Narayandas Gupta Vs The Special Officer (Town Planning Committee, Corporation Council) and Others
Madras High Court · (1980) 2 MLJ 39
COURT ARCHIVE
1,04,573 judgments · page 3,538 of 5,229
Madras High Court · (1980) 2 MLJ 39
Madras High Court · (1980) 03 MAD CK 0047
Madras High Court · (1981) LW(Cri) 119
Madras High Court · (1981) 42 FLR 138 : (1981) ILR (Mad) 304 : (1980) 2 LLJ 275 : (1981) 94 LW 583
Madras High Court · (1980) 46 STC 449
Madras High Court · (1981) 129 ITR 499
Madras High Court · (1981) 7 TAXMAN 87
Madras High Court · (1984) 149 ITR 712
Madras High Court · (1980) 18 CTR 11 : (1980) 123 ITR 722
Madras High Court · (1980) 19 CTR 232 : (1981) 128 ITR 571
Madras High Court · (1985) 21 TAXMAN 177
Madras High Court · AIR 1981 Mad 217 : (1981) ILR (Mad) 367 : (1981) 94 LW 307
Madras High Court · (1981) ILR (Mad) 15 : (1980) 93 LW 524 : (1981) 1 MLJ 126
Madras High Court · (1981) 94 LW 192 : (1981) 1 MLJ 107
Madras High Court · (1982) 133 ITR 85
Madras High Court · (1980) 19 CTR 274 : (1980) 126 ITR 347
Madras High Court · (1984) 55 CompCas 308
Madras High Court · (1980) 16 CTR 201 : (1980) 126 ITR 615
Madras High Court · (1981) 1 MLJ 321