10 Mar 1980
C.S. Selvaraj Vs State of Tamil Nadu and Others
Madras High Court · (1980) 1 MLJ 514
Constitution of India, 1950 — Article 320
High Courts10 Mar 1980
Rani Leela Kumari and Others Vs J. Zamberlal
Madras High Court · (1980) ILR (Mad) 370 : (1980) 2 MLJ 47
High Courts10 Mar 1980
Commissioner of Income Tax Tamil Nadu-I Vs M. Ramalakshmi Reddy
Madras High Court · (1980) 19 CTR 270 : (1981) 131 ITR 415
Income Tax Act, 1961 — Section 10(3)
High Courts10 Mar 1980Dismissed
Nagarathinam Pillai Vs K.K. Natesam Chettiar
Madras High Court · (1980) ILR (Mad) 430
Transfer of Property Act, 1882 — Section 53A
High Courts08 Mar 1980
Sangameshwar Coffee Estate Ltd. Vs Commissioner of Income Tax
Madras High Court · (1980) 03 MAD CK 0012
Income Tax Act, 1961 — Section 2(14), 20, 22, 45
High Courts07 Mar 1980
Tikamchand Mithalal Jain Vs M.R. Narasimhachari
Madras High Court · AIR 1981 Mad 21 : (1980) 1 MLJ 523
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 25, 30
High Courts07 Mar 1980
Tikkamchand Mithalal Jain Vs M.R. Narasimhachari
Madras High Court · (1980) 93 LW 599 : (1980) 1 MLJ 522
High Courts07 Mar 1980
S. Perumal Reddiar Vs Bank of Baroda and Others
Madras High Court · AIR 1981 Mad 180 : (1981) 94 LW 116
Contract Act, 1872 — Section 133
High Courts07 Mar 1980
M.S. Sivakozhundu Mudaliar Vs Amaravathi Finance Corporation
Madras High Court · AIR 1980 Mad 230 : (1980) 93 LW 408
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Tamil Nadu Debt Relief Act, 1918 — Section 2(1)
High Courts07 Mar 1980
The Commissioner of Income Tax, Tamil Nadu-I Vs K.P.V. Shaik Mohamed Rowther and Company
Madras High Court · (1980) 03 MAD CK 0022
Income Tax Act, 1961 — Section 256(2), 37, 37(1), 37(2), 37(2A)
High Courts06 Mar 1980
K. Palanikumar Vs Indian Bank and Another
Madras High Court · (1980) 1 LLJ 414
Constitution of India, 1950 — Article 14, 15, 16
High Courts06 Mar 1980Allowed
The Authorised Officer, (Land Reforms) Vs Muthukumar and Others
Madras High Court · (1980) ILR (Mad) 415
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 22, 3(19)Transfer of Property Act, 1882 — Section 55
High Courts06 Mar 1980
Commissioner of Income Tax, Tamil Nadu Vs Coromandel Steels Ltd.
Madras High Court · (1980) 19 CTR 227 : (1981) 130 ITR 856
Income Tax Act, 1961 — Section 33, 34
High Courts05 Mar 1980Dismissed
M. Thirupathi Nadar and Sons Vs Dr . S.L. Kantha Rao
Madras High Court · (1981) ILR (Mad) 128
Constitution of India, 1950 — Article 277, 278, 372Madras Buildings (Lease and Rent Control) Act, 1949 — Section 29Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(3), 2, 2(1), 2(2)
High Courts05 Mar 1980
United India Fire and General Insurance Co. Ltd. and Others Vs A.A. Nathan and Another
Madras High Court · (1980) 1 LLJ 369
General Insurance (Emergency Provisions) Act, 1971 — Section 7
High Courts04 Mar 1980
Sri Kailasanathaswami and Nithyakalyani Amman Devasthanam and Others Vs M. Chockalingam Chettiar and Others
Madras High Court · (1980) 93 LW 814 : (1981) 1 MLJ 159
Hindu Religious Endowments Act, 1959 — Section 64(5)(a)
High Courts04 Mar 1980
Commissioner of Income Tax, Tamil Nadu-III Vs C. Jayalakshmi
Madras High Court · (1980) 18 CTR 37 : (1980) ILR (Mad) 177 : (1981) 132 ITR 82 : (1981) 6 TAXMAN 295
Income Tax Act, 1961 — Section 2(14), 45, 53, 54, 54(1)