High Courts22 Feb 1980

Govinda Iyer Vs Kumar and Others

Madras High Court · AIR 1980 Mad 232 : (1980) 93 LW 375 : (1980) 2 MLJ 318

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1A, 107Limitation Act, 1963 — Section 21